Judgements

T. VIJAYAN AND ORS. Vs DIV. RAILWAY MANAGER AND ORS.

PREETI MITTAL, ETC. Vs GAGANJOTKAUR SAIRA & ORS.,ETC.ETC.

COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs M/S VENUS CASTINGS (P) LTD.

A.K. RAGHUMANI SINGH Vs GOPAL CHANDRA NATH .

Bench: Ruma Pal,M.J.Rao
Case number: C.A. No.-000920-000920 / 1994
Diary number: 82106 / 1993
Advocates: ABHAY CHANDRAKANT MAHIMKAR Vs S. JANANI

A.K. RAGHUMANI SINGH Vs GOPAL CHANDRA NATH .

Bench: RUMA PAL,M.J.RAO
Case number: C.A. No.-000920-000920 / 1994
Diary number: 82106 / 1993
Advocates: ABHAY CHANDRAKANT MAHIMKAR Vs S. JANANI

SUDARSHAN NATH Vs STATE OF PUNJAB

Bench: S.S.AHAMAD,DORAISWAMY
Case number: C.A. No.-007946-007946 / 1996
Diary number: 79778 / 1992

DMAI Vs

Bench: R.C.LAHOTI,S.R.BABU
Case number: C.A. No.-003637-003638 / 1988
Diary number: 70143 / 1988

DMAI Vs

Bench: R.C.LAHOTI,S.R.BABU
Case number: C.A. No.-003637-003638 / 1988
Diary number: 70143 / 1988

M/S. WELLINGTON ASSOCIATES LTD. Vs KIRTI MEHTA

Case number: 9999 No.-000009-000009 / 1999
Diary number: 12068 / 1999

KULDEEP SINGH Vs STATE OF RAJASTHAN

Bench: Doraswami Raju,K.T.Thomas
Case number: Crl.A. No.-000658-000658 / 1998
Diary number: 7487 / 1998
Advocates: PRAMOD DAYAL Vs SUSHIL KUMAR JAIN

JASWANT SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000722-000722 / 1993
Diary number: 82105 / 1993
Advocates: PREM MALHOTRA Vs

STATE OF RAJASTHAN Vs ANIL KUMAR SUNIL KUMAR & PARTY

Bench: S.R.Babu,R.C.Lahoti
Case number: C.A. No.-011231-011232 / 1995
Diary number: 63216 / 1995

PRASHANT KUMAR SAHI Vs GHAZIABAD DEVT.AUTHORITY

Bench: S. SAGHIR AHMAD,,R.P. SETHI.
Case number: C.A. No.-005875-005875 / 1999
Diary number: 13256 / 1999
Advocates: Vs RAKESH UTTAMCHANDRA UPADHYAY

DEEP CHAND Vs MOHAN LAL

Bench: S.SAGHIR AHMAD,,R.P. SETHI.
Case number: C.A. No.-002356-002356 / 2000
Diary number: 15982 / 1999
Advocates: Vs ANIS AHMED KHAN

HRIDAYA RANJAN PD.VERMA Vs STATE OF BIHAR

Case number: Crl.A. No.-000313-000314 / 2000
Diary number: 7742 / 1999