Judgements

C.S.I.R. Vs AJAY KUMAR JAIN

Bench: D.P.WADHWA,RUMA PAL
Case number: C.A. No.-006806-006806 / 1995
Diary number: 11309 / 1994
Advocates: MADHU SIKRI Vs MRIDULA RAY BHARADWAJ

VIJAY AMBA DAS DIWARE Vs BALKRISHNA WAMAN DANDE

Bench: SYED SHAH MOHAMMED QUADRI,S.N.PHUKAN
Case number: C.A. No.-003519-003519 / 1997
Diary number: 68101 / 1988
Advocates: R. C. KOHLI Vs NANDINI GORE

MOHAMMED GAZI Vs STATE OF M.P. .

Bench: S. SAGHIR AHMAD,R.P. SETHI.
Case number: C.A. No.-002332-002332 / 2000
Diary number: 8797 / 1999

SHIVDEV SINGH Vs SUCHA SINGH

Bench: S. SAGHIR AHMAD,R.P. SETHI.
Case number: C.A. No.-002333-002333 / 2000
Diary number: 18397 / 1999
Advocates: PREM SUNDER JHA Vs MANOJ SWARUP

M/S.ECONOMIC TRANSPORT ORGANIZATION Vs DHARWAD DISTT.KHADI GRAMUDYOG SANGH

Case number: SLP(C) No.-001318-001318 / 1999
Diary number: 19580 / 1998

VIJAY AMBA DAS DIWARE & ORS. Vs BALKRISHNA WAMAII DANDE & AIIR.

ISPAT INDUSTRIES LTD. AND ANOTHER Vs UNION OF INDIA AND OTHERS

Bench: D.P.Wadhwa,A.P.Misra
Case number: Special Leave to Petition (Civil)... 2930 of 2000

SMT. KAMALA BAKSHI Vs KHAIRATI LAL

Bench: S.N.PHUKAN,S.S.M.QUADRI
Case number: C.A. No.-006231-006231 / 1997
Diary number: 2422 / 1997
Advocates: RACHANA JOSHI ISSAR Vs PARMANAND GAUR

SURESH RAI Vs STATE OF BIHAR

Bench: Y.K.SADHARWAL,A.P.MISRA
Case number: Crl.A. No.-000740-000740 / 1998
Diary number: 9322 / 1998

STATE OF RAJASTHAN Vs NOORE KHAN

Bench: S.N.VARIAVA,R.C.LAHOTI
Case number: Crl.A. No.-001698-001698 / 1996
Diary number: 3374 / 1996

SMT. KAMALA BAKSHI Vs KHAIRATI LAL

Bench: S.S.M/QUADRI,S.N.PHUKAN
Case number: C.A. No.-006231-006231 / 1997
Diary number: 2422 / 1997
Advocates: RACHANA JOSHI ISSAR Vs PARMANAND GAUR

STATE OF KARNATAKA Vs KRISHNAPPA

Bench: R.C.LAHOTI,S.N.VARIAVA
Case number: Crl.A. No.-000846-000846 / 1996
Diary number: 72657 / 1994
Advocates: Vs BIMAL ROY JAD

NIRMAL SINGH Vs STATE OF HARYANA

Bench: R.P.SETHI,G.B.PATTANAIK
Case number: Crl.A. No.-000118-000119 / 1998
Diary number: 20342 / 1997
Advocates: R. N. KESWANI Vs

RAIPUR DEVELOPMENT AUTHORITY Vs ANUPAM SAHKARI GRIHA NIRMAN SAMITI

Bench: A.P.MISRA,M.B.SHAH
Case number: C.A. No.-004553-004553 / 1989
Diary number: 69304 / 1989

K KARUNAKARAN Vs STATE OF KERALA

Bench: G.B. PATTANAIK,R.P. SETHI.
Case number: Crl.A. No.-000086-000086 / 1998
Diary number: 16271 / 1997
Advocates: K. R. SASIPRABHU Vs MALINI PODUVAL