Judgements

P. SARATHY Vs STATE BANK OF INDIA

GHAZIABAD DEVELOPMENT AUTHORITY Vs UNION OF INDIA & ANR.

NAZIR HOPSEINAND ANR. Vs DARAYUS. BBATTCNA AND ORS.

U.P. STATE ELECTRICITY BOARD Vs THE BANARAS ELECTRIC LIGHT & POWER CO. LTD.

K.K. PATEL AND ANR. Vs STATE OF GUJARAT AND ANR.

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: Special Leave Petition (crl.) 3774 of 1999

M.C.MEHTA Vs KAMAL NATH .

Bench: S.S.AHMAD,DORAISWAMI RAJU
Case number: W.P.(C) No.-000182-000182 / 1996
Diary number: 79018 / 1996
Advocates: Vs NARESH K. SHARMA

U.P. STATE ELECTRICITY BOARD Vs AGRA ELECTRIC SUPPLY CO. LTD.

Bench: S.S.Ahmad,Y.K.Sabharal,S.N.Variava
Case number: C.A. No.-003655-003655 / 1993
Diary number: 80705 / 1993
Advocates: PRADEEP MISRA Vs

P. SARATHY Vs STATE BANK OF INDIA

Bench: S.S.AHMAD,G.B.PATTANAIK
Case number: C.A. No.-006900-006900 / 1997
Diary number: 1073 / 1997
Advocates: S. R. SETIA Vs SANJAY KAPUR

STATE OF UTTAR PRADESH Vs UPPER JAMUNA E.S.C.LTD. .

Bench: S.N.VARIAVA,S.S.AHMAD,Y.K.SABHARWAL
Case number: C.A. No.-003656-003656 / 1993
Diary number: 80706 / 1993

STATE OF UTTAR PRADESH Vs THE AGRA ELECTRIC SUPPLY CO.LTD..

Bench: S.S.Ahmad,S.N.Variava,Y.K.Sabharwal
Case number: C.A. No.-003657-003657 / 1993
Diary number: 80707 / 1993

STATE OF UTTAR PRADESH Vs BANARAS ELECT. LIGHT & POWER CO.LTD &ORS

Bench: S.S.Ahmad,S.N.Variava,Y.K.Sabharwal
Case number: C.A. No.-005959-005959 / 1998
Diary number: 9825 / 1989

NAZIR HOOSEIN Vs DARAYUS BHATHENA

Bench: A.P.MISRA,M.B. SHAH
Case number: C.A. No.-003425-003425 / 2000
Diary number: 3141 / 1999
Advocates: S. R. GROVER Vs V. D. KHANNA

U.P. STATE ELECTRICITY BOARD Vs UPPER JAMUNA VALLEY ELECTRI.SUP.CO.

Bench: S.S.AHMAD,S.N.VARIAVA,Y.K.SABHARWAL
Case number: C.A. No.-003658-003658 / 1993
Diary number: 80708 / 1993
Advocates: PRADEEP MISRA Vs

U.P. STATE ELECTRICITY BOARD Vs BANARAS ELECTRIC L. & P. CO. LTD. .

Case number: C.A. No.-003654-003654 / 1993
Diary number: 80704 / 1993
Advocates: PRADEEP MISRA Vs

KAMLA DEVI Vs LAXMI DEVI

Bench: S.S.M.QUADRI,S.N.PHUKAN
Case number: C.A. No.-001822-001822 / 1998
Diary number: 3351 / 1998
Advocates: M. M. KASHYAP Vs