Judgements

PANKAJ MEHRA Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000011-000011 / 1999
Diary number: 14392 / 1998
Advocates: BINA GUPTA Vs

MANJEET SINGH Vs STATE OF NCT OF DELHI

ALMITRA H. PATEL AND ANR. PETITIONERS Vs UNION OF INDIA AND ORS. .. RESPONDENTS

LITE CONVICT ARIM DEY @ CHINA BAGHA Vs UNION OF INDIA & ORS.

LITE CONVICT ARIM DEY @ CHINA BAGHA Vs UNION OF INDIA & ORS.

MANJEE SINGH Vs V.State of NCT ofDelhi

SESHMANI Vs DEPUTY DIRECTOR OF CONSOLIDATION .

Bench: D.P.Wadhwa,S.N.Hegde
Case number: C.A. No.-008561-008561 / 1983
Diary number: 64516 / 1983

SECY.,INDIAN TEA ASSOCIATION Vs AJIT K. BARAT

Case number: C.A. No.-001041-001041 / 2000
Diary number: 7268 / 1999
Advocates: FOX MANDAL & CO. Vs CAVEATOR-IN-PERSON

SUNEETA AGGARWAL Vs STATE OF HARYANA

Bench: V.N.KHARE,N.S.HEGDE
Case number: C.A. No.-001097-001097 / 2000
Diary number: 12022 / 1997
Advocates: UGRA SHANKAR PRASAD Vs

MOHD.RIAZUL USMAN GANI Vs DISTT.&SESSIONS JUDGE,NAGPUR

Case number: C.A. No.-001010-001010 / 2000
Diary number: 6392 / 1998
Advocates: Vs GOPAL BALWANT SATHE

M/S. JUPITOR CHIT FUND (PVT.) LTD. Vs SRI SHIV NARAIN MEHTA(DEAD)BY LRS.

Case number: C.A. No.-001288-001288 / 1982
Diary number: 63053 / 1982
Advocates: PARMANAND GAUR Vs LAXMI ARVIND

M/S. JUPITOR CHIT FUND (PVT.) LTD. Vs SRI SHIV NARAIN MEHTA(DEAD)BY LRS.

Bench: S. SAGHIR AHMAD,S.N. PHUKAN
Case number: C.A. No.-001288-001288 / 1982
Diary number: 63053 / 1982
Advocates: PARMANAND GAUR Vs LAXMI ARVIND

Vs

Bench: SYED SHAH MOHAMMED QUADRI
Case number: /
Diary number: 1 / 6628

NARAYANARU THRIVIKRANARU Vs V.MADHAVAN POTTY .

Bench: D.P. WADHWA,SYED SHAH MOHAMMAD QUADRI
Case number: C.A. No.-005392-005392 / 1997
Diary number: 76890 / 1996
Advocates: K. R. NAMBIAR Vs MALINI PODUVAL

N.N. ABDUL RAWOOF Vs PICHAMUTHU & ORS.