Judgements

BHARAT EARTH MOVERS Vs COMMR. OF INCOME TAX

Bench: N.S.HEGDE,R.C.LAHOTI,S.P.BHARUCHA
Case number: C.A. No.-009271-009271 / 1995
Diary number: 63224 / 1995
Advocates: Vs SUSHMA SURI

ASSOCIATED TIMBER INDS. Vs CENTRAL BANK OF INDIA

Case number: C.A. No.-004446-004446 / 2000
Diary number: 19197 / 1998
Advocates: RANJAN MUKHERJEE Vs MANOJ WAD

ROSAMMAL ISSETHEENAMMAL FERNANDEZ (DEAD) BY LRS. & ORS. Vs JOOSA MARIYAN FERNANDEZ & ORS.

TRIVENI ENGG. & INDS. LTD Vs COMMR. OF CENTRAL EXCISE

Bench: SYED SHAH MOHAMMAD QUARDRI,J.,SHIVARAJ V. PATIL,J.
Case number: C.A. No.-013357-013358 / 1996
Diary number: 76959 / 1996
Advocates: V. BALACHANDRAN Vs P. PARMESWARAN

RAKESH K. JAIN Vs STATE THRO CBI, N DELHI

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Crl.A. No.-000555-000555 / 1999
Diary number: 10995 / 1998
Advocates: DINESH KUMAR GARG Vs P. PARMESWARAN

QUARRY OWNERS ASSOCN. Vs STATE OF BIHAR

Bench: A.P.MISRA,N.S.HEGDE
Case number: C.A. No.-005089-005089 / 1997
Diary number: 1275 / 1997
Advocates: AKHILESH KUMAR PANDEY Vs

THE INDIAN HOTELS COMPANY LTD. Vs INCOME TAX OFFICER,CIRCLE 1, BOMBAY

Bench: M.B.SHAH,S.P.BHARUCHA,RUMA PAL
Case number: T.C.(C) No.-000020-000024 / 1989
Diary number: 69325 / 1989
Advocates: S. NARAIN & CO. Vs

UTTAM SINGH DUGAL AND CO. LTD Vs UNITED BANK OF INDIA

Bench: S.R.BABU,J.AUGUAT,SHIVARAJ V. PATIL
Case number: SLP(C) No.-012511-012511 / 1999
Diary number: 8030 / 1999

UTTAM SINGH DUGAL & CO.LTD. Vs UNIED BANK OF INDIA & ORS.

ASST.COLLECTOR OF CENTRAL EXCISE Vs DUNCAN AGRO INDUSTRIES LTD.

Bench: R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000628-000629 / 2000
Diary number: 79955 / 1992
Advocates: P. PARMESWARAN Vs C. S. SRINIVASA RAO

GOVT. OF A P Vs G.V.K. GIRLS HIGH SCHOOL

Bench: M.J.RAO K.G BALAKRISHNANA
Case number: C.A. No.-002422-002422 / 1997
Diary number: 76958 / 1996
Advocates: ANIL KUMAR TANDALE Vs B. KANTA RAO

GULAM HUSSAIN Vs STATE OF DELHI

Bench: K.T. THOMAS,J.,R.P. SETHI,J.
Case number: Crl.A. No.-000781-000781 / 1998
Diary number: 6479 / 1998
Advocates: Vs SUSHMA SURI

COLLECTOR OF CENTRAL EXCISE, KANPUR Vs FLOCKS (INDIA) PVT. LTD.

Bench: D.P.MOHAPATRO,B.N.KIRPAL
Case number: C.A. No.-002552-002552 / 1989
Diary number: 69322 / 1989
Advocates: P. PARMESWARAN Vs RR-EX-PARTE

FEDERATION OF A.P. CHAMBERS OF C&I Vs STATE OF A.P. .

Bench: S.P. BHARUCHA,SVED SHAH MOHAMMED QUADRI,N. SANIOSHHEGDE
Case number: C.A. No.-001039-001039 / 2000
Diary number: 16005 / 1999
Advocates: ANNAM D. N. RAO Vs

COLLECTOR OF CENTRAL EXCISE,INDORE Vs M/S. HINDUSTAN LEVER LTD., CHHINDWARA

Bench: S.P.Bharucha,R.C.Lahoti,N.S.Hegde
Case number: C.A. No.-000303-000304 / 1999
Diary number: 19779 / 1998
Advocates: P. PARMESWARAN Vs