Judgements

M/S. S.M.DYECHEM LTD., MUMBAI Vs M/S.CADBURY (INDIA) LTD., MUMBAI

Bench: M.J.RAO,Y.K.SABHARWAL
Case number: C.A. No.-003341-003341 / 2000
Diary number: 15785 / 1999
Advocates: Vs K. J. JOHN

20TH CENTURY FINANCE CORPN.LTD. Vs STATE OF MAHARASHTRA

Bench: S.P.BHARUCHA , B.N.KIRPAL , V.N.KHARE , S.S.M.QUADRI , D.P.MOHAPATRA
Case number: C.A. No.-004500-004500 / 1989
Diary number: 69312 / 1989
Advocates: K. J. JOHN Vs

STATE OFGUJ'ARAT & ORS. Vs KAUSHIKBHAI K. PATEL & ANR. ..

STATE OF TAMIL NADU Vs J. JAYALALITHA

Bench: K.T.THOMAS,R.C. LAHOT
Case number: Special Leave Petition (crl.) 549 of 2000

STATE OFGUJ'ARAT & ORS. Vs KAUSHIKBHAI K. PATEL & ANR.

MOHINDER KAUR Vs KUSAM ANAND

Bench: A.P. MISRA,M. B. SHAH.
Case number: C.A. No.-002273-002273 / 2000
Diary number: 4289 / 1999
Advocates: Vs ANIL K. CHOPRA

STATE OF W.B. Vs MD. KHALIL

Bench: S.V.PATIL,S.S.M.QUADRI
Case number: C.A. No.-012060-012060 / 1996
Diary number: 76936 / 1996
Advocates: AVIJIT BHATTACHARJEE Vs

RAJASTHAN STATE ELECTRICITY BOARD Vs ASSOCIATED STONE INDUSTRIES

Bench: SYED SHAH MOHAMMED QUADRI,SHIVARAJ V. PATIL
Case number: C.A. No.-001568-001568 / 1991
Diary number: 74546 / 1991
Advocates: SUSHIL KUMAR JAIN Vs PRAMOD DAYAL

U.P.RAJYA VIDYUT PAR.APP.WEL.ASSN. Vs STATE OF UTTAR PRADESH .

Case number: SLP(C) No.-007406-007406 / 2000
Diary number: 4465 / 2000

K.S.BHOOPATHY Vs KOKILA

Case number: C.A. No.-003287-003287 / 2000
Diary number: 70 / 1999
Advocates: REVATHY RAGHAVAN Vs R. NEDUMARAN

MONARCH INFRASTRUCTURE (P) LTD. Vs COMMNR., ULHASNAGAR MUNICIPAL CORPN.&ORS

Case number: C.A. No.-003288-003288 / 2000
Diary number: 6090 / 2000
Advocates: Vs ANIP SACHTHEY

RAIASTHANSTATEELECTRICITY BOARD Vs ASSOCIATED STONE INDUSTRIES & ANR. ...

ANJUMAN K. HUJJAJ Vs U.O.I.

Bench: DORASWAMI RAJU,S.S.AHMAD
Case number: W.P.(C) No.-000584-000584 / 1998
Diary number: 17114 / 1998
Advocates: Vs B. KRISHNA PRASAD

JAI MANGAL ORAGON Vs SMT. MIRA NAYAK .

Bench: DORAISWAMI RAJU,M.B.SHAH
Case number: C.A. No.-012493-012493 / 1996
Diary number: 72378 / 1990
Advocates: S. P. SHARMA Vs

TUNGABHADRA INDS. LTD. Vs U.O.I.

Bench: S.N.VARIAVA,DORAISWAMY,G.B.PATTANAIK
Case number: C.A. No.-004668-004668 / 1999
Diary number: 20838 / 1998
Advocates: K. J. JOHN Vs P. PARMESWARAN