Judgements

STATE OF KARNATAKA Vs ARUN KUMAR AGRAWAL .

Case number: C.A. No.-007231-007231 / 1999
Diary number: 4624 / 1998
Advocates: Vs PRASHANT BHUSHAN

B.K.N.PILLAI Vs P.PILLAI

Bench: S.P.Kurdukar,R.P.Sethi
Case number: C.A. No.-007222-007223 / 1999
Diary number: 14486 / 1999

INDRA SAWHNEY Vs UNION OF INDIA

Bench: D.P.WADHWA,M.J.RAO,M.B.SHAH
Case number: W.P.(C) No.-000930-000930 / 1990
Diary number: 74435 / 1990
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI

RAEES AHMAD Vs

Case number: C.A. No.-007182-007182 / 1999
Diary number: 20661 / 1998
Advocates: Vs M. QAMARUDDIN

STATE OF MAHARASHTRA Vs SURESH

Case number: Crl.A. No.-001092-001093 / 1998
Diary number: 13955 / 1998
Advocates: Vs PROMILA

V VIJAYKUMAR Vs STATE OF KERALA

Case number: Crl.A. No.-001147-001147 / 1997
Diary number: 8365 / 1997
Advocates: E. M. S. ANAM Vs

THE MUNICIPAL COUNCIL,AHMEDNAGAR Vs SHAH HYDER BEIG .

Case number: C.A. No.-007088-007088 / 1999
Diary number: 19363 / 1998
Advocates: Vs UMESH BHAGWAT

COMMR. OF S.T. Vs P.T. ENTPS.

Case number: C.A. No.-008921-008921 / 1994
Diary number: 17857 / 1994
Advocates: Vs NIRAJ SHARMA

AJIT SINGH Vs STATE OF PUNJAB .

Bench: DR.A.S. ANAND CJ , S.B MAJMUDAR , G.B. PATTANAIK , S.P. KURDUKAR , M.J. RAO
Case number: R.P.(C) No.-001504-001506 / 1999
Diary number: 17144 / 1999

HYDERABAD KARNATAKA EDUCATION SOCIETY Vs REGISTRAR OF SOCIETIES .

Case number: C.A. No.-006983-006984 / 1999
Diary number: 5747 / 1997

COLLECTOR OF CUSTOMS Vs RELIANCE INDUSTRIES LTD.

Bench: S.P.Bharucha,R.C.Lahoti,N.Santosh Hegde
Case number: C.A. No.-001459-001459 / 1996
Diary number: 19262 / 1995
Advocates: P. PARMESWARAN Vs K. J. JOHN

M/S.HYDERABAD ASBESTOS CEMENT Vs UNION OF INDIA

Bench: S.P.BHARUCHA,R.C.LAHOTI,N.S HEGDE
Case number: C.A. No.-006990-006990 / 1999
Diary number: 68203 / 1987
Advocates: Vs P. PARMESWARAN

DUNCANS INDS LTD Vs STATE OF UP

Bench: N.S.Hegde,B.N.Kirpal
Case number: C.A. No.-005929-005929 / 1997
Diary number: 12850 / 1997
Advocates: Vs S. N. BHAT

STATE OF PUNJAB Vs VILASRAO D. DESHMUKH

C.K. RAVEENDRAN Vs STATE OF KERALA

Case number: Crl.A. No.-000809-000809 / 1997
Diary number: 61588 / 1997