Showing 23911 - 23925 of 41947 judgements
22 August 2000
Supreme Court
4 pages
PYARE LAL Vs MANI RAM .

Bench: A.P.MISRA,Y.K.SABHARWAL
Case number: C.A. No.-003111-003111 / 1990
Diary number: 72421 / 1990
Advocates: SUSHIL KUMAR JAIN Vs S. S. KHANDUSA

22 August 2000
Supreme Court
6 pages
R.D. SAXENA Vs BALRAM PRASAD SHARMA

Bench: K.T.THOMAS
Case number: C.A. No.-001938-001938 / 2000
Diary number: 2222 / 2000
Advocates: Vs PRATIBHA JAIN

22 August 2000
Supreme Court
15 pages
RUDRA KUMAR SAIN Vs U.O.I. .

Bench: G.B.PATTANAIK , S.RAJENDRA BABU , D.P.MOHAPATRA , DORAISWAMY RAJU , S.V.PATIL
Case number: W.P.(C) No.-000490-000490 / 1987
Diary number: 68169 / 1987
Advocates: KAMINI JAISWAL Vs

22 August 2000
Supreme Court
6 pages
R.D. SAXENA Vs BALRAM PRASAD SHARMA

22 August 2000
Supreme Court
15 pages
RUDRA KUMAR SAIN & ORS. Vs UNION OF INDIA & ORS.

Bench: D.P.Mohapatro, Doraswami Raju, G.B.Pattanaik, Shivaray V.Patil,S.R.Babu

21 August 2000
Supreme Court
7 pages
KONKAN RAILWAY CORPN.LTD.&ORS Vs M/S. MEHUL CONST. CO.

Bench: DORASWAMI RAJU,G.B.PALTTANAIK
Case number: SLP(C) No.-011522-011526 / 1999
Diary number: 9090 / 1999
Advocates: SUCHITRA ATUL CHITALE Vs

21 August 2000
Supreme Court
7 pages
KONKAN RAILWAY CORPN. LTD. & ORS. Vs M/S. MEHUL CONSTRUCTION CO.

Bench: G.B.PATTANAIK,DORASWAMY RAJU,S.N.VARIAVA
Case number: Special Leave to Petition (Civil)... 11522 of 1999

18 August 2000
Supreme Court
8 pages
D.RAMAKRISHNA REDDY Vs ADDL. REVENUE DIVISIONAL OFFICER .

Bench: D.P. MOHAPATRA,J.,R.P. SETHI,J.
Case number: C.A. No.-009617-009618 / 1995
Diary number: 63227 / 1995
Advocates: A. SUBBA RAO Vs

18 August 2000
Supreme Court
18 pages
CONSUMER ACTION GROUP Vs STATE OF TAMILNADU .

Bench: B.N. KIRPAL J.,A. P. MISRA J.
Case number: W.P.(C) No.-000926-000926 / 1988
Diary number: 66665 / 1988
Advocates: NIKHIL NAYYAR Vs A. V. RANGAM

18 August 2000
Supreme Court
15 pages
DELHI ADMN. Vs GURDIP SINGH UBAN .

Case number: C.A. No.-004656-004656 / 1999
Diary number: 5115 / 1997
Advocates: Vs MANOJ SWARUP

17 August 2000
Supreme Court
25 pages
M.V.A.L. QUAMAR Vs TSAVLIRIS SALVAGE(INTERNATIONAL)LTD.&ORS

Bench: S.B. MAJUMDAR J.,UMESH C. BANERJEE J.
Case number: C.A. No.-004578-004578 / 2000
Diary number: 19971 / 1999
Advocates: BINA GUPTA Vs

17 August 2000
Supreme Court
7 pages
A.C. THALWAL Vs HIGH COURT OF H.P.

Bench: CJI,R.C. LAHOTI,J.,K G BALAKRISHNAN,J.
Case number: C.A. No.-009389-009390 / 1995
Diary number: 777 / 1995
Advocates: Vs NARESH K. SHARMA

17 August 2000
Supreme Court
4 pages
STATE OF KARNATAKA Vs K. KRISHNAN

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Special Leave Petition (crl.) 233 of 2000

16 August 2000
Supreme Court
9 pages
VISHIN N.KHANCHANDANI Vs VIDYA L. KHANCHANDANI

Bench: K.T. THOMAS,R.P. SETHI.
Case number: C.A. No.-004538-004538 / 2000
Diary number: 10886 / 1999
Advocates: Vs V. N. RAGHUPATHY

10 August 2000
Supreme Court
4 pages
SANTAKUMARI Vs LEKSHMI AMMA JANAKI AMMA(D) BY LRS.

Bench: V.N. KHARE,J.,S.N. KHARE,J.
Case number: C.A. No.-001365-001365 / 1990
Diary number: 72410 / 1990
Advocates: MALINI PODUVAL Vs