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10 March 2000
Supreme Court 5 pages STATE OF HARYANA Vs NAURATTA SINGH .
Bench: K.T. THOMAS,D.P. MOHAPATRA |
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10 March 2000
Supreme Court 9 pages M/S.SIV INDUSTRIES LTD. Vs COMMNR.OF CENTRAL EXCISE & CUSTOMS
Bench: D.P.WADHWA,RUMA PAL |
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10 March 2000
Supreme Court 8 pages BANK OF INDIA Vs SM. LAKSHIMANI DASS .
Bench: S.S.Ahmad,S.R.Babu |
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09 March 2000
Supreme Court 4 pages DEO NANDAN Vs RAM SARAN .
Bench: B.N. KIRPAL,N. SANTOSH HEGDE. |
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09 March 2000
Supreme Court 9 pages MAHESHCHANDRA T. GAJJAR Vs STATE OF MAHARASHTRA
Bench: K.T.THOMAS,Y.K.SABHWARWAL |
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08 March 2000
Supreme Court 4 pages JAIPAL Vs STATE OF HARYANA
Case number: Crl.A. No.-000158-000158 / 1998 |
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08 March 2000
Supreme Court 3 pages CANARA BANK Vs STATE OF TAMIL NADU
Bench: S.N.Phukan,S.R.Babu |
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08 March 2000
Supreme Court 4 pages SUBHRA MUKHERJEE Vs BHARAT COKING COAL LTD
Bench: S.Rajendra Babu,S.S.M.Quadri |
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08 March 2000
Supreme Court 10 pages MUNICIPAL CORPORATION OF DELHI Vs FEMALE WORKERS (MUSTER ROLL)
Case number: SLP(C) No.-012797-012797 / 1998 |
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08 March 2000
Supreme Court 3 pages MAYURAKSHI COTTON MILLS & ORS. Vs PANCHRA MAYURAKSHI COTTON MILLS EMPLOYEES' UNION & ORS.
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08 March 2000
Supreme Court 4 pages M/S. WHIRLPOOL OF INDIA LTD. Vs EMPLOYEES' STATE INSURANCE CORPORATION
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08 March 2000
Supreme Court 3 pages CANARA BANK Vs STATE OF TAMIL NADU & ANR. C
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08 March 2000
Supreme Court 3 pages MAYURAKSHI COTTON MILLS & ORS. Vs PANCHRA MAYURAKSHI COTTON MILLS EMPLOYEES' UNION & ORS.
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08 March 2000
Supreme Court 6 pages ARIVAZHAGAN Vs STATE, REPRESENTED BY INSPECTOR OF POLICE
Bench: K.T. THOMAS,M.B. SHAH |
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07 March 2000
Supreme Court 4 pages STATE OF MAHARASHTRA Vs PRAVIN JATHALAL KAMDAR(D)THR.LRS.
Bench: S.S.AHMAD,Y.K.SABHARWAL |