Judgements

NEW INDIA ASSURANCE CO.LTD. Vs RULA

Bench: R.P.SETHI,S.S.AHMAD
Case number: C.A. No.-001985-001987 / 2000
Diary number: 2737 / 1999

RANG BAHADUR SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000397-000397 / 1998
Diary number: 5285 / 1998
Advocates: SHIVA PUJAN SINGH Vs AJIT SINGH PUNDIR

KULWANT SINGH Vs AMARJIT SINGH .

Bench: S.S.AHMAD,D.P.WADHWA
Case number: Crl.A. No.-000258-000258 / 2000
Diary number: 60288 / 1999
Advocates: HARINDER MOHAN SINGH Vs ABHIJAT P. MEDH

NEW INDIA ASSURANCE CO. LTD. Vs RULA & ORS.

V.P. AHUJA Vs STATE OF PUNJAB

Bench: R.P.SETHI,S.S.AHMAD
Case number: C.A. No.-001965-001965 / 2000
Diary number: 10854 / 1999
Advocates: M. QAMARUDDIN Vs ASHOK K. MAHAJAN

G.V.RAO Vs L.H.V. PRASAD .

Bench: S.S.AHMAD,D.P.WADHWA
Case number: SLP(Crl) No.-003164-003164 / 1999
Diary number: 14522 / 1999

K. BHAGIRATHI G. SHENOY Vs K.P. BALLAKURAYA

Bench: K.T.Thomas,D.P.Mphapatro
Case number: C.A. No.-009156-009156 / 1996
Diary number: 18619 / 1994
Advocates: T. G. NARAYANAN NAIR Vs S. N. BHAT

BIR SINGH Vs PYARE SINGH .

Bench: S.S.AHMAD,D.P.MOHAPATRO
Case number: C.A. No.-006119-006119 / 1995
Diary number: 8401 / 1994
Advocates: KAMINI JAISWAL Vs SUSHIL KUMAR JAIN

G.V. RAO Vs L.H.V. PRASAD & ORS.

Bench: D.P.Wadha,S.S.Ahmad
Case number: Special Leave to Petition (Criminal)... 3164 of 1999

ROHINI PRASAD Vs KASTURCHAND

Bench: D.P.WADHWA,S.S.AHMAD
Case number: C.A. No.-000447-000447 / 1989
Diary number: 70380 / 1989
Advocates: S. S. KHANDUSA Vs RAJESH

G.P.SRIVASTAVA Vs R.K.RAIZADA

Bench: S.SAGHIR AHMAD.,R.P. SETHI.
Case number: C.A. No.-001934-001935 / 2000
Diary number: 17844 / 1999
Advocates: RAKESH K. SHARMA Vs TARA CHANDRA SHARMA

GOPALANKUTTY NAIR Vs KUNHIRAMA THARAKAN

Case number: C.A. No.-001933-001933 / 2000
Diary number: 15091 / 1998
Advocates: Vs B V DEEPAK

MUSHIR MOHAMMED KHAN (DEAD) Vs SMT. SAJEDA BANO .

Bench: Y.K.SADHARWAL,S.S.AHMAD
Case number: C.A. No.-000009-000009 / 1988
Diary number: 66142 / 1988
Advocates: VIVEK GAMBHIR Vs

CHELMSFORD CLUB Vs COMMISSIONER OF INCOME TAX, DELHI

Bench: D.P.Wadhwa,N.S.Hegde
Case number: C.A. No.-005364-005365 / 1995
Diary number: 63215 / 1995
Advocates: DEVENDRA SINGH Vs RR-EX-PARTE

THE A.P. STATE WAKF BOARD, HYDERABAD Vs ALL INDIA SHIA CONFERENCE .

Case number: C.A. No.-001805-001805 / 1989
Diary number: 69295 / 1989
Advocates: MOHAN PANDEY Vs A. SUBBA RAO