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28 January 2000
Supreme Court 6 pages G.SAGAR SURI Vs STATE OF U.P. AND ORS.
Case number: Crl.A. No.-000091-000091 / 2000 |
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28 January 2000
Supreme Court 5 pages GANGULA ASHOK Vs STATE REP.BY PUBLIC PROSECUTOR, A.P.
Case number: Crl.A. No.-000094-000094 / 2000 |
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28 January 2000
Supreme Court 4 pages THE NEDUNGADI BANK LTD. Vs K.P.MADHAVANKUTTY
Case number: C.A. No.-000638-000638 / 2000 |
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27 January 2000
Supreme Court 7 pages RAMESHWARI DEVI Vs STATE OF BIHAR
Bench: D.P.WADHAWAL,S.N.PHUKAN |
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25 January 2000
Supreme Court 7 pages CORPORATION BANK Vs NAVIN J. SHAH
Bench: S.Saghir Ahmad,S.Rajendra Babu |
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25 January 2000
Supreme Court 1 pages COMNR. OF INCOME-TAX, BOMBAY Vs M/S. KANJI SHIVJI & CO.
Bench: S.P.BHARUCHA,A.P.MISRA,N.SANTOSH HEGDE |
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25 January 2000
Supreme Court 3 pages KRISHNA MOHAN SHUKLA Vs U.O.I. .
Case number: W.P.(C) No.-000066-000066 / 1995 |
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25 January 2000
Supreme Court 7 pages MURRAY & CO Vs ASHOK KR NEWATIA
Case number: 9999 No.-000378-000378 / 1998 |
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21 January 2000
Supreme Court 9 pages AMBIKA PRASAD Vs STATE, N C T DELHI
Bench: G.B.Patnaik,M.B.Shah |
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21 January 2000
Supreme Court 4 pages STATE OF MAHARASHTRA Vs NANDED-PARBHANI Z.L.B.M.V.OPERATOR SANGH
Case number: Crl.A. No.-000074-000074 / 2000 |
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20 January 2000
Supreme Court 6 pages M/S.SPRINT RPG INDIA LTD. Vs COMMNR. OF CUSTOMS - I,DELHI
Bench: M.B.SHAH,B.N.KIRPAL |
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20 January 2000
Supreme Court 3 pages TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs APPRAISER,A.DEPT.CUSTOMS HOUSE, .
Case number: C.A. No.-005867-005869 / 1994 |
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19 January 2000
Supreme Court 21 pages V. NARAYANASWAMY Vs C.P. THIRUNAVUKKARASU
Bench: Dr. A.S.Anand,Mr. D.P.Wadhawa,Mr. S.Rajandra Babu |
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19 January 2000
Supreme Court 3 pages SHREE CEMENT LTD Vs STATE OF RAJASTHAN
Bench: S.P.Bharucha,N.S.Hegde |
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18 January 2000
Supreme Court 5 pages COMMR. OF S.T., M.P. Vs MADHYA BHARAT PAPERS LTD
Bench: R.C.LAHOTI,N.SANTOSH HEDGE |