Showing 23926 - 23940 of 41947 judgements
10 August 2000
Supreme Court
5 pages
SHRI MUNSHI RAM Vs UNION OF INDIA .

Bench: S.S.M.QUADRI,Y.K.SABHARWAL
Case number: C.A. No.-003095-003095 / 1990
Diary number: 72412 / 1990
Advocates: RAJEEV SHARMA Vs SUSHMA SURI

10 August 2000
Supreme Court
6 pages
STATE OF KARNATAKA Vs REGISTRAR GENERAL, H/C OF KARNATAKA

Bench: R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000652-000652 / 2000
Diary number: 6392 / 2000

10 August 2000
Supreme Court
4 pages
S.SAKTIVEL(DEAD) BY LRS. Vs M. VENUGOPAL PILLAI .

Bench: V.N.KHARE,S.N.VARIAVA
Case number: C.A. No.-001555-001555 / 1990
Diary number: 72411 / 1990
Advocates: S. JANANI Vs

10 August 2000
Supreme Court
7 pages
SECY., REVENUE DEPTT.(CT II)A.P.&ORS Vs U.O.I.

Bench: B.N.KIRPAL,S.N.PHUKAN,RUMA PAL
Case number: C.A. No.-006323-006325 / 1999
Diary number: 7709 / 1999
Advocates: GUNTUR PRABHAKAR Vs P. PARMESWARAN

10 August 2000
Supreme Court
8 pages
G.B. PANT UNIVERSITY OF AGR. & TECH. Vs STATE OF U P

Bench: S.B. MAJUMDAR,J.,UMESH C. BANERJEE,J.
Case number: C.A. No.-013087-013087 / 1996
Diary number: 79015 / 1996

10 August 2000
Supreme Court
4 pages
MARWARI KUMHAR Vs BHAGWANPURI GURU GANESHPURI

Case number: C.A. No.-002937-002937 / 1989
Diary number: 69324 / 1989
Advocates: Vs T. N. SINGH

09 August 2000
Supreme Court
3 pages
R.I. FERNANDEZ (DEAD) BY LRS. Vs JOOSA MARIYAN FERNANDEZ FRANCIS .

Bench: A.P.MISRA,Y.K.SABHARWAL
Case number: C.A. No.-003037-003037 / 1991
Diary number: 74579 / 1991
Advocates: M. A. FIROZ Vs G. PRAKASH

09 August 2000
Supreme Court
8 pages
M/S.JAY BHARAT C.& I.CO.LTD. Vs COMMISSIONER OF SALES TAX

Bench: B.N.KIRPAL,J.,S.N. PHUKAN. J.,,RUMA PAL. J.
Case number: C.A. No.-002942-000044 / 1979
Diary number: 62610 / 1979

09 August 2000
Supreme Court
4 pages
SARBJIT SINGH Vs B.D. GUPTA .

Bench: M. JAGANNADHA RAO,J.,DORAISWAMY RAJU,J.
Case number: C.A. No.-004467-004467 / 2000
Diary number: 9398 / 2000
Advocates: Vs RESPONDENT-IN-PERSON

09 August 2000
Supreme Court
4 pages
STATE OF ANDHRA PRADESH Vs POLAMALA RAJU @ RAJARAO

Bench: R.C.LAHOTI,K.G.BALAKRISHNAN
Case number: Crl.A. No.-000629-000629 / 1996
Diary number: 68120 / 1988
Advocates: GUNTUR PRABHAKAR Vs AJIT SINGH PUNDIR

09 August 2000
Supreme Court
4 pages
BHARAT EARTH MOVERS Vs COMMR. OF INCOME TAX

Case number: C.A. No.-009271-009271 / 1995
Diary number: 63224 / 1995
Advocates: Vs SUSHMA SURI

09 August 2000
Supreme Court
3 pages
A.P.STATE FINANCIAL CORPN. Vs OFFICIAL LIQUIDATOR

Case number: C.A. No.-003439-003440 / 1997
Diary number: 16935 / 1995
Advocates: Y. PRABHAKARA RAO Vs A. SUBBA RAO

09 August 2000
Supreme Court
3 pages
K. RAMULLAN Vs COMMR. OF INCOME TAX, COCHIN

Bench: S.N.HEDGE,S.S.M.QUADRI,S.P.BHARUCHA
Case number: C.A. No.-001659-001661 / 1997
Diary number: 21062 / 1996
Advocates: E. M. S. ANAM Vs SUSHMA SURI

09 August 2000
Supreme Court
3 pages
L.I.C. OF INDIA Vs JYOTISH CHANDRA BISWAS

Bench: S. RAjendra Babu J.,Shivaraj V. Patil J.
Case number: C.A. No.-004445-004445 / 2000
Diary number: 4092 / 2000
Advocates: Vs CHANCHAL KUMAR GANGULI

09 August 2000
Supreme Court
5 pages
THE K.C.P. LTD Vs COMMR. OF INCOME TAX, BANGALORE

Bench: R.C.LAHOTI,S.P.BHARUCHA,N.S.HEGDE
Case number: C.A. No.-007652-007652 / 1996
Diary number: 10519 / 1995
Advocates: K. RAM KUMAR Vs SUSHMA SURI