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10 August 2000
Supreme Court 5 pages SHRI MUNSHI RAM Vs UNION OF INDIA .
Bench: S.S.M.QUADRI,Y.K.SABHARWAL |
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10 August 2000
Supreme Court 6 pages STATE OF KARNATAKA Vs REGISTRAR GENERAL, H/C OF KARNATAKA
Bench: R.P.SETHI,K.T.THOMAS |
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10 August 2000
Supreme Court 4 pages S.SAKTIVEL(DEAD) BY LRS. Vs M. VENUGOPAL PILLAI .
Bench: V.N.KHARE,S.N.VARIAVA |
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10 August 2000
Supreme Court 7 pages SECY., REVENUE DEPTT.(CT II)A.P.&ORS Vs U.O.I.
Bench: B.N.KIRPAL,S.N.PHUKAN,RUMA PAL |
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10 August 2000
Supreme Court 8 pages G.B. PANT UNIVERSITY OF AGR. & TECH. Vs STATE OF U P
Bench: S.B. MAJUMDAR,J.,UMESH C. BANERJEE,J. |
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10 August 2000
Supreme Court 4 pages MARWARI KUMHAR Vs BHAGWANPURI GURU GANESHPURI
Case number: C.A. No.-002937-002937 / 1989 |
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09 August 2000
Supreme Court 3 pages R.I. FERNANDEZ (DEAD) BY LRS. Vs JOOSA MARIYAN FERNANDEZ FRANCIS .
Bench: A.P.MISRA,Y.K.SABHARWAL |
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09 August 2000
Supreme Court 8 pages M/S.JAY BHARAT C.& I.CO.LTD. Vs COMMISSIONER OF SALES TAX
Bench: B.N.KIRPAL,J.,S.N. PHUKAN. J.,,RUMA PAL. J. |
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09 August 2000
Supreme Court 4 pages SARBJIT SINGH Vs B.D. GUPTA .
Bench: M. JAGANNADHA RAO,J.,DORAISWAMY RAJU,J. |
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09 August 2000
Supreme Court 4 pages STATE OF ANDHRA PRADESH Vs POLAMALA RAJU @ RAJARAO
Bench: R.C.LAHOTI,K.G.BALAKRISHNAN |
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09 August 2000
Supreme Court 4 pages BHARAT EARTH MOVERS Vs COMMR. OF INCOME TAX
Case number: C.A. No.-009271-009271 / 1995 |
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09 August 2000
Supreme Court 3 pages A.P.STATE FINANCIAL CORPN. Vs OFFICIAL LIQUIDATOR
Case number: C.A. No.-003439-003440 / 1997 |
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09 August 2000
Supreme Court 3 pages K. RAMULLAN Vs COMMR. OF INCOME TAX, COCHIN
Bench: S.N.HEDGE,S.S.M.QUADRI,S.P.BHARUCHA |
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09 August 2000
Supreme Court 3 pages L.I.C. OF INDIA Vs JYOTISH CHANDRA BISWAS
Bench: S. RAjendra Babu J.,Shivaraj V. Patil J. |
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09 August 2000
Supreme Court 5 pages THE K.C.P. LTD Vs COMMR. OF INCOME TAX, BANGALORE
Bench: R.C.LAHOTI,S.P.BHARUCHA,N.S.HEGDE |