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04 January 2000
Supreme Court 5 pages C. CHANDRAMOHAN Vs SENGOTTAIYAN (DEAD) BY LRS.&ORS
Bench: Syed Shah Mohammed Quadri |
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04 January 2000
Supreme Court 8 pages THE UNION OF INDIA Vs DUDH NATH PRASAD
Case number: C.A. No.-001387-001387 / 1991 |
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04 January 2000
Supreme Court 1 pages M/S WESTON COMPONENTS LTD. Vs COMMISIONER OF CUSTOMS, NEW DELHI
Case number: C.A. No.-007144-007144 / 1999 |
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03 January 2000
Supreme Court 11 pages MAKHAN LAL BANGAL Vs MANAS BHUNIA
Case number: C.A. No.-004105-004105 / 1999 |
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03 January 2000
Supreme Court 4 pages SURYANARAYANA Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000522-000522 / 1999 |
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17 December 1999
Supreme Court 0 pages STATE OF U P Vs KAMLA PALACE
Case number: C.A. No.-000662-000662 / 1997 |
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17 December 1999
Supreme Court 0 pages KISHORI Vs STATE(NCT) OF DELHI
Case number: Crl.A. No.-001376-001376 / 1999 |
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17 December 1999
Supreme Court 0 pages MANOHAR LAL Vs STATE (N.C.T. OF DELHI) THRO SECY.
Case number: Crl.A. No.-000630-000631 / 1999 |
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17 December 1999
Supreme Court 0 pages E.I.D. PARRY (I) LTD. Vs ASST. COMMR. OF COMMERCIAL TAXES AND ANR.
Case number: Appeal (civil) 7517-18 of 1998 |
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17 December 1999
Supreme Court 15 pages SHREE DIGVIJAY CEMENT CO. Vs STATE OF RAJASTHAN .
Bench: N.S.HEGDE,D.P.MOHAPATRO,B.N.KRIPAL,S.P.WADHWA |
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17 December 1999
Supreme Court 9 pages DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION
Bench: U.C.BANERJEE,M.J.RAO |
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17 December 1999
Supreme Court 4 pages SATNAM SINGH Vs STATE OF RAJASTHAN
Bench: G.B. PATTANAIK,M.B.SHAH |
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17 December 1999
Supreme Court 5 pages MOHD. ANWAR Vs STATE OF DELHI
Bench: M.B.SHAH,G.B.PATTANAIK |
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17 December 1999
Supreme Court 15 pages SHREE DIGVIJAY CEMENT CO LTD Vs STATE OF RAJASTHAN
Bench: S.P.BHARUCHA , B.N.KIRPAL , V.N.KHARE , D.P.MOHAPATRA , SANTOSH N.HEGDE |
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16 December 1999
Supreme Court 0 pages MANAGEMENT OF MCD Vs PREM CHAND GUPTA
Case number: C.A. No.-007764-007764 / 1997 |