Judgements

U.P.S.R.T.C. Vs MAHESH K. MISHRA

Case number: C.A. No.-002125-002125 / 2000
Diary number: 8061 / 1998
Advocates: Vs R. D. UPADHYAY

KHARAITI LAL Vs RAMINDER KAUR

Case number: C.A. No.-002126-002127 / 2000
Diary number: 16963 / 1998
Advocates: Vs PRAMOD DAYAL

U O I Vs R. SARANGAPANI

Case number: C.A. No.-004247-004249 / 1998
Diary number: 61625 / 1997
Advocates: ARVIND KUMAR SHARMA Vs

DILIP Vs MOHD. AZIZUL HAQ

Bench: S.S.M.QUARDI,S.RAJENDRA BABU
Case number: C.A. No.-000751-000751 / 1998
Diary number: 231 / 1998
Advocates: C. G. SOLSHE Vs GOPAL BALWANT SATHE

M/S.NATHPA JHAKRI JT.VENTURE Vs STATE OF H P

Bench: S.N.Phukan,S.R.Babu
Case number: C.A. No.-008468-008468 / 1997
Diary number: 14545 / 1997
Advocates: Vs NARESH K. SHARMA

STATE OF BIHAR Vs BAL MUKUND SAH

Bench: S.B.MAJMUDAR , G.B.PATTANAIK , V.N.KHARE , U.C.BANERJEE , R.P.SETHI
Case number: C.A. No.-009072-009072 / 1996
Diary number: 3920 / 1995

COMMNR., SALES TAX, U.P. Vs M/S.LAL KUNWA STONE CRUSHER (P) LTD.

Case number: C.A. No.-005654-005654 / 1998
Diary number: 13494 / 1998
Advocates: PRADEEP MISRA Vs PRAVEEN KUMAR

THE TRAVENCORE RUBBER & TEA CO.LTD. Vs C.I.T., TRIVANDRUM

Case number: C.A. No.-000385-000386 / 1999
Diary number: 20647 / 1998
Advocates: M. P. VINOD Vs

HASAN KHAN IBNE HAIDER KHAN Vs R.H. MENDNOCA .

Case number: Crl.A. No.-000286-000286 / 2000
Diary number: 18711 / 1999

STATE OF BIHAR Vs BAL MUKUND SAH

Bench: S.B.MAJUMDAR,G.B.PATTANAIK,V.N.KHARE,U.C.BANERJEE,R.P.SETHI
Case number: C.A. No.-009072-009072 / 1996
Diary number: 3920 / 1995

MOLAR MAL (DEAD) THRU. LRS. Vs M/S.KAY IRON WORKS (P) LTD.

Bench: N.S.Hegde,S.S.M.Quadri
Case number: C.A. No.-004947-004948 / 1998
Diary number: 9667 / 1998
Advocates: Vs B. K. SATIJA

UNITED INDIA INSURANCE CO. LTD. Vs RAJENDRA SINGH

Bench: K.T. THOMAS,ND.P. MOHAPATRA
Case number: C.A. No.-002087-002087 / 2000
Diary number: 8429 / 1999

R. K. PARASHER Vs DINESH KUMAR & ORS.

RAJESH BAJAJ Vs STATE NCT OF DELHI

Bench: K.T.Thomas,S.S.M.Quadri
Case number: Crl.A. No.-000295-000295 / 1999
Diary number: 14048 / 1998
Advocates: Vs ANIL KATIYAR

BANK OF INDIA Vs SM. LAKSHIMANI DASS .

Bench: S.S.AHMAD,S.R.BABU
Case number: C.A. No.-000828-000828 / 1986
Diary number: 67270 / 1986
Advocates: P. R. IYER SEETHARAMAN Vs