Showing 24436 - 24450 of 41947 judgements
28 January 2000
Supreme Court
6 pages
G.SAGAR SURI Vs STATE OF U.P. AND ORS.

Case number: Crl.A. No.-000091-000091 / 2000
Diary number: 8292 / 1999

28 January 2000
Supreme Court
5 pages
GANGULA ASHOK Vs STATE REP.BY PUBLIC PROSECUTOR, A.P.

Case number: Crl.A. No.-000094-000094 / 2000
Diary number: 18051 / 1999
Advocates: Vs GUNTUR PRABHAKAR

28 January 2000
Supreme Court
4 pages
THE NEDUNGADI BANK LTD. Vs K.P.MADHAVANKUTTY

Case number: C.A. No.-000638-000638 / 2000
Diary number: 18560 / 1998
Advocates: Vs B V DEEPAK

27 January 2000
Supreme Court
7 pages
RAMESHWARI DEVI Vs STATE OF BIHAR

Bench: D.P.WADHAWAL,S.N.PHUKAN
Case number: C.A. No.-000605-000605 / 2000
Diary number: 14333 / 1998

25 January 2000
Supreme Court
7 pages
CORPORATION BANK Vs NAVIN J. SHAH

Bench: S.Saghir Ahmad,S.Rajendra Babu
Case number: C.A. No.-000631-000631 / 1994
Diary number: 72645 / 1994
Advocates: S. N. BHAT Vs M. M. KASHYAP

25 January 2000
Supreme Court
1 pages
COMNR. OF INCOME-TAX, BOMBAY Vs M/S. KANJI SHIVJI & CO.

Bench: S.P.BHARUCHA,A.P.MISRA,N.SANTOSH HEGDE
Case number: C.A. No.-009777-009777 / 1995
Diary number: 74527 / 1991
Advocates: SHAIL KUMAR DWIVEDI Vs

25 January 2000
Supreme Court
3 pages
KRISHNA MOHAN SHUKLA Vs U.O.I. .

Case number: W.P.(C) No.-000066-000066 / 1995
Diary number: 1552 / 1995
Advocates: PETITIONER-IN-PERSON Vs

25 January 2000
Supreme Court
7 pages
MURRAY & CO Vs ASHOK KR NEWATIA

Case number: 9999 No.-000378-000378 / 1998
Diary number: 1298 / 1997
Advocates: Vs LAXMI ARVIND

21 January 2000
Supreme Court
9 pages
AMBIKA PRASAD Vs STATE, N C T DELHI

Bench: G.B.Patnaik,M.B.Shah
Case number: Crl.A. No.-001152-001152 / 1997
Diary number: 8099 / 1997
Advocates: Vs SUSHMA SURI

21 January 2000
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs NANDED-PARBHANI Z.L.B.M.V.OPERATOR SANGH

Case number: Crl.A. No.-000074-000074 / 2000
Diary number: 11295 / 1999
Advocates: Vs V. D. KHANNA

20 January 2000
Supreme Court
6 pages
M/S.SPRINT RPG INDIA LTD. Vs COMMNR. OF CUSTOMS - I,DELHI

Bench: M.B.SHAH,B.N.KIRPAL
Case number: C.A. No.-005582-005582 / 1999
Diary number: 12277 / 1999
Advocates: Vs P. PARMESWARAN

20 January 2000
Supreme Court
3 pages
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs APPRAISER,A.DEPT.CUSTOMS HOUSE, .

Case number: C.A. No.-005867-005869 / 1994
Diary number: 68059 / 1988
Advocates: Vs P. PARMESWARAN

19 January 2000
Supreme Court
21 pages
V. NARAYANASWAMY Vs C.P. THIRUNAVUKKARASU

Bench: Dr. A.S.Anand,Mr. D.P.Wadhawa,Mr. S.Rajandra Babu
Case number: C.A. No.-003871-003871 / 1999
Diary number: 6426 / 1999
Advocates: C. K. SUCHARITA Vs M. A. KRISHNA MOORTHY

19 January 2000
Supreme Court
3 pages
SHREE CEMENT LTD Vs STATE OF RAJASTHAN

Bench: S.P.Bharucha,N.S.Hegde
Case number: W.P.(C) No.-000674-000674 / 1997
Diary number: 19688 / 1997
Advocates: GAGRAT AND CO Vs SUSHIL KUMAR JAIN

18 January 2000
Supreme Court
5 pages
COMMR. OF S.T., M.P. Vs MADHYA BHARAT PAPERS LTD

Bench: R.C.LAHOTI,N.SANTOSH HEDGE
Case number: C.A. No.-002954-002954 / 1997
Diary number: 76877 / 1996
Advocates: Vs NIRAJ SHARMA