Showing 23956 - 23970 of 41947 judgements
03 August 2000
Supreme Court
4 pages
C.I.T., JABALPUR Vs M/S.DURGA ENGG.& FOUNDRY WORKS

Case number: C.A. No.-004089-004089 / 1998
Diary number: 9295 / 1998
Advocates: SUSHMA SURI Vs

02 August 2000
Supreme Court
10 pages
RAJENDRA KUMAR Vs KALYAN (DEAD) BY LRS.

Bench: S.B. MAJUMDER.,,UMESH C. BANERJEE.
Case number: C.A. No.-001738-001738 / 1990
Diary number: 72403 / 1990
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs J. S. WAD

02 August 2000
Supreme Court
3 pages
PRINCIPAL, MADHAV INST. OF TECH.&SCIENCE Vs RAJENDRA SINGH YADAV .

Bench: K.G.Balakrishna,M.Jagannadha Rao
Case number: C.A. No.-005080-005080 / 1998
Diary number: 86 / 1998
Advocates: NIRAJ SHARMA Vs

02 August 2000
Supreme Court
5 pages
SHREE DAMODAR KALVAIBHAV EDUCATION SO. Vs DIR. OF EDUCATION, GOA

Bench: M. JAGANNADHA RAO,J.,K.G. BALAKRISHNAN,J.
Case number: C.A. No.-004675-004675 / 1998
Diary number: 4645 / 1998
Advocates: Vs A. SUBHASHINI

02 August 2000
Supreme Court
10 pages
AJAIB SINGH Vs TULSI DEVI

Bench: V.N. KHARE,J.,S.N. VARIAVA,J.
Case number: C.A. No.-011941-011941 / 1995
Diary number: 63223 / 1995
Advocates: PRAMOD DAYAL Vs ARUN K. SINHA

01 August 2000
Supreme Court
5 pages
RAM NIWAS(DEAD)THROUGH LRS. Vs SMT. BANO .

Bench: SHRIVARAJ V PATIL,S.S.M.QUADRI
Case number: C.A. No.-005129-005129 / 1992
Diary number: 79812 / 1992
Advocates: PRASHANT BHUSHAN Vs

01 August 2000
Supreme Court
3 pages
P.N.B., DASUYA, PUNJAB Vs CHAJJU RAM

Bench: B.N.KIRPAL,A.P.MISRA,RUMA PAL
Case number: C.A. No.-004365-004365 / 2000
Diary number: 10599 / 1999
Advocates: Vs K. S. RANA

01 August 2000
Supreme Court
13 pages
A.SHOWKAT ALI Vs UNION OF INDIA

Bench: N.S.HEGDE,A.P.MISRA
Case number: W.P.(Crl.) No.-000045-000045 / 2000
Diary number: 2040 / 2000
Advocates: Vs P. PARMESWARAN

01 August 2000
Supreme Court
4 pages
SASHI KANTA RUIA Vs M/S INDO MINERALS

Bench: G.B.,U.C.BANERJEE
Case number: C.A. No.-003077-003077 / 2000
Diary number: 8859 / 1999

01 August 2000
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs SANTOSH SHANKAR ACHARYA

Bench: G.B. PATTANAIK,J. UMESH C. BANERJEE,J.
Case number: Crl.A. No.-000596-000596 / 2000
Diary number: 6659 / 2000

01 August 2000
Supreme Court
4 pages
YADNIS BHAWANISHANKAR Vs FALEIRO EDUARDO MARTINHO

Bench: R.C.LAHOTI,K.G.BALAKRISHNAN
Case number: C.A. No.-003224-003224 / 2000
Diary number: 6061 / 2000
Advocates: SHIV SAGAR TIWARI Vs K J JOHN AND CO

01 August 2000
Supreme Court
6 pages
STATE OF MAHARASHTRA & ORS. Vs SANTOSH SHANKAR ACHARYA

31 July 2000
Supreme Court
7 pages
RAM DEO CHOUHAN Vs STATE OF ASSAM

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Crl.A. No.-000004-000004 / 2000
Diary number: 9670 / 1999

28 July 2000
Supreme Court
3 pages
BRAJA KISHORE JAGDEV Vs LINGARAJ SAMANTARAY

Bench: S. RAJENDRA BABU,J.,SHIVARAJ V. PATIL,J.
Case number: C.A. No.-002378-002378 / 1984
Diary number: 65105 / 1984
Advocates: PRASHANT BHUSHAN Vs

28 July 2000
Supreme Court
4 pages
KAMAL PUSHP ENTPS. Vs D.R. CONSTRUCTION CO.

Bench: M. JAGANNADHA RAO,J.,DORAISWAMY RAJU,J.
Case number: C.A. No.-002235-002235 / 1998
Diary number: 18906 / 1995
Advocates: SANJAY PARIKH Vs