Showing 24331 - 24345 of 41947 judgements
02 March 2000
Supreme Court
3 pages
ROHTASH SINGH Vs SMT. RAMENDRI AND ORS.

Case number: Special Leave Petition (crl.) 2763 of 1999

01 March 2000
Supreme Court
3 pages
MAFATLAL INDUSTRIES Vs NADIAD NAGAR PALIKA

Case number: C.A. No.-000143-000143 / 1992
Diary number: 66696 / 1992
Advocates: Vs HEMANTIKA WAHI

01 March 2000
Supreme Court
3 pages
MOHAN AMBA PRASAD AGNIHOTRI & ORS. Vs BHASKAR BALWANT AHER (D) THROUGH LRS.

01 March 2000
Supreme Court
3 pages
MOHAN AMBA PRASAD AGNIHOTRI & ORS. Vs BHASKAR BALWANT AHER (D) THROUGH LRS. C

Bench: S.Rajendra Babu,S.S.M.Quadri
Case number: Appeal Civil 7499 of 1999

29 February 2000
Supreme Court
11 pages
509 KARMACHARI UNION, AGRA Vs U.O.I. .

Bench: M.B.SHAH,D.P.WADHWA
Case number: C.A. No.-001843-001843 / 1989
Diary number: 69292 / 1989
Advocates: PRASHANT BHUSHAN Vs

29 February 2000
Supreme Court
6 pages
CHORDIA AUTOMOBILES Vs S. MOOSA

Bench: A.P.MISRA,N.S.HEGDE
Case number: C.A. No.-014762-014762 / 1996
Diary number: 76907 / 1996
Advocates: Vs RAKESH K. SHARMA

29 February 2000
Supreme Court
7 pages
M. ARUL JOTHI Vs LAJJA BAL (DEAD)

Bench: N.S.HEGDE,A.P.MISRA
Case number: C.A. No.-014150-014150 / 1996
Diary number: 76908 / 1996
Advocates: ARPUTHAM ARUNA AND CO Vs E. C. AGRAWALA

29 February 2000
Supreme Court
5 pages
DY.COMMNR., DAKSHINA KANNADA DISTT. Vs RUDOLPH FERNANDES

Bench: M.B.Shah,B.N.Kirpal
Case number: C.A. No.-003214-003214 / 1989
Diary number: 69291 / 1989
Advocates: M. VEERAPPA Vs RR-EX-PARTE

28 February 2000
Supreme Court
4 pages
MURALIDHAR SARANGI Vs THE NEW INDIA ASSURANCE CO.

Bench: D.P.WADHWA,S.S.AHMAD
Case number: C.A. No.-009946-009946 / 1996
Diary number: 18637 / 1995
Advocates: KUMUD LATA DAS Vs INDRA SAWHNEY

28 February 2000
Supreme Court
5 pages
NEW INDIA ASSURANCE CO. LTD. Vs R. SRINIVASAN

Case number: C.A. No.-011439-011439 / 1996
Diary number: 76906 / 1996
Advocates: SUDHIR KUMAR GUPTA Vs R. AYYAM PERUMAL

28 February 2000
Supreme Court
7 pages
M/S. HALDIRAM BHUJIAWALA Vs M/S. ANAND KUMAR DEEPAK KUMAR

Case number: C.A. No.-001786-001786 / 2000
Diary number: 21173 / 1999
Advocates: TARUN JOHRI Vs SUMITA RAY

28 February 2000
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs LALJIT RAJSHI SHAH & ORS.

Bench: N.S.HEGDE,G.B.PATTANAIK
Case number: Appeal Criminal 752 of 1995

25 February 2000
Supreme Court
7 pages
M/S. S.A.I.L. Vs STATE OF ORISSA

Bench: S.P.BHARUCHA,S.N.PHUKAN,RUMA PAL
Case number: C.A. No.-001750-001750 / 1998
Diary number: 3553 / 1998

25 February 2000
Supreme Court
6 pages
STATE OF U.P. Vs DEVI DAYAL SINGH

Bench: RUMA PAL,S.N.PHUKAN
Case number: C.A. No.-000385-000385 / 1994
Diary number: 70736 / 1994
Advocates: Vs P. K. JAIN

25 February 2000
Supreme Court
6 pages
STATE OF U.P. Vs DEVI DAYAL SINGH

Bench: RUMA PAL,S.N.PHUKAN
Case number: C.A. No.-000385-000385 / 1994
Diary number: 70736 / 1994
Advocates: Vs P. K. JAIN