Showing 24046 - 24060 of 41947 judgements
11 May 2000
Supreme Court
5 pages
PARAMJIT Vs STATE OF HARYANA

Bench: Doraswami Raju,G.B.Pattanaik,S.N.Variava
Case number: Appeal Criminal 243 of 1987

10 May 2000
Supreme Court
3 pages
UMESH SINGH Vs STATE OF BIHAR

Bench: Y.K.Sabharwal,S.R.Babu
Case number: Crl.A. No.-000824-000825 / 1998
Diary number: 21535 / 1997

10 May 2000
Supreme Court
7 pages
UNION OF INDIA Vs R.P. YADAV

Bench: K.T.THOMAS,D.P.MOHAPATRO
Case number: C.A. No.-003345-003345 / 2000
Diary number: 8619 / 1999
Advocates: ARVIND KUMAR SHARMA Vs

10 May 2000
Supreme Court
6 pages
BIHAR STATE SUB.INDS.FIELD OFFICERS ASCN Vs KAPILDEO PD. SINGH

Case number: C.A. No.-003354-003354 / 2000
Diary number: 19461 / 1998
Advocates: AMBHOJ KUMAR SINHA Vs

10 May 2000
Supreme Court
3 pages
UMESH SINGH & ANR. Vs STATE OF BIHAR

09 May 2000
Supreme Court
10 pages
ARNIT DAS Vs STATE OF BIHAR

Bench: K.T.Thomas,R.C.Lahoti
Case number: Crl.A. No.-000469-000469 / 2000
Diary number: 3043 / 2000
Advocates: SOMNATH MUKHERJEE Vs

09 May 2000
Supreme Court
10 pages
ARNIT DAS Vs STATE OF BIHAR

Bench: K.T.THOMAS,R.C.LAHOTI
Case number: Crl.A. No.-000469-000469 / 2000
Diary number: 3043 / 2000
Advocates: SOMNATH MUKHERJEE Vs

09 May 2000
Supreme Court
26 pages
20TH CENTURY FINANCE CORPN.LTD. Vs STATE OF MAHARASHTRA

Bench: S.P.BHARUCHA,V.N.KHARE. D.P.MOHAPATRO
Case number: C.A. No.-004500-004500 / 1989
Diary number: 69312 / 1989
Advocates: K. J. JOHN Vs

09 May 2000
Supreme Court
13 pages
PALANIVELAYUTHAM PILLAI Vs RAMACHANDRAN .

Bench: U.C.BANERJEE,S.B.MAJUMDAR
Case number: C.A. No.-002002-002002 / 1987
Diary number: 68164 / 1987
Advocates: A. T. M. SAMPATH Vs

09 May 2000
Supreme Court
5 pages
JT.REGISTRAR OF COOP SOCIETIES, KERALA Vs T.A. KUTTAPPAN

Bench: Y.K.SABHARWAL,S.R.BABU
Case number: C.A. No.-001930-001936 / 1999
Diary number: 15888 / 1998
Advocates: G. PRAKASH Vs A. RAGHUNATH

09 May 2000
Supreme Court
15 pages
M/S. S.M.DYECHEM LTD., MUMBAI Vs M/S.CADBURY (INDIA) LTD., MUMBAI

Bench: M.J.RAO,Y.K.SABHARWAL
Case number: C.A. No.-003341-003341 / 2000
Diary number: 15785 / 1999
Advocates: Vs K. J. JOHN

09 May 2000
Supreme Court
4 pages
HARIRAM Vs STATE OF RAJASTHAN

Bench: S.N.Variava,G.B.Pattanaik
Case number: Crl.A. No.-000838-000838 / 1998
Diary number: 11739 / 1998
Advocates: Vs SUSHIL KUMAR JAIN

09 May 2000
Supreme Court
8 pages
M/S. RISHABH AGRO INDUSTRIES LTD. Vs P.N.B. CAPITAL SERVICES LTD.

Bench: M B SHAH,,R.P. SETHI.
Case number: C.A. No.-004709-004709 / 1998
Diary number: 11530 / 1998
Advocates: PAVAN KUMAR Vs M. T. GEORGE

09 May 2000
Supreme Court
6 pages
ENFORCEMENT DIRECTORATE Vs M.SAMBA SIVA RAO

Bench: S.N.VARIAVA,DORAISWAMI RAJU,G.B.PATTANAIK
Case number: Crl.A. No.-001294-001300 / 1999
Diary number: 13398 / 1999
Advocates: P. PARMESWARAN Vs SATISH VIG

09 May 2000
Supreme Court
5 pages
JT.REGISTRAR OF COOP SOCIETIES, KERALA Vs T.A. KUTTAPPAN

Bench: Y.K.SABHARWAL,S.R.BABU
Case number: C.A. No.-001930-001936 / 1999
Diary number: 15888 / 1998
Advocates: G. PRAKASH Vs A. RAGHUNATH