Showing 24256 - 24270 of 41947 judgements
29 March 2000
Supreme Court
18 pages
S.G.P.COMMITTEE, AMRITSAR Vs SHRI SOM NATH DASS .

Bench: A.P.MISRA,M.JAGANNADHA RAO
Case number: C.A. No.-003968-003968 / 1987
Diary number: 69163 / 1987
Advocates: MADHU MOOLCHANDANI Vs ASHOK K. MAHAJAN

29 March 2000
Supreme Court
4 pages
CAPT. KARAN VASWANI Vs U.O.I.

Bench: S.S.AHMAD,Y.K.SABHAEWAL
Case number: C.A. No.-002281-002283 / 2000
Diary number: 19945 / 1997
Advocates: Vs S. N. BHAT

29 March 2000
Supreme Court
1 pages
IN R/O DR. RAM ASHRAY YADAV, CHAIRMAN Vs BIHAR PUBLIC SERVICE COMMISSION, .....

Bench: S.RAJENDRA BABU,DORAISWAMY RAJU
Case number: SPL.REF. No.-000001-000001 / 1997
Diary number: 16417 / 1997
Advocates: NAVIN PRAKASH Vs ANIL KATIYAR

28 March 2000
Supreme Court
2 pages
H.D. SHARMA Vs NORTHERN INDIA TEXTILE RESEARCH ASOCN.

Bench: Y.K.Sabharwal,S.S.Ahmad
Case number: C.A. No.-002646-002646 / 1999
Diary number: 7141 / 1998
Advocates: SANJAY PARIKH Vs RANBIR SINGH YADAV

28 March 2000
Supreme Court
4 pages
UNION OF INDIA Vs K.B. RAJORIA

Bench: M.J.Rao,Ruma Pal
Case number: C.A. No.-002272-002272 / 2000
Diary number: 19418 / 1999
Advocates: Vs ARUN K. SINHA

28 March 2000
Supreme Court
3 pages
Vs

Bench: RUMA PAL,D.P.WADHWA
Case number: /
Diary number: 1 / 9168

28 March 2000
Supreme Court
10 pages
KUSH SAHGAL Vs M.C.MITTER .

Bench: S.S.AHMAD,DORASWAMI
Case number: C.A. No.-002274-002274 / 2000
Diary number: 11867 / 1999

28 March 2000
Supreme Court
4 pages
UNION OF INDIA Vs K.B. RAJORIA

Bench: M.J.RAO,RUMA PAL
Case number: C.A. No.-002272-002272 / 2000
Diary number: 19418 / 1999
Advocates: Vs ARUN K. SINHA

28 March 2000
Supreme Court
6 pages
RAJIV KAPOOR Vs STATE OF HARYANA

Bench: R.C. LAHOTI,DORAISWAMY RAJU
Case number: C.A. No.-000781-000783 / 1998
Diary number: 11562 / 1997
Advocates: MINAKSHI VIJ Vs

28 March 2000
Supreme Court
5 pages
ROOP SINGH (DEAD) BY LRS. Vs RAM SINGH (DEAD) BY LRS.

Bench: M.B.SHAH,DORASWAMI RAJU
Case number: C.A. No.-004430-004430 / 1996
Diary number: 69301 / 1989
Advocates: Vs VIVEK GAMBHIR

28 March 2000
Supreme Court
7 pages
K. NAGA SUBBA REDDI Vs P.P., HIGH COURT OF A.P.

Bench: K.T. THOMAS,,M B SHAH.
Case number: Crl.A. No.-000478-000478 / 1998
Diary number: 5855 / 1998
Advocates: D. BHARATHI REDDY Vs GUNTUR PRABHAKAR

28 March 2000
Supreme Court
12 pages
PATEL ROADWAYS LTD Vs BIRLA YAMAHA LTD

Bench: D.P.MOHAPATRO
Case number: C.A. No.-009071-009071 / 1996
Diary number: 76918 / 1996
Advocates: JAY SAVLA Vs CHANDER SHEKHAR ASHRI

28 March 2000
Supreme Court
5 pages
KULDIP SINGH Vs SUBHASH CHANDER JAIN &ORS

Bench: A.P.MISRA,R.C.LAHOTI
Case number: C.A. No.-004479-004479 / 1989
Diary number: 69302 / 1989
Advocates: M. K. GARG Vs S. JANANI

28 March 2000
Supreme Court
4 pages
NAR SINGH PAL Vs U.O.I.

Bench: R.P.SETHI,S.S.AHMAD
Case number: C.A. No.-002280-002280 / 2000
Diary number: 5185 / 1999
Advocates: Vs P. PARMESWARAN

28 March 2000
Supreme Court
4 pages
PADMJA SHARMA Vs RATAN LAL SHARMA

Case number: C.A. No.-002462-002462 / 1999
Diary number: 12869 / 1998
Advocates: Vs PROMILA