Judgements

LAKHAN SAO Vs STATE OF BIHAR & ANR.

RAJASTHAN HOUSING BOARD Vs PARVATI DEVI

Bench: M.B.SHAH,R.P.SETHI
Case number: C.A. No.-014994-014994 / 1996
Diary number: 76933 / 1996
Advocates: B. D. SHARMA Vs K. SARADA DEVI

RAM GOPAL Vs DY.DIRECTOR OF CONSOLIDATION

Bench: Doraiswami Raju,S.R.Babu
Case number: C.A. No.-010283-010283 / 1995
Diary number: 65101 / 1984

RAJASTHAN HOUSING BOARD Vs PARVATI DEVI

Case number: C.A. No.-014994-014994 / 1996
Diary number: 76933 / 1996
Advocates: B. D. SHARMA Vs K. SARADA DEVI

M/S. ESSAR CONSTRUCTIONS Vs N.P. RAMA KRISHNA REDDY

Bench: D.P.WADHWA,RUMA PAL
Case number: C.A. No.-003179-003179 / 2000
Diary number: 16659 / 1999
Advocates: Vs K. RAM KUMAR

STATE OF PUNJAB Vs DALBIR KAUR KALYAN

Bench: D.P.Wadhwa,Ruma Pal
Case number: C.A. No.-003174-003174 / 2000
Diary number: 662 / 2000
Advocates: Vs RESPONDENT-IN-PERSON

DIWAN SUGAR MILLS Vs STATE OF UP .

Case number: C.A. No.-004872-004872 / 1989
Diary number: 69311 / 1989

STATE BANK OF INDIA Vs HARBANS LAL

Case number: C.A. No.-006479-006479 / 1998
Diary number: 9306 / 1998
Advocates: SANJAY KAPUR Vs R. D. UPADHYAY

COLLECTOR OF CUSTOMS, MADRAS Vs INDIAN ORGANIC CHEMICALS

Case number: C.A. No.-008308-008308 / 1995
Diary number: 63219 / 1995
Advocates: P. PARMESWARAN Vs S. RAJAPPA

RAM GOPAL & ORS. Vs DY. DIRECTOR OF CONSOLIDATION & ORS.

M/S ESSAR CONSTRUCTIONS Vs N.P. RAMA KRISHNA REDDY

VANEET JAIN Vs JAGJIT SINGH

Case number: C.A. No.-007109-007109 / 1999
Diary number: 18499 / 1999
Advocates: PAVAN KUMAR Vs RANBIR SINGH YADAV

VANEET JAIN Vs JAGJIT SINGH

Bench: V.N. KHARE,S.N. PHUKAN
Case number: C.A. No.-007109-007109 / 1999
Diary number: 18499 / 1999
Advocates: PAVAN KUMAR Vs RANBIR SINGH YADAV

STATE OF ORISSA Vs BAIDHAR SAHU

Case number: C.A. No.-003015-003015 / 1997
Diary number: 1913 / 1997

K.M.ABDUL RAZZAK Vs DAMODHARAN

Case number: C.A. No.-000602-000602 / 2000
Diary number: 8224 / 1999
Advocates: RAKESH K. SHARMA Vs