Judgements

AIR INDIA LTD. Vs M. YOGESHWAR RAJ

Bench: D.P.WADHWA,RUMA PAL
Case number: Appeal (civil) 1477 of 2000

IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

STATE OF MAHARASHTRA Vs DAMU

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: Crl.A. No.-000992-000993 / 1999
Diary number: 12726 / 1999
Advocates: Vs SHIVAJI M. JADHAV

BHUPINDERPAL SINGH Vs STATE OF PUNJAB

Bench: S.R.Babu,R.C.Lahoti
Case number: C.A. No.-006750-006750 / 1999
Diary number: 17305 / 1998

SATPAL Vs STATE OF HARYANA

Bench: U.C.BANERJEE,G.B.PATTANAIK
Case number: W.P.(Crl.) No.-000045-000046 / 1999
Diary number: 3351 / 1999
Advocates: Vs VISHWAJIT SINGH

PARBODH SAGAR Vs PUNJAB STATE ELECTRICITY BOARD .

Case number: C.A. No.-003059-003059 / 2000
Diary number: 11603 / 1998
Advocates: Vs HARINDER MOHAN SINGH

BHUPINDERPAL SINGH & ORS. Vs STATE OF PUNJAB & ORS.

GOVT. OF A.P. Vs GUDEPU SAILOO

Bench: S.S.AHMAD,D.P.WADHWA
Case number: C.A. No.-003033-003033 / 2000
Diary number: 20297 / 1998
Advocates: Vs PAVAN KUMAR

M.C.MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

GOVT. OF A.P. Vs GUDEPU SAILOO

Bench: D.P.WADHWA,S.S.AHMAD
Case number: C.A. No.-003033-003033 / 2000
Diary number: 20297 / 1998
Advocates: Vs PAVAN KUMAR

GOVT. OF A.P. Vs GUDEPU SAILOO

Bench: D.P.Wadhwa,S.S.Ahamad
Case number: C.A. No.-003033-003033 / 2000
Diary number: 20297 / 1998
Advocates: Vs PAVAN KUMAR

LIAQ AHMED Vs HABEEB-UR-REHMAN

Bench: S. SAGHIR AHMAD,R.P. SETHI.
Case number: C.A. No.-003022-003022 / 2000
Diary number: 11241 / 1999

SURAJ PARKASH GUPTA Vs STATE OF J&K

Case number: C.A. No.-003034-003034 / 2000
Diary number: 4322 / 1999

SMT. RITA DEVI Vs NEW INDIA ASSURANCE CO.LTD.&ANR

Bench: N.S.HEGDE,D.P.WADHWA
Case number: C.A. No.-003021-003021 / 2000
Diary number: 14961 / 1998

TAMIL NADU ELECT. BOARD Vs SUMATHI

Bench: D.P.WADHWA,S.S.M.QUADRI
Case number: C.A. No.-002981-002982 / 2000
Diary number: 8780 / 1997
Advocates: M. A. KRISHNA MOORTHY Vs V. G. PRAGASAM