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25 February 2000
Supreme Court 4 pages Vs
Bench: S.S.M.QUADRI,D.P.WADHWA |
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25 February 2000
Supreme Court 2 pages YUSUF KHAN Vs MANOHAR JOSHI
Bench: K.T. THOMAS,M.B. SHAH |
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25 February 2000
Supreme Court 2 pages M/S. BHAGWAN DASS RAMA SHANKER (DEAD) THROUGH L.RS. Vs UNION OF INDIA & ORS.
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25 February 2000
Supreme Court 9 pages STEEL AUTHORITY OF INDIA LTD. Vs STATE OFORISSA & ORS. ETC. ETC.
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25 February 2000
Supreme Court 4 pages THE EIMCO K.C.P. LTD., MADRAS Vs COMMISSIONER OF INCOME-TAX, MADRAS
Bench: D.P.Wadhwa,S.S.M.Quadri |
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25 February 2000
Supreme Court 10 pages M/S. MEDCHL CHEMICALS & PHARMA P. LTD. Vs M/S. BIOLOGICAL E. LTD. & ORS. RESPONDENTS
Bench: G.B.PATTANAIK,U.C.BANERJEE |
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24 February 2000
Supreme Court 8 pages COLLECTOR OF CUSTOMS Vs TELEVISION & COMPONENTS LTD. .
Bench: S.P.BHARUCHA,RUMA PAL |
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24 February 2000
Supreme Court 4 pages KALLIKATT KUNHU Vs STATE OF KERALA
Bench: S.S.M.QUADRI,S.RAJENDRA BABU |
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24 February 2000
Supreme Court 4 pages MASUMSHA HASANASHA MUSALMAN Vs STATE OF MAHARASHTRA
Bench: S.R.Babu,S.S.M.Quadri |
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24 February 2000
Supreme Court 8 pages COLLECTOR OF CUSTOMS Vs M/S.TELEVISION & COMPONENTS LTD. AND ORS.
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23 February 2000
Supreme Court 4 pages RAJASTHAN STATE WAREHOUSING CORPN. Vs COMMR. OF INCOME TAX
Bench: S.S.M.QUADRI,D.P.WADHWA |
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23 February 2000
Supreme Court 4 pages LAKHPAT RAI JUNEJA Vs UNION OF INDIA .
Case number: C.A. No.-003756-003756 / 1991 |
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23 February 2000
Supreme Court 4 pages RAJASTHAN STATE WAREHOUSING CORPN. Vs COMMR. OF INCOME TAX
Bench: D.P.Wadhwa,S.S.M.Quadri |
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23 February 2000
Supreme Court 2 pages THE STATE OF ORISSA Vs SHRI SUDHAKARA DAS (DEAD) BY LRS.
Case number: C.A. No.-002256-002256 / 1984 |
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23 February 2000
Supreme Court 7 pages M/S.KUSUM INGOTS & ALLOYS LTD. Vs M/S.PENNAR PETERSON SECURITIES LTD.&ORS
Case number: Crl.A. No.-000212-000216 / 2000 |