Showing 24076 - 24090 of 41947 judgements
05 May 2000
Supreme Court
3 pages
SHISH RAM Vs STATE OF HARYANA

Bench: S. SAGHIR AHMAD,R.P. SETHI.
Case number: C.A. No.-001941-001941 / 1997
Diary number: 671 / 1997
Advocates: SHIV SAGAR TIWARI Vs

05 May 2000
Supreme Court
7 pages
ABDUL NAZAR MADANI Vs STATE OF T.N.

Bench: K.T. THOMAS,R.P. SETHI.
Case number: T.P.(Crl.) No.-000183-000183 / 1999
Diary number: 10775 / 1999
Advocates: Vs V. G. PRAGASAM

05 May 2000
Supreme Court
9 pages
BALBIR KAUR Vs STEEL AUTHORITY OF INDIA LTD. .

Bench: U.C.BANERJEE,S,B,MAJUMDAR
Case number: C.A. No.-011881-011881 / 1996
Diary number: 12173 / 1995
Advocates: PRASHANT BHUSHAN Vs A. S. BHASME

05 May 2000
Supreme Court
11 pages
LILY THOMAS Vs U O I

Bench: R.P.SETHI,S.S.AHMAD
Case number: W.P.(C) No.-000798-000798 / 1995
Diary number: 16717 / 1995
Advocates: PETITIONER-IN-PERSON Vs

05 May 2000
Supreme Court
7 pages
T.K.GOPAL Vs STATE OF KARNATAKA

Bench: S.S.AHMAD,DORASWAMI
Case number: Crl.A. No.-000443-000443 / 2000
Diary number: 6971 / 1999

05 May 2000
Supreme Court
6 pages
HARESH DAYARAM THAKUR Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-003247-003247 / 2000
Diary number: 18953 / 1999

05 May 2000
Supreme Court
1 pages
RAMAVILASOM GRANDHASALA Vs N.S.S. KARAYOGAM

Case number: C.A. No.-003269-003269 / 2000
Diary number: 12692 / 1999
Advocates: C. N. SREE KUMAR Vs RAMESH BABU M. R.

05 May 2000
Supreme Court
5 pages
ADDL.DISTT. MAGISTGRATE(REV.)DELHI ADMN. Vs SH.SIRI RAM

Case number: C.A. No.-006255-006255 / 1995
Diary number: 7050 / 1995
Advocates: Vs RR-EX-PARTE

04 May 2000
Supreme Court
3 pages
SRI SIDDAPPA DEAD BY L.RS. Vs STATE OF KARNATAKA

Bench: S. Saghir Ahmad,,R.P. Sethi.
Case number: C.A. No.-000771-000771 / 1997
Diary number: 72664 / 1994
Advocates: R. C. KOHLI Vs M. VEERAPPA

04 May 2000
Supreme Court
4 pages
LAKHAN SAO Vs STATE OF BIHAR

Bench: Ruma Pal,D.P.Wadhwa
Case number: Crl.A. No.-000794-000794 / 1998
Diary number: 4418 / 1998
Advocates: RAO RANJIT Vs

04 May 2000
Supreme Court
3 pages
SRI SIDDAPPA DEAD BY L.RS. Vs STATE OF KARNATAKA

Bench: S. SAGHIR AHMAD,,R.P. SETHI.
Case number: C.A. No.-000771-000771 / 1997
Diary number: 72664 / 1994
Advocates: R. C. KOHLI Vs M. VEERAPPA

04 May 2000
Supreme Court
7 pages
STATE OF RAJASTHAN Vs HARPHOOL SINGH (DEAD)THROUGH HIS LRS.

Bench: S.R.BABU,DORASWAMI RAJU
Case number: C.A. No.-005188-005188 / 1996
Diary number: 739 / 1995
Advocates: SUSHIL KUMAR JAIN Vs HINGORANI & ASSOCIATES

04 May 2000
Supreme Court
14 pages
M/S. DLF UNIVERSAL LTD. Vs APP.AUTHORITY

Case number: C.A. No.-002423-002423 / 1999
Diary number: 3648 / 1999
Advocates: B. VIJAYALAKSHMI MENON Vs SUSHMA SURI

04 May 2000
Supreme Court
6 pages
STATE OF KARNATAKA Vs MANJANNA

Case number: Crl.A. No.-001911-001911 / 1996
Diary number: 5434 / 1994
Advocates: Vs E. C. VIDYA SAGAR

04 May 2000
Supreme Court
3 pages
DALBIR SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000426-000426 / 2000
Diary number: 5184 / 2000