Showing 24301 - 24315 of 41947 judgements
10 March 2000
Supreme Court
5 pages
STATE OF HARYANA Vs NAURATTA SINGH .

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: Crl.A. No.-000933-000933 / 1998
Diary number: 13344 / 1997
Advocates: Vs MADHU MOOLCHANDANI

10 March 2000
Supreme Court
9 pages
M/S.SIV INDUSTRIES LTD. Vs COMMNR.OF CENTRAL EXCISE & CUSTOMS

Bench: D.P.WADHWA,RUMA PAL
Case number: C.A. No.-001787-001787 / 1998
Diary number: 2505 / 1998
Advocates: V. BALACHANDRAN Vs P. PARMESWARAN

10 March 2000
Supreme Court
8 pages
BANK OF INDIA Vs SM. LAKSHIMANI DASS .

Bench: S.S.Ahmad,S.R.Babu
Case number: C.A. No.-000828-000828 / 1986
Diary number: 67270 / 1986
Advocates: P. R. IYER SEETHARAMAN Vs

09 March 2000
Supreme Court
4 pages
DEO NANDAN Vs RAM SARAN .

Bench: B.N. KIRPAL,N. SANTOSH HEGDE.
Case number: C.A. No.-004966-004966 / 1984
Diary number: 65099 / 1984
Advocates: Vs T. N. SINGH

09 March 2000
Supreme Court
9 pages
MAHESHCHANDRA T. GAJJAR Vs STATE OF MAHARASHTRA

Bench: K.T.THOMAS,Y.K.SABHWARWAL
Case number: C.A. No.-002026-002026 / 2000
Diary number: 10806 / 1999
Advocates: Vs K. J. JOHN

08 March 2000
Supreme Court
4 pages
JAIPAL Vs STATE OF HARYANA

Case number: Crl.A. No.-000158-000158 / 1998
Diary number: 15197 / 1997
Advocates: R. C. GUBRELE Vs

08 March 2000
Supreme Court
3 pages
CANARA BANK Vs STATE OF TAMIL NADU

Bench: S.N.Phukan,S.R.Babu
Case number: C.A. No.-004577-004577 / 1997
Diary number: 76912 / 1996
Advocates: PRAMOD B. AGARWALA Vs

08 March 2000
Supreme Court
4 pages
SUBHRA MUKHERJEE Vs BHARAT COKING COAL LTD

Bench: S.Rajendra Babu,S.S.M.Quadri
Case number: C.A. No.-002595-002595 / 1998
Diary number: 2417 / 1998
Advocates: CHANDER SHEKHAR ASHRI Vs ANIP SACHTHEY

08 March 2000
Supreme Court
10 pages
MUNICIPAL CORPORATION OF DELHI Vs FEMALE WORKERS (MUSTER ROLL)

Case number: SLP(C) No.-012797-012797 / 1998
Diary number: 11381 / 1998

08 March 2000
Supreme Court
3 pages
MAYURAKSHI COTTON MILLS & ORS. Vs PANCHRA MAYURAKSHI COTTON MILLS EMPLOYEES' UNION & ORS.

08 March 2000
Supreme Court
4 pages
M/S. WHIRLPOOL OF INDIA LTD. Vs EMPLOYEES' STATE INSURANCE CORPORATION

08 March 2000
Supreme Court
3 pages
CANARA BANK Vs STATE OF TAMIL NADU & ANR. C

08 March 2000
Supreme Court
3 pages
MAYURAKSHI COTTON MILLS & ORS. Vs PANCHRA MAYURAKSHI COTTON MILLS EMPLOYEES' UNION & ORS.

08 March 2000
Supreme Court
6 pages
ARIVAZHAGAN Vs STATE, REPRESENTED BY INSPECTOR OF POLICE

Bench: K.T. THOMAS,M.B. SHAH
Case number: Special Leave Petition (crl.) 438 of 2000

07 March 2000
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs PRAVIN JATHALAL KAMDAR(D)THR.LRS.

Bench: S.S.AHMAD,Y.K.SABHARWAL
Case number: C.A. No.-007291-007291 / 1995
Diary number: 9089 / 1995
Advocates: Vs C. G. SOLSHE