Judgements

HYDERABAD INDS. LTD Vs U.O.I. .

Bench: N.S.Hegde,R.C.Lahoti,S.P.Bharucha
Case number: C.A. No.-000163-000180 / 1998
Diary number: 20706 / 1997
Advocates: SUMAN JYOTI KHAITAN Vs P. PARMESWARAN

MOHD.ABUBUKKAR SIDDIQUI Vs MUSTAFA SHAHIDUL ISLAM

Case number: C.A. No.-002057-002057 / 1999
Diary number: 7584 / 1998

COMMNR.,BANGALORE DEV. AUTHORITY Vs S.VASUDEVA

Case number: C.A. No.-000456-000458 / 2000
Diary number: 18829 / 1998
Advocates: Vs S. N. BHAT

HYDERABAD INDUSTRIES LTD. Vs UNION OF INDIA & ORS.

Bench: N.Santosh Hegde,R.C.Lahot,S.P.Bharucha.
Case number: Writ Petition (Civil) 1354 of 1980

HYDERABAD INDUSTRIES LTD. Vs UNION OF INDIA & ORS.

SPL.OFFICER & COMPETENT AUTH.,U.L.C.&ANR Vs P.S. RAO

Case number: SLP(C) No.-001662-001662 / 2000
Diary number: 18793 / 1999
Advocates: K. RAM KUMAR Vs S.. UDAYA KUMAR SAGAR

STATE OF M.P. Vs S.B. JOHARI

Bench: K.T.Thomas,M.B.Shah
Case number: Crl.A. No.-000049-000049 / 2000
Diary number: 11039 / 1999

COMNR. OF CENTRAL EXCISE, NEW DELHI Vs M/S. VIKRAM DETERGENT LTD.

Case number: C.A. No.-002579-002579 / 2000
Diary number: 20041 / 1999
Advocates: P. PARMESWARAN Vs

BHAWANDAS FATECHAND DASWANI Vs HPA INTERNATIONAL .

Bench: V.N.KHARE,N.SANTOSH HEGDE
Case number: C.A. No.-007386-007386 / 1994
Diary number: 72643 / 1994
Advocates: Vs V. BALACHANDRAN

MOHINDER LAL Vs SAROJ KUMARI VERMA

Case number: C.A. No.-000203-000203 / 2000
Diary number: 875 / 1998
Advocates: Vs MINAKSHI VIJ

G. KAUSHALYA DEVI Vs GHANSHYAMDAS

Bench: D.P.WADHWAL,S.SAGHIR AHMAD
Case number: C.A. No.-000194-000194 / 2000
Diary number: 20225 / 1999
Advocates: Vs K J JOHN AND CO

S N DUBE Vs N B BHOIR

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: Crl.A. No.-000678-000678 / 1997
Diary number: 11179 / 1997
Advocates: Vs BRIJ BHUSHAN

CHANDIGARGH ADMN. Vs RAJNI VALI

Bench: S.R.BABU,D.P.MOHAPATRO
Case number: C.A. No.-012921-012921 / 1996
Diary number: 76872 / 1996
Advocates: KAMINI JAISWAL Vs HIMINDER LAL

MAHARASHTRA VIKRIKAR KARMACHARI SANGATAN Vs THE STATE OF MAHARASTHRA

Case number: C.A. No.-007717-007717 / 1994
Diary number: 10634 / 1994
Advocates: Vs VINAY KUMAR GARG

STATE BANK OF INDIA Vs COLLECTOR OF CUSTOMS, BOMBAY

Case number: C.A. No.-002935-002935 / 1996
Diary number: 19727 / 1995
Advocates: Vs P. PARMESWARAN