Judgements

RAM AWADH(DEAD) BY LRS. Vs ACHHAIBAR DUBEY

Bench: S.P.BHARUCHAN,N.S.HEGDE,RUMA PAL
Case number: C.A. No.-004955-004955 / 1999
Diary number: 16277 / 1998
Advocates: PARMANAND GAUR Vs MANJULA GUPTA

OBERAI FORWARDING AGENCY Vs NEW INDIA ASSURANCE CO.LTD.

Bench: S.P.BHARUCHA,N.S.HEGDE,S.S.M.QUADRI
Case number: C.A. No.-013387-013387 / 1996
Diary number: 78981 / 1996
Advocates: SHIPRA GHOSE Vs

KOLHAPUR CANESUGAR WORKS LTD. Vs UNION OF INDIA .

Bench: S.P. BHARUCHA , B.N. KIRPAL , V.N. KHARE , D.P. MOHAPTRA , N. SANTOSH HEGDE
Case number: C.A. No.-002132-002132 / 1994
Diary number: 67266 / 1986
Advocates: Vs V. K. VERMA

CHINTAMANI GAJANAN VELKAR Vs STATE OF MAHARASHTA

Case number: C.A. No.-000781-000781 / 2000
Diary number: 7807 / 1998
Advocates: Vs V. N. RAGHUPATHY

ABDUL RASHID IBRAHIM MANSURI Vs THE STATE OF GUJARAT

Case number: Crl.A. No.-000078-000078 / 1992
Diary number: 67232 / 1992
Advocates: Vs HEMANTIKA WAHI

OBERAI FORWARDING AGENCY Vs NEW INDIA ASSURANCE CO. LTD. & ANR.

RAMAWADH (DEAD) BY LRS. &0RS. Vs ACHHALBARDTJBEY & ANR.

STATE OF MADHYA PRADESH & ORS. Vs SHRI RAM SINGH

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Special Leave Petition (crl.) 1295 of 1997

REVENUE DIVISIONAL OFFICER Vs A ARUNA

Bench: G.T. NANAVATI,S.N. PHUKAN
Case number: C.A. No.-003641-003641 / 1998
Diary number: 3930 / 1997
Advocates: Vs D. BHARATHI REDDY

REVENUE DIVISIONAL OFFICER Vs A ARUNA

Case number: C.A. No.-003641-003641 / 1998
Diary number: 3930 / 1997
Advocates: Vs D. BHARATHI REDDY

COCHIN INTERNATIONAL AIRPORT LTD. Vs CAMBATTA AVIATION LTD. & ORS

CHAIRMAN, RAILWAY BOARD,N.D. Vs CHANDRIMA DAS

Bench: R.P.SETHI,S.SAGHIR AHMAD
Case number: C.A. No.-000639-000639 / 2000
Diary number: 13398 / 1998

CHAIRMAN, J & K STATE BOARD OF EDN. Vs FEYAZ AHMED MALIK

Bench: D.P.MOHAPATRO,M.JAGANNADHA RAO
Case number: C.A. No.-002291-002291 / 1995
Diary number: 17504 / 1994
Advocates: JAGDEV SINGH MANHAS Vs

MOOL CHAND Vs KEDAR (DECEASED) BY L.RS. .

Bench: A.P.MISRA,M.J.RAO
Case number: C.A. No.-000648-000648 / 2000
Diary number: 8693 / 1998
Advocates: Vs I. B GAUR

Vs

Bench: V.N.KHARE,M.J.RAO
Case number: /
Diary number: 3 / 4028