Showing 24406 - 24420 of 41947 judgements
09 February 2000
Supreme Court
4 pages
N.D.M.C. Vs SOHAN LAL SACHDEV (DEAD)THRU.LR.

Bench: S.B.MAJUMDAR,D.P.MOHAPATRO
Case number: C.A. No.-000912-000912 / 2000
Diary number: 2841 / 1998
Advocates: Vs DALIP KUMAR MALHOTRA

09 February 2000
Supreme Court
3 pages
DAMJIBHAI BIJIBHAI VASAVA Vs RANCHHODBHAI ZINABHAI .

Case number: C.A. No.-001707-001707 / 1995
Diary number: 65094 / 1984
Advocates: HARISH J. JHAVERI Vs ABHIJAT P. MEDH

08 February 2000
Supreme Court
3 pages
CHEERANTHODIKA AHAMMEDKUTTY Vs PARAMBUR MARIAKUTTY UMMA

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: C.A. No.-003067-003067 / 1997
Diary number: 61595 / 1997

08 February 2000
Supreme Court
3 pages
R.RATHINAM Vs STATE BY DSP, DISTRICT CRIME BRANCH

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: Special Leave Petition (crl.) 365 of 1999

07 February 2000
Supreme Court
17 pages
U.P.STATE SUGAR CORPORATION LTD. Vs DY.DIRECTOR OF CONSOLIDATION,MEERUT &ORS

Bench: D.P.WADHWA,S.S.AHAMAD
Case number: C.A. No.-000854-000854 / 1991
Diary number: 74532 / 1991
Advocates: PRADEEP MISRA Vs UMA DATTA

07 February 2000
Supreme Court
9 pages
STATE OF H.P. Vs SURINDER MOHAN

Bench: M.B.SHAH,K.T.THOMAS
Case number: Crl.A. No.-000131-000131 / 2000
Diary number: 20618 / 1998
Advocates: Vs R. D. UPADHYAY

07 February 2000
Supreme Court
3 pages
RANADHIR BASU Vs STATE OF W.BENGAL

Bench: G.T.NANAVATI. S.N.PHUKAN
Case number: Crl.A. No.-000282-000282 / 1999
Diary number: 2173 / 1999

07 February 2000
Supreme Court
12 pages
STATE OF HARYANA Vs MOHINDER SINGH

Bench: S.S.AHMAD,D.P.WADHWA
Case number: Crl.A. No.-000141-000141 / 2000
Diary number: 5860 / 1999
Advocates: Vs KISHAN DATTA

04 February 2000
Supreme Court
9 pages
UNION OF INDIA Vs SOLAR PESTICIDE PVT. LTD.

Case number: C.A. No.-000921-000921 / 1992
Diary number: 60851 / 1992
Advocates: P. PARMESWARAN Vs MANIK KARANJAWALA

03 February 2000
Supreme Court
6 pages
SHEO NAND Vs DEPUTY DIRECTOR OF CONSOLIDATION .

Bench: Y.K.SABHARWAL,R.C.LAHOTI
Case number: C.A. No.-001268-001268 / 1992
Diary number: 79760 / 1992
Advocates: T. N. SINGH Vs C. L. SAHU

03 February 2000
Supreme Court
7 pages
ABID HATIM MERCHANT Vs JANAB SALEBHAI SAHEB SAIFUDDIN .

Bench: U.C.BANERJEE,A.P.MISRA
Case number: C.A. No.-005682-005682 / 1999
Diary number: 76533 / 1994

02 February 2000
Supreme Court
4 pages
M/S.RAINBOW COLOUR LAB Vs STATE OF M P

Bench: S.P.Bharucha,N.S.Hegde
Case number: C.A. No.-005350-005351 / 1997
Diary number: 4406 / 1997
Advocates: SHIV SAGAR TIWARI Vs

02 February 2000
Supreme Court
3 pages
SUMAN SETHI Vs AJAY K. CHURIWAL

Case number: Crl.A. No.-000113-000113 / 2000
Diary number: 1600 / 1998
Advocates: Vs RAJAN NARAIN

01 February 2000
Supreme Court
8 pages
DMAI Vs

Bench: D.P.Mohapatro,K.T.Thomas
Case number: Crl.A. No.-000431-000431 / 1991
Diary number: 79251 / 1991

01 February 2000
Supreme Court
3 pages
UNION OF INDIA Vs E.I.D. PARRY (INDIA) LTD.

Bench: D.P.WADHWA,S.SAGHIR AHMAD
Case number: C.A. No.-001763-001763 / 1989
Diary number: 69266 / 1989
Advocates: A. SUBHASHINI Vs B. KANTA RAO