Showing 24526 - 24540 of 41947 judgements
02 December 1999
Supreme Court
4 pages
GEETHA Vs STATE OF KARNATAKA

Bench: G.T.Nanavati,S.N.Phukan
Case number: Crl.A. No.-000281-000281 / 1997
Diary number: 2322 / 1997
Advocates: K. SARADA DEVI Vs

02 December 1999
Supreme Court
4 pages
NEW INDIA ASSURANCE CO. Vs SATPAL SINGH .

Bench: K.T.THOMAS,M.B.SHAH
Case number: C.A. No.-006926-006927 / 1999
Diary number: 16346 / 1999

02 December 1999
Supreme Court
3 pages
ASHOK KUMAR Vs STATE OF HARYANA

Bench: G.T.Nanavati,S.N.Phukan
Case number: Crl.A. No.-001338-001338 / 1998
Diary number: 15640 / 1998
Advocates: R. P. GUPTA Vs

01 December 1999
Supreme Court
0 pages
NATIONAL ENGINEERING INDUSTRIES LTD. Vs STATE OF RAJASTHAN .

Case number: C.A. No.-016832-016832 / 1996
Diary number: 76851 / 1996
Advocates: Vs HINGORANI & ASSOCIATES

01 December 1999
Supreme Court
0 pages
PUNJAB WAKF BOARD Vs GRAM PANCHAYAT

Case number: C.A. No.-001938-001938 / 1997
Diary number: 76848 / 1996
Advocates: IRSHAD AHMAD Vs NARESH BAKSHI

01 December 1999
Supreme Court
2 pages
COLLECTOR OF CUSTOMS Vs M/S. MODI RUBBER LD.

Bench: S.P.BHARUCHA,R.C.LAHOTI,N.SANTOSH HEGDE
Case number: C.A. No.-000451-000451 / 1991
Diary number: 74515 / 1991
Advocates: P. PARMESWARAN Vs

01 December 1999
Supreme Court
7 pages
ELECTION COMMISSION OF INDIA Vs DR. MANMOHAN SINGH .

Bench: S.P.BHARUCHA,R.C.LAHOTI,N.SANTOSH HEGDE
Case number: C.A. No.-012573-012573 / 1996
Diary number: 76852 / 1996
Advocates: Vs KRISHNAMURTHI SWAMI

01 December 1999
Supreme Court
4 pages
MAMO Vs COMMITTEE OF MANAGEMENT GURDWARA .

Bench: S.P.KURDUKAR,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-000774-000774 / 1988
Diary number: 68049 / 1988
Advocates: ASHOK K. MAHAJAN Vs MADHU MOOLCHANDANI

01 December 1999
Supreme Court
4 pages
STATE OF W.BENGAL Vs RASHMOY DAS

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-001287-001287 / 1999
Diary number: 4098 / 1999
Advocates: Vs SARLA CHANDRA

30 November 1999
Supreme Court
0 pages
RAMANBHAI NARANBHAI PATEL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000581-000581 / 1994
Diary number: 8824 / 1994

30 November 1999
Supreme Court
0 pages
PADAM SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000679-000679 / 1997
Diary number: 5286 / 1997
Advocates: SUSHIL KUMAR JAIN Vs AJIT SINGH PUNDIR

30 November 1999
Supreme Court
5 pages
L L KALE Vs STATE OF MAHARASHTRA

Bench: M.B.Shah,G.B.Pattanaik
Case number: Crl.A. No.-001130-001130 / 1997
Diary number: 11826 / 1997
Advocates: SAHARYA & CO. Vs GOPAL BALWANT SATHE

29 November 1999
Supreme Court
10 pages
ISHWAR DASS JAIN (DEAD) THROUGH LRS. Vs SOHAN LAL (DEAD) THROUGH LRS.

Bench: M.JAGANNADHA RAO,M.B.SHAH
Case number: C.A. No.-014987-014987 / 1996
Diary number: 68148 / 1987
Advocates: PETITIONER-IN-PERSON Vs D. MAHESH BABU

29 November 1999
Supreme Court
5 pages
MUJEEB Vs STATE OF KERALA

Bench: G.B.PATTANAIK,M.SRINIVASAN
Case number: Crl.A. No.-000284-000284 / 1997
Diary number: 4548 / 1997
Advocates: Vs MALINI PODUVAL

26 November 1999
Supreme Court
0 pages
ANIL HADA Vs INDIAN ACRYLIC LTD.

Case number: Crl.A. No.-001258-001263 / 1999
Diary number: 18732 / 1998
Advocates: Vs MINAKSHI VIJ