Judgements

C.I.T.,TRIVANDRUM Vs M/S.ANAND THEATRES

Bench: M.B.Shah,A.P.Misra
Case number: C.A. No.-004758-004758 / 1998
Diary number: 12165 / 1998
Advocates: SUSHMA SURI Vs

M.C.MEHTA Vs KAMAL NATH .

Bench: S.S.AHMAD,DORAISWAMI RAJU
Case number: W.P.(C) No.-000182-000182 / 1996
Diary number: 79018 / 1996
Advocates: Vs NARESH K. SHARMA

BHAVESH D PARIKH Vs UOI

Bench: M.B.SHAH,B.N.KIRPAL
Case number: W.P.(C) No.-000168-000168 / 1997
Diary number: 5861 / 1997
Advocates: Vs H. S. PARIHAR

JAY PRAKASH KHADRIA Vs SHYAM SUNDER AGARWALLA

Bench: S.B.Majumdar,Y.K.Sabharwal
Case number: C.A. No.-003413-003413 / 2000
Diary number: 4704 / 2000

BAHADUR NAIK Vs STATE OF BIHAR

Bench: S.R.Babu,Y.K.Sabharwal
Case number: Crl.A. No.-001079-001079 / 1998
Diary number: 14634 / 1998

HINDUSTAN AERONAUTICS LTD. Vs COMNR OF INCOME TAX

Bench: Y.K.SABHAEWAL,S.R.BABU
Case number: C.A. No.-009104-009104 / 1995
Diary number: 65319 / 1985
Advocates: ARVIND MINOCHA Vs SUSHMA SURI

RAJAPPA HANAMANTHA RANOJI Vs SRI MAHADEV CHANNABASAPPA

Bench: Y.K.Sabharwal,S.R.Babu
Case number: C.A. No.-003513-003513 / 1991
Diary number: 74549 / 1991
Advocates: R. C. KOHLI Vs R. P. WADHWANI

THE EXECUTIVE DIR. Vs SARAT CHANDRA BISOI

Bench: S.R.Babu,R.C.Lahoti
Case number: C.A. No.-004932-004933 / 1994
Diary number: 79790 / 1992
Advocates: Vs KIRTI RENU MISHRA

REGISTRAR OF COMPANIES Vs RAJSHREE SUGAR & CHEMICALS LTD. .

Bench: RUMA PAL,D.P.MOHAPATRO,K.T.THOMAS
Case number: Crl.A. No.-000483-000483 / 2000
Diary number: 11357 / 1999
Advocates: B. KRISHNA PRASAD Vs K. V. VENKATARAMAN

COLLECTOR OF CUSTOMS, BOMBAY Vs GRASIM INDUSTRIES LIMITED

Case number: C.A. No.-011388-011388 / 1995
Diary number: 63221 / 1995
Advocates: P. PARMESWARAN Vs GAGRAT AND CO

HINDUSTAN AERONAUTICS LTD. Vs COMNR OF INCOME TAX

Bench: Y.K.SABHAEWAL,S.R.BABU
Case number: C.A. No.-009104-009104 / 1995
Diary number: 65319 / 1985
Advocates: ARVIND MINOCHA Vs SUSHMA SURI

HARDEO SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000477-000477 / 2000
Diary number: 19191 / 1999
Advocates: 0 Vs P. PARMESWARAN

REGISTRAR OF COMPANIES Vs RAJSHREE SUGAR & CHEMICALS LTD. & ORS.

THE EXECUTIVE DIRECTOR Vs SARAT CHANDRA BISOI & ANR.

COLLECTOR OF CENTRAL EXCISE, JAIPURC Vs M/S RAGHUVAR (INDIA) LTD.

Bench: G.B.PATTANAIK,DORAISWAMY,S.N.VARIAM
Case number: 3 of 1995