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21 July 2000
Supreme Court 6 pages O.N.G.C. LTD. Vs S.B.I., OVERSEAS BRANCH, BOMBAY
Bench: S. Rajendra Babu,J.,S.N. Phukan,J. |
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21 July 2000
Supreme Court 6 pages ANTONY Vs K.C.ITTOOP & SONS
Bench: D.P.MOHAPATRO,K.T.THOMAS,R.C.LAHOTI |
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20 July 2000
Supreme Court 4 pages MOTILAL JAIN Vs SMT.RAMDASI DEVI
Bench: SHIVARAJ V. PATIL,S.S.M.QUADRI |
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20 July 2000
Supreme Court 10 pages DESIGNATED AUTHORITY, ANTI DUMPTING Vs M/S. HALDOR TOPSOE A/S.
Bench: N.S.Hegde,B.N.Kirpal |
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20 July 2000
Supreme Court 14 pages M/S.HINDUSTAN SHIPYARD LTD Vs STATE OF A.P.
Bench: S. RAJENDRA BABU,J.,R.C. LAHOTI,J. |
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20 July 2000
Supreme Court 3 pages M/S. PAWAN BISCUITS CO. P. LTD. Vs COLLECTOR OF CENTRAL EXCISE PATNA
Bench: B.N.KIRPAL,D.P.MOHAPATRA |
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20 July 2000
Supreme Court 5 pages HAJURI P.C.KHUNTIA Vs BRUNDABAN R. DAS
Bench: Mr. M.J.Rao,Mr. Doraiswami Raju |
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20 July 2000
Supreme Court 2 pages HANUMAN VITAMIN FOODS PVT. LTD. CO. Vs THE STATE OF MAHARASHTRA
Bench: M B SHAH,J.,S.N. VARIAVA,J. |
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20 July 2000
Supreme Court 3 pages HANUMAN VITAMIN FOODS PVT. LTD. CO. Vs THE STATE OF MAHARASHTRA
Case number: C.A. No.-003707-003707 / 1990 |
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20 July 2000
Supreme Court 1 pages KAMLESH P. OZA Vs STATE OF MAHARASHTRA
Case number: W.P.(C) No.-000379-000379 / 1995 |
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20 July 2000
Supreme Court 4 pages MOTILAL JAIN Vs SMT.RAMDASI DEVI
Case number: C.A. No.-004315-004315 / 1991 |
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20 July 2000
Supreme Court 10 pages DESIGNATED AUTHORITY, ANTI DUMPTING Vs M/S. HALDOR TOPSOE A/S.
Case number: C.A. No.-000487-000487 / 2000 |
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20 July 2000
Supreme Court 2 pages NATIONAL INSURANCE COMPANY LTD. Vs MRS. CHINTOO DEVI .
Case number: C.A. No.-001100-001100 / 1992 |
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20 July 2000
Supreme Court 5 pages ESKAYEF NOW KNOWN AS SMITHKLINE BEECHAM PRARMACEUTICALS LTD Vs COMMISSIONER OF INCOME TAX KARNATAKA-II BANGAALORE
Bench: S.P.BHARUCHA,RUMA PAL |
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19 July 2000
Supreme Court 6 pages KERALA STATE ELEC.BOARD Vs KURIEN E.KALATHIL
Bench: Y.K.SABHARWAL,S.R.BABU |