Judgements

KESHAB NARAYAN BANERJEE AND ORS. Vs STATE OF BIHAR

Case number: Appeal (civil) 765 of 1991

COMMNR. OF INCOME TAX,MADRAS Vs SUNDARAM SPINNING MILLS

Case number: C.A. No.-007434-007434 / 1997
Diary number: 1156 / 1997
Advocates: SHAIL KUMAR DWIVEDI Vs

P. KUNHIKOYA (DEAD) BY LRS. Vs T. KOYA

Case number: C.A. No.-003005-003005 / 1983
Diary number: 64513 / 1983
Advocates: P. K. MANOHAR Vs

H.V. JAYARAM Vs INDT.CREDIT&INVST.CORP.OF INDIA LTD.&ORS

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-001353-001357 / 1999
Diary number: 20708 / 1998
Advocates: Vs K. R. SASIPRABHU

H.C.OF JUDICATURE AT ALLAHABAD THRO REG. Vs SARNAM SINGH

Bench: S.SAGHIR AHMAD,D.P.WADHWA
Case number: C.A. No.-007266-007266 / 1999
Diary number: 12583 / 1998
Advocates: Vs JITENDRA MOHAN SHARMA

H.V. JAVA RAM Vs INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD.

DMAI Vs

Case number: C.A. No.-002233-002242 / 1988
Diary number: 70355 / 1988

S.K. PATTANAIK (DEAD) THROUGH LRS. Vs STATE OF ORISSA

Case number: C.A. No.-004160-004160 / 1995
Diary number: 3820 / 1995
Advocates: Vs RAJ KUMAR MEHTA

S.I. ROOPLAL Vs LT. GOVERNOR, DELHI

Case number: C.A. No.-005363-005364 / 1997
Diary number: 824 / 1995
Advocates: UMA DATTA Vs

M/S.MOHAN MEAKIN LTD Vs COMMNR. OF CENTRAL EXCISE, COCHIN

Bench: S.P.Bharucha,R.C.Lahoti
Case number: C.A. No.-007687-007688 / 1997
Diary number: 15769 / 1997
Advocates: Vs P. PARMESWARAN

INDIAN FARMERS FERTILIZER CO-OP. LTD. Vs THE UNION OF INDIA

Bench: R.C.Lahoti,S.P.Bharucha
Case number: C.A. No.-004149-004149 / 1991
Diary number: 74518 / 1991
Advocates: Vs D. S. MAHRA

REGIONAL PROVIDENT FUND COMMISSIONER Vs SHIV KUMAR JOSHI

Bench: S. SAGHIR AHMAD,R.P.SETHI
Case number: C.A. No.-000411-000411 / 1997
Diary number: 76867 / 1996
Advocates: C. V. SUBBA RAO Vs RR-EX-PARTE

MEHAR SINGH Vs SHIROMANI GURDWARA PARBANDHAK COMMITTEE

Bench: M.J.Rao,A.P.Misra
Case number: C.A. No.-001921-001921 / 1984
Diary number: 65090 / 1984
Advocates: Vs MADHU MOOLCHANDANI

C.GANGACHARAN Vs C. NARAYANAN

Bench: B.N.KIRPAL,R.P.SETHI
Case number: Appeal (civil) 1782 of 1999

B.K.N.PILLAI Vs P.PILLAI

Case number: C.A. No.-007222-007223 / 1999
Diary number: 14486 / 1999