Showing 24001 - 24015 of 41947 judgements
19 July 2000
Supreme Court
17 pages
KUNHAYAMMED Vs STATE OF KERALA

Bench: K.T. THOMAS,D.P. MOHAPATRA.,,R C LAHOTI.
Case number: C.A. No.-012309-012309 / 1996
Diary number: 76938 / 1996
Advocates: RAMESH BABU M. R. Vs G. PRAKASH

19 July 2000
Supreme Court
8 pages
FOOD INSPECTOR,MOBILE VIGILANCE SQD.&ANR Vs P.S.SREENIVASA SHENOY

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-000545-000545 / 2000
Diary number: 15684 / 1999
Advocates: MALINI PODUVAL Vs RAJIV MEHTA

19 July 2000
Supreme Court
5 pages
STATE OF MADHYA PRADESH Vs MOHANLAL SONI

Bench: Shivaraj V. Patil,S.R.Babu
Case number: Special Leave Petition (Criminal) 593 of 1999

18 July 2000
Supreme Court
9 pages
Vs

Bench: SHIVARAJ V. PATIL,D.P.MOHAPATRO
Case number: /
Diary number: 1 / 9328

17 July 2000
Supreme Court
9 pages
SUDHAKAR Vs STATE OF MAHARASHTRA

Bench: G.B. PATTANAIK,J. R.P. SETHI,J.,SHIVARAJ V. PATIL,J
Case number: Crl.A. No.-000226-000226 / 1999
Diary number: 1618 / 1999
Advocates: SHIVAJI M. JADHAV Vs

14 July 2000
Supreme Court
8 pages
CHITRANJAN BURMAN Vs OM PRAKASH BAJORIA .

Bench: Y.K.SABHARWAL,M.JAGANNADHA RAO
Case number: C.A. No.-000975-000975 / 1998
Diary number: 323 / 1998
Advocates: AKHILESH KUMAR PANDEY Vs KRISHNANAND PANDEYA

13 July 2000
Supreme Court
0 pages
CHANDIGARH HOUSING BOARD Vs NARINDER KAUR MAKOL

Bench: M. JAGANNADHA RAO,J.,D.P. MOHAPATRA,J.
Case number: C.A. No.-003728-003728 / 2000
Diary number: 13207 / 1999
Advocates: MANOJ SWARUP Vs

11 July 2000
Supreme Court
8 pages
DIVYA MFG.CO.(P)LTD. Vs UNION BANK OF INDIA

Bench: M.B.SHAH J.,R.P. SETHI J.
Case number: C.A. No.-004706-004706 / 1998
Diary number: 13490 / 1998
Advocates: SUMITA RAY Vs DEBA PRASAD MUKHERJEE

10 July 2000
Supreme Court
6 pages
PIARA SINGH Vs STATE OF PUNJAB & OTHERS

Bench: A.P. MISRA,J. ,M.B. SHAH. J.
Case number: Appeal Criminal 158 of 1968

08 July 2000
Supreme Court
5 pages
STATE OF PUNJAB Vs KULDIP SINGH

Case number: C.A. No.-003643-003643 / 2002
Diary number: 15157 / 1998
Advocates: RAJEEV SHARMA Vs S. JANANI

08 July 2000
Supreme Court
12 pages
DHANNALAL Vs KALAWATIBAI .

Case number: C.A. No.-003652-003652 / 2002
Diary number: 7876 / 2001
Advocates: SUSHIL KUMAR JAIN Vs NIRAJ SHARMA

26 June 2000
Supreme Court
5 pages
RAMESH CHANDRA ACHARYA Vs REGISTRAR, HIGH COURT OF ORISSA

Bench: M.B.SHAH,K.T.THOMAS
Case number: W.P.(C) No.-000376-000376 / 2000
Diary number: 9393 / 2000

12 May 2000
Supreme Court
7 pages
BIHAR STATE ELECTRICITY BOARD Vs THE PATNA ELECTRIC SUPPLY CO. LTD.

Bench: S.N.VARIAVA,Y.K.SABHARWAL,S.S.AHMAD
Case number: C.A. No.-002630-002630 / 1982
Diary number: 61893 / 1982
Advocates: NAVIN PRAKASH Vs SUSHIL KUMAR JAIN

12 May 2000
Supreme Court
5 pages
G.D.A. Vs U O I

Bench: R.C.LAHOTI,S.R.BABU
Case number: C.A. No.-005329-005329 / 1996
Diary number: 76937 / 1996
Advocates: SUDHIR KULSHRESHTHA Vs PRASHANT BHUSHAN

12 May 2000
Supreme Court
4 pages
SKYPAK COURIERS LTD. Vs TATA CHEMICALS LTD.

Case number: C.A. No.-002500-002500 / 1994
Diary number: 72669 / 1994