Showing 24271 - 24285 of 41947 judgements
28 March 2000
Supreme Court
3 pages
P. ANAND GAJAPATHI RAJU & ORS. Vs P.V.G. RAJU (DIED ) & ORS.

28 March 2000
Supreme Court
6 pages
RAJIV KAPOOR & ORS. Vs STATE OF HARYANA & ORS.

27 March 2000
Supreme Court
16 pages
NATH BROS EXIM INTNL. LTD Vs BEST ROADWAYS LTD

Bench: D.P.WADHWA,S.S.AHMAD
Case number: C.A. No.-000001-000001 / 1997
Diary number: 60395 / 1997

27 March 2000
Supreme Court
7 pages
SURENDRA CHOUHAN Vs STATE OF M.P.

Bench: RUMA PAL,D.P.WADHWA
Case number: Crl.A. No.-000342-000342 / 1998
Diary number: 3619 / 1998
Advocates: ANU MOHLA Vs

27 March 2000
Supreme Court
5 pages
JAGDISH LAL Vs PARMA NAND

Bench: D.P.WADHWA,S.S.AHMAD
Case number: C.A. No.-002231-002231 / 2000
Diary number: 12724 / 1998

27 March 2000
Supreme Court
5 pages
KHALEEL AHMED DAKHANI Vs THE HATTI GOLD MINES CO.LTD.

Case number: C.A. No.-002232-002232 / 2000
Diary number: 17710 / 1999

27 March 2000
Supreme Court
5 pages
C.I.T., BHOPAL Vs HINDUSTAN ELECTOR GRAPHITES LTD

Case number: C.A. No.-002454-002454 / 1998
Diary number: 5066 / 1998
Advocates: ARVIND KUMAR SHARMA Vs RAKESH K. SHARMA

27 March 2000
Supreme Court
6 pages
U.P. POLLUTION CONTROL BOARD Vs M/S MOHAN MEAKINS LTD. AND OTHERS

Bench: K.T. THOMAS,M.B. SHAH
Case number: Special Leave Petition (crl.) 3978 of 1999

24 March 2000
Supreme Court
4 pages
KOCHKUNJU NAIR GOPALAKRISHNAN NAIR Vs KOSHY ALEXANDER .

Bench: D.P.Mohapatro,K.T.Thomas
Case number: C.A. No.-009725-009726 / 1995
Diary number: 4250 / 1995
Advocates: BABY KRISHNAN Vs

23 March 2000
Supreme Court
5 pages
R.K. PARASHAR Vs DINESH KUMAR

Bench: S.N.PHUKAN,S.S.MOHAMMED QUADRI
Case number: C.A. No.-001472-001473 / 1998
Diary number: 20374 / 1997
Advocates: Vs PRAVEEN KUMAR

22 March 2000
Supreme Court
6 pages
DMAI Vs

Bench: D.P.Mohapatra,K.T.Thomas
Case number: Crl.A. No.-000312-000312 / 1991
Diary number: 79773 / 1991
Advocates: K. K. MANI Vs

17 March 2000
Supreme Court
6 pages
MAKTOOL SINGH Vs STATE OF PUNJAB

Bench: K.T.Thomas,M.B.shah
Case number: Crl.A. No.-000312-000312 / 1999
Diary number: 20820 / 1998

15 March 2000
Supreme Court
3 pages
U.P.S.R.T.C. Vs SUBHASH C. SHARMA

Bench: S.S.AHMAD,D.P.WADHA
Case number: C.A. No.-002128-002128 / 2000
Diary number: 20871 / 1998
Advocates: Vs SHRISH KUMAR MISRA

15 March 2000
Supreme Court
21 pages
COMMISSIONER OF INCOME TAX Vs MAHENDRA MILLS

Bench: D.P.WADHWA,S.S.M.QUADRI
Case number: C.A. No.-005394-005394 / 1994
Diary number: 11771 / 1991
Advocates: ARVIND KUMAR SHARMA Vs RR-EX-PARTE

15 March 2000
Supreme Court
4 pages
COMMNR.OF TRADE TAX,UP Vs M/S.UPPER DOAB SUGAR MILLS LTD

Bench: S.R.BABU,S.N.PHUKAN
Case number: C.A. No.-002878-002878 / 1998
Diary number: 19678 / 1997
Advocates: S. N. BHAT Vs PRAVEEN KUMAR