Showing 24346 - 24360 of 41947 judgements
25 February 2000
Supreme Court
4 pages
Vs

Bench: S.S.M.QUADRI,D.P.WADHWA
Case number: /
Diary number: 2 / 7648

25 February 2000
Supreme Court
2 pages
YUSUF KHAN Vs MANOHAR JOSHI

Bench: K.T. THOMAS,M.B. SHAH
Case number: W.P.(C) No.-000673-000673 / 1998
Diary number: 20031 / 1998

25 February 2000
Supreme Court
2 pages
M/S. BHAGWAN DASS RAMA SHANKER (DEAD) THROUGH L.RS. Vs UNION OF INDIA & ORS.

25 February 2000
Supreme Court
9 pages
STEEL AUTHORITY OF INDIA LTD. Vs STATE OFORISSA & ORS. ETC. ETC.

25 February 2000
Supreme Court
4 pages
THE EIMCO K.C.P. LTD., MADRAS Vs COMMISSIONER OF INCOME-TAX, MADRAS

Bench: D.P.Wadhwa,S.S.M.Quadri

25 February 2000
Supreme Court
10 pages
M/S. MEDCHL CHEMICALS & PHARMA P. LTD. Vs M/S. BIOLOGICAL E. LTD. & ORS. RESPONDENTS

Bench: G.B.PATTANAIK,U.C.BANERJEE
Case number: Special Leave Petition (crl.) 1971 of 1999

24 February 2000
Supreme Court
8 pages
COLLECTOR OF CUSTOMS Vs TELEVISION & COMPONENTS LTD. .

Bench: S.P.BHARUCHA,RUMA PAL
Case number: C.A. No.-009026-009028 / 1996
Diary number: 14684 / 1995
Advocates: P. PARMESWARAN Vs

24 February 2000
Supreme Court
4 pages
KALLIKATT KUNHU Vs STATE OF KERALA

Bench: S.S.M.QUADRI,S.RAJENDRA BABU
Case number: Crl.A. No.-000607-000607 / 1994
Diary number: 75702 / 1994
Advocates: S. L. ANEJA Vs G. PRAKASH

24 February 2000
Supreme Court
4 pages
MASUMSHA HASANASHA MUSALMAN Vs STATE OF MAHARASHTRA

Bench: S.R.Babu,S.S.M.Quadri
Case number: Crl.A. No.-002048-002048 / 1996
Diary number: 76903 / 1996
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs

24 February 2000
Supreme Court
8 pages
COLLECTOR OF CUSTOMS Vs M/S.TELEVISION & COMPONENTS LTD. AND ORS.

23 February 2000
Supreme Court
4 pages
RAJASTHAN STATE WAREHOUSING CORPN. Vs COMMR. OF INCOME TAX

Bench: S.S.M.QUADRI,D.P.WADHWA
Case number: C.A. No.-004049-004049 / 1994
Diary number: 72652 / 1994
Advocates: ABHIJAT P. MEDH Vs ARVIND KUMAR SHARMA

23 February 2000
Supreme Court
4 pages
LAKHPAT RAI JUNEJA Vs UNION OF INDIA .

Case number: C.A. No.-003756-003756 / 1991
Diary number: 74536 / 1991

23 February 2000
Supreme Court
4 pages
RAJASTHAN STATE WAREHOUSING CORPN. Vs COMMR. OF INCOME TAX

Bench: D.P.Wadhwa,S.S.M.Quadri
Case number: C.A. No.-004049-004049 / 1994
Diary number: 72652 / 1994
Advocates: ABHIJAT P. MEDH Vs ARVIND KUMAR SHARMA

23 February 2000
Supreme Court
2 pages
THE STATE OF ORISSA Vs SHRI SUDHAKARA DAS (DEAD) BY LRS.

Case number: C.A. No.-002256-002256 / 1984
Diary number: 65096 / 1984
Advocates: RAJ KUMAR MEHTA Vs

23 February 2000
Supreme Court
7 pages
M/S.KUSUM INGOTS & ALLOYS LTD. Vs M/S.PENNAR PETERSON SECURITIES LTD.&ORS

Case number: Crl.A. No.-000212-000216 / 2000
Diary number: 11023 / 1999
Advocates: PRANAB KUMAR MULLICK Vs PAVAN KUMAR