Judgements

TATA TEA LTD. Vs THE COMMISSIONER OF CUSTOMS, CHENNAI

Bench: S.P.Bharucha,A.P.Misra,R.C.Lahoti
Case number: C.A. No.-003942-003943 / 1998
Diary number: 11474 / 1998
Advocates: RUSTOM B. HATHIKHANAWALA Vs P. PARMESWARAN

THE GRAMOPHONE CO. OF INDIA LTD. Vs THE COLLECTOR OF CUSTOMS, CALCUTTA

KRISHNEGOWDA AND OTHERS Vs STATE OF KARNATAKA

VELAMURI VENKATA SIVAPRASAD(DEAD)BY LRS. Vs KOTHURI VENKATESWARLU (DEAD)BY LRS.

Case number: C.A. No.-000425-000425 / 1982
Diary number: 63392 / 1982
Advocates: K. RAM KUMAR Vs S.. UDAYA KUMAR SAGAR

RAMDOSS Vs K THANGAVELU

Case number: C.A. No.-004865-004865 / 1998
Diary number: 20117 / 1997
Advocates: N. ANNAPOORANI Vs

ANIL K. GUPTA Vs M.C.D.

Bench: S.B.MAJMUDAR,M.JAGAMDHA RAO,M.SRINIVASAN
Case number: C.A. No.-006728-006728 / 1999
Diary number: 12467 / 1998

HARIDAS PARSEDIA Vs URMILA SHAKYA

Case number: C.A. No.-006590-006592 / 1999
Diary number: 6794 / 1998

STATE OF H.P. Vs TARA DUTT

Case number: Crl.A. No.-001224-001224 / 1999
Diary number: 11037 / 1998
Advocates: Vs T. N. SINGH

ANANDRAM CHANDANMAL MUNOT Vs BANSILAL CHUNILAL KABRA .

Bench: D.P.WADHAWA,M.JAGANNADHA RAO
Case number: C.A. No.-012849-012850 / 1996
Diary number: 76844 / 1996
Advocates: MANIK KARANJAWALA Vs

ADMINISTRATION OF DAMAN & DIU Vs SHRI MOHANLAL LALBHAI DESAI

Bench: M.B.Shah,S.S.ahmad
Case number: C.A. No.-003282-003282 / 1988
Diary number: 68047 / 1988
Advocates: A. SUBHASHINI Vs

RAM LAKHAN Vs PRESIDING OFFICER &ORS

Case number: C.A. No.-006566-006566 / 1999
Diary number: 1874 / 1995
Advocates: Vs B. R. SABHARWAL

HABIBUNNISA BEGUM Vs G. DORAIKANNU CHETTIAR (D) BY LRS.&ORS

Case number: C.A. No.-012438-012438 / 1996
Diary number: 76846 / 1996
Advocates: R. N. KESWANI Vs REVATHY RAGHAVAN

MANOHAR M GALANI Vs ASHOK N ADVANI

Bench: R.P.SETHI,G.B.PATTANAIK
Case number: Crl.A. No.-001211-001216 / 1999
Diary number: 19167 / 1997

MUNNALAL AGARWAL Vs JAGDISH NARAIN .

Case number: C.A. No.-003122-003122 / 1995
Diary number: 19200 / 1994
Advocates: MANOJ SWARUP AND CO. Vs

A.P. AGGARWAL Vs GOVT.OF N.C.T. OF DELHI

Bench: M.SRINIVASAN,R.C.LABOTI
Case number: C.A. No.-006529-006529 / 1999
Diary number: 14203 / 1998
Advocates: Vs ANIL KATIYAR