Showing 24361 - 24375 of 41947 judgements
23 February 2000
Supreme Court
23 pages
SAJJADANASHIN SAYED MD.B.E.EDR.(D)BY LRS Vs MUSA DADABHAI UMMER & OTHERS .

Bench: R.C.LAHOTI,M.J.RAO
Case number: Appeal (civil) 5390 of 1985

22 February 2000
Supreme Court
7 pages
UOI Vs M/S GANESH DAS BHOJRAJ

Bench: B.N. KIRPAL,M.B. SHAH.
Case number: C.A. No.-006071-006071 / 1999
Diary number: 19105 / 1996
Advocates: P. PARMESWARAN Vs S. L. ANEJA

22 February 2000
Supreme Court
12 pages
OM PRAKASH JAISWAL Vs SHRI D.K. MITTAL

Bench: R.C.LAHOTI,K.T.THOMAS
Case number: C.A. No.-001632-001632 / 1990
Diary number: 72361 / 1990
Advocates: KAMINI JAISWAL Vs RAKESH UTTAMCHANDRA UPADHYAY

22 February 2000
Supreme Court
3 pages
M/S.MODERN INSULATORS LTD Vs THE ORIENTAL INSURANCE CO. LTD.

Bench: S.SAGHIR AHMAD,S.N.PHUKAN
Case number: C.A. No.-006895-006895 / 1997
Diary number: 6276 / 1997
Advocates: RAJEEV SHARMA Vs R. D. UPADHYAY

19 February 2000
Supreme Court
1 pages
UNION OF INDIA Vs M/S. OM PRAKASH S.S. & COMPANY

Case number: SLP(C) No.-003797-003797 / 2001
Diary number: 1892 / 2001

18 February 2000
Supreme Court
3 pages
KADIYALA RAMARAO Vs GUTALA KARNA RAO(DEAD)BY LRS..

Bench: S.B.MAJUMDAR,U.C.BANERJEE
Case number: C.A. No.-002269-002269 / 1981
Diary number: 63316 / 1981
Advocates: B. SUNITA RAO Vs

18 February 2000
Supreme Court
4 pages
KUNJ BIHARI LAL BUTAIL Vs STATE OF H.P. .

Case number: C.A. No.-001424-001424 / 2000
Diary number: 18429 / 1998
Advocates: INDRA SAWHNEY Vs NARESH K. SHARMA

17 February 2000
Supreme Court
9 pages
RAMJI PATEL Vs NAGRIK UPBHOKTA MARG DARSHAK MANCH

Bench: Y.K.SABHARWAL,R.C.LAHOTI,S.S.AHMAD
Case number: SLP(C) No.-002926-002926 / 1997
Diary number: 1166 / 1997
Advocates: Vs SHIV SAGAR TIWARI

17 February 2000
Supreme Court
4 pages
MONOTOSH KUMAR MITRA Vs AMARENDRAATH SHAW .

Bench: S.S.AHAMAD,Y.K.SABHARWAL
Case number: C.A. No.-001441-001441 / 1981
Diary number: 62978 / 1981
Advocates: V. D. KHANNA Vs

17 February 2000
Supreme Court
5 pages
MICHAEL MACHADO Vs CENTRAL BUREAU OF INVESTIGATION

Bench: K.T. THOMAS,A.P. MISRA
Case number: Crl.A. No.-000184-000184 / 2000
Diary number: 18588 / 1999
Advocates: Vs P. PARMESWARAN

17 February 2000
Supreme Court
7 pages
K.V. SHIVAKUMAR Vs APPROPRIATE AUTHORITY .

Case number: C.A. No.-001415-001416 / 2000
Diary number: 79944 / 1996
Advocates: Vs GUNTUR PRABHAKAR

17 February 2000
Supreme Court
6 pages
D. SRINIVASAN Vs THE COMMNR. .

Case number: C.A. No.-004199-004199 / 1989
Diary number: 69281 / 1989
Advocates: R. AYYAM PERUMAL Vs

16 February 2000
Supreme Court
2 pages
CONSUMER EDUCATION AND RESEARCH SOCIETY. Vs UNION OF INDIA .

Bench: G.T.NANAVATI,S.N.PHUKAN
Case number: SLP(C) No.-013658-013658 / 1996
Diary number: 60024 / 1996
Advocates: PAREKH & CO. Vs HEMANTIKA WAHI

16 February 2000
Supreme Court
4 pages
STATE OF U.P. Vs ASHOK DIXIT

Bench: G.T.NANAVATI,S.N.PHUKAN
Case number: Crl.A. No.-000238-000239 / 1989
Diary number: 72145 / 1989
Advocates: Vs K. K. MOHAN

16 February 2000
Supreme Court
19 pages
TATA IRON & STEEL CO. LTD. Vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

Bench: R.C.LAHOTI,S.P.BHARUCHA
Case number: C.A. No.-000096-000096 / 1998
Diary number: 21861 / 1997
Advocates: Vs P. PARMESWARAN