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10 January 2000
Supreme Court 14 pages ROSY Vs STATE OF KERALA
Case number: Crl.A. No.-000018-000019 / 2000 |
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09 January 2000
Supreme Court 6 pages SEA PEARL INDUSTRIES Vs COMMNR. OF INCOME-TAX, COCHIN
Case number: C.A. No.-005436-005437 / 1998 |
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09 January 2000
Supreme Court 4 pages SHREE CHANGDEO SUGAR MILLS Vs U O I
Case number: C.A. No.-008567-008568 / 1997 |
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07 January 2000
Supreme Court 0 pages STATE OF M.P. Vs BHUPENDRA SINGH
Bench: S.P. BHARUCHA,SYED SHAH MOHAMMED QUADRI |
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07 January 2000
Supreme Court 0 pages STATE OF M.P. Vs BHUPENDRA SINGH
Case number: Crl.A. No.-000021-000021 / 2000 |
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07 January 2000
Supreme Court 7 pages MAMMU Vs HARI MOHAN
Bench: K.T.THOMAS,D.P.MOHAPATRO |
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07 January 2000
Supreme Court 3 pages M/S.BRINDAVAN BANGLE STORES Vs ASSTT.COMMNR.OF COMMERCIAL TAXEX
Case number: C.A. No.-001078-001086 / 1999 |
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07 January 2000
Supreme Court 3 pages RAGAVENDRA KUMAR Vs FIRM PREM MACHINARY & CO.
Case number: C.A. No.-003663-003663 / 1998 |
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06 January 2000
Supreme Court 7 pages VETERINARY COUNCIL OF INDIA Vs INDIAN COUNCIL OF AGRL.RESEARCH
Bench: D.P.WADHWAL,S.RAJENDRA BABU |
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06 January 2000
Supreme Court 2 pages RANDHIR SINGH Vs STATE OF HARYANA
Bench: S.R.Babu,R.C.Lahoti |
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06 January 2000
Supreme Court 5 pages USHA HARSHADKUMAR DALAL Vs M/S.ORG SYSTEMS
Case number: C.A. No.-000039-000039 / 2000 |
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06 January 2000
Supreme Court 4 pages MADAN PAL SINGH Vs STATE OF U.P.
Case number: C.A. No.-000040-000040 / 2000 |
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06 January 2000
Supreme Court 4 pages M.M. THOMAS Vs STATE OF KERALA
Case number: C.A. No.-009663-009663 / 1994 |
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05 January 2000
Supreme Court 3 pages KANTI BHADRA SHAH Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-000005-000005 / 2000 |
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04 January 2000
Supreme Court 5 pages RAJNEESH AGGARWAL Vs AMIT J. BHALLA
Case number: Crl.A. No.-000010-000012 / 2001 |