|
19 July 2000
Supreme Court 17 pages KUNHAYAMMED Vs STATE OF KERALA
Bench: K.T. THOMAS,D.P. MOHAPATRA.,,R C LAHOTI. |
|
19 July 2000
Supreme Court 8 pages FOOD INSPECTOR,MOBILE VIGILANCE SQD.&ANR Vs P.S.SREENIVASA SHENOY
Bench: K.T.THOMAS,R.P.SETHI |
|
19 July 2000
Supreme Court 5 pages STATE OF MADHYA PRADESH Vs MOHANLAL SONI
Bench: Shivaraj V. Patil,S.R.Babu |
|
18 July 2000
Supreme Court 9 pages Vs
Bench: SHIVARAJ V. PATIL,D.P.MOHAPATRO |
|
17 July 2000
Supreme Court 9 pages SUDHAKAR Vs STATE OF MAHARASHTRA
Bench: G.B. PATTANAIK,J. R.P. SETHI,J.,SHIVARAJ V. PATIL,J |
|
14 July 2000
Supreme Court 8 pages CHITRANJAN BURMAN Vs OM PRAKASH BAJORIA .
Bench: Y.K.SABHARWAL,M.JAGANNADHA RAO |
|
13 July 2000
Supreme Court 0 pages CHANDIGARH HOUSING BOARD Vs NARINDER KAUR MAKOL
Bench: M. JAGANNADHA RAO,J.,D.P. MOHAPATRA,J. |
|
11 July 2000
Supreme Court 8 pages DIVYA MFG.CO.(P)LTD. Vs UNION BANK OF INDIA
Bench: M.B.SHAH J.,R.P. SETHI J. |
|
10 July 2000
Supreme Court 6 pages PIARA SINGH Vs STATE OF PUNJAB & OTHERS
Bench: A.P. MISRA,J. ,M.B. SHAH. J. |
|
08 July 2000
Supreme Court 5 pages STATE OF PUNJAB Vs KULDIP SINGH
Case number: C.A. No.-003643-003643 / 2002 |
|
08 July 2000
Supreme Court 12 pages DHANNALAL Vs KALAWATIBAI .
Case number: C.A. No.-003652-003652 / 2002 |
|
26 June 2000
Supreme Court 5 pages RAMESH CHANDRA ACHARYA Vs REGISTRAR, HIGH COURT OF ORISSA
Bench: M.B.SHAH,K.T.THOMAS |
|
12 May 2000
Supreme Court 7 pages BIHAR STATE ELECTRICITY BOARD Vs THE PATNA ELECTRIC SUPPLY CO. LTD.
Bench: S.N.VARIAVA,Y.K.SABHARWAL,S.S.AHMAD |
|
12 May 2000
Supreme Court 5 pages G.D.A. Vs U O I
Bench: R.C.LAHOTI,S.R.BABU |
|
12 May 2000
Supreme Court 4 pages SKYPAK COURIERS LTD. Vs TATA CHEMICALS LTD.
Case number: C.A. No.-002500-002500 / 1994 |