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16 February 2000
Supreme Court 3 pages STATE OF PUNJAB Vs J.L. GUPTA
Bench: S.S.AHAMAD,Y.K.SABHAWAL |
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16 February 2000
Supreme Court 3 pages F.C.I. Vs STATE OF HARYANA
Bench: N.S.Hegde,Ruma Pal |
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16 February 2000
Supreme Court 9 pages INDIA THERMAL POWER LTD. Vs STATE OF M.P.
Case number: C.A. No.-001140-001143 / 2000 |
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16 February 2000
Supreme Court 2 pages RESHMU Vs RAJINDER SINGH
Case number: C.A. No.-005110-005110 / 1997 |
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16 February 2000
Supreme Court 3 pages MAHMOOD Vs STATE OF BIHAR
Case number: Crl.A. No.-000659-000659 / 1993 |
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16 February 2000
Supreme Court 6 pages SANTA SHARMA Vs SUSHIL SHARMA
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16 February 2000
Supreme Court 8 pages TRUSTEES OF H.E.H. THE NIZAM'S SUPPLEMENTAL FAMILY TRUST Vs COMMISSIONER OF INCOME TAX
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16 February 2000
Supreme Court 15 pages SUNIL FULCHAND SHAH Vs UNION OF INDIA AND ORS.
Bench: ANAND, A.S. (DR.) (CJI),NANAVATI G.T. (J),THOMAS K.T. (J),WADHWA, D.P. (J),RAJENDRA BABU, S. (J) |
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15 February 2000
Supreme Court 4 pages MUMBAI AGRI.PRODUCE MKT.COMMTT. Vs SHARAFATULLAH HAFIZ INAYATULLA
Bench: N.S.Hegde,A.P.Misra |
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15 February 2000
Supreme Court 3 pages ADARSH SABZI MANDI Vs STATE OF HARYANA .
Bench: S.S.Ahamad,D.P.Mohapatro |
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15 February 2000
Supreme Court 5 pages MANJEET SINGH Vs STATE OF N.C.T. OF DELHI
Bench: G.T. Nanavati,S.N.Phukan |
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15 February 2000
Supreme Court 6 pages M/S.B.S.I. LTD. Vs GIFT HOLDINGS PVT. LTD.
Case number: Crl.A. No.-000847-000847 / 1999 |
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15 February 2000
Supreme Court 3 pages Vs
Bench: D.P.WADHWA,S.S.M.QUADRI |
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15 February 2000
Supreme Court 2 pages LAXMAN NASKAR Vs U.O.I.
Bench: G.T.NANAVATI,S.N.PHUKAN |
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15 February 2000
Supreme Court 6 pages JAIDRATH SINGH Vs JIVENDRA KUMAR
Bench: RUMA PAL,S.P.BHARUCHA |