Showing 23971 - 23985 of 41947 judgements
28 July 2000
Supreme Court
3 pages
P.S.E.B. Vs RAM RAKHI

Bench: Shivaraj V. Patil,S.R.Babu
Case number: C.A. No.-004278-004278 / 2000
Diary number: 3177 / 1998
Advocates: HARINDER MOHAN SINGH Vs

28 July 2000
Supreme Court
3 pages
GAUTAM CONSTRN. & FISHERIES LTD Vs NATIONAL BANK OF AGR. & RURAL DEV.&ANR

Bench: M. Jagannadha Rao.,Doriswamy Raju.
Case number: C.A. No.-014826-014827 / 1996
Diary number: 76945 / 1996
Advocates: K. V. MOHAN Vs P. NARASIMHAN

28 July 2000
Supreme Court
2 pages
MOHAMMED AYNUDDIN Vs STATE OF A.P.

Bench: R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000584-000585 / 2000
Diary number: 1824 / 2000
Advocates: Vs GUNTUR PRABHAKAR

28 July 2000
Supreme Court
2 pages
HARI FERTILISERS Vs STATE OF U.P. .

Bench: SHIVARAJ V. PATIL,S.R.BABU
Case number: C.A. No.-005312-005312 / 1992
Diary number: 79809 / 1992
Advocates: BHARAT SANGAL Vs ABHA R. SHARMA

28 July 2000
Supreme Court
14 pages
Vs

Bench: CJI.,S. RAJENDRA BABU,J.,DORAISWAMY RAJU,J.
Case number: /
Diary number: 20716 / 1998

27 July 2000
Supreme Court
7 pages
POONAM Vs M.C.D.

Bench: V.N. Khare,J,S.N. VAriava. J.
Case number: C.A. No.-004246-004246 / 2000
Diary number: 6435 / 1999
Advocates: SUSHIL KUMAR JAIN Vs CHANDER SHEKHAR ASHRI

26 July 2000
Supreme Court
6 pages
PHULWARI JAGDAMBAPRASAD PATHAK Vs R.H. MENDONCA .

Bench: A.P. MISRA,J. ,D.P. MOHAPATRA,J.
Case number: Crl.A. No.-000577-000577 / 2000
Diary number: 2940 / 2000

26 July 2000
Supreme Court
4 pages
THE FACTORY MANAGER,CIMMCO WAGON FACTORY Vs VIRENDRA KUMAR SHARMA

Bench: S. RAJENDRA BABU,J.,SHIVARAJ V. PATIL,J.
Case number: C.A. No.-004501-004501 / 1998
Diary number: 2521 / 1998
Advocates: ASHOK KUMAR SINGH Vs

26 July 2000
Supreme Court
2 pages
CHIMAJIRAO KANHOJIRAO SHIRKE Vs ORIENTAL FIRE & GENL. INSURANCE CO.LTD.

Bench: A.P.MISRA,RUMA PAL
Case number: C.A. No.-001044-001044 / 1992
Diary number: 79804 / 1992
Advocates: A. S. BHASME Vs PARMANAND GAUR

26 July 2000
Supreme Court
3 pages
KALI PRASAD & ORS. Vs DEPUTY DIRECTOR OF CONSOLIDATION & ORS.

Bench: Y.K.SABHARWAL,S.S.M.QUADRI
Case number: Writ Petition(Criminal) 2780 of 1984

25 July 2000
Supreme Court
4 pages
KOMAL Vs DY.DIR.OF CONSOLIDATION,DEORIA

Bench: S. RAJENDRA BABU.,,SHIVARAJ V. PATIL.
Case number: C.A. No.-004217-004217 / 2000
Diary number: 1115 / 1998
Advocates: P. K. JAIN Vs VISHWAJIT SINGH

25 July 2000
Supreme Court
4 pages
PROBODH CHANDRA GHOSH Vs URMILA DASSI

Case number: C.A. No.-002351-002351 / 1989
Diary number: 69318 / 1989
Advocates: S. K. BHATTACHARYA Vs

24 July 2000
Supreme Court
4 pages
FEDERATION OF BAR ASSOCIATIONS Vs UNION OF INDIA .

Bench: K.T. THOMAS,M.B. SHAH
Case number: W.P.(C) No.-000379-000379 / 2000
Diary number: 9629 / 2000

24 July 2000
Supreme Court
4 pages
M/S.PATHEJA BROS.FORGINGS&STAMPING &ANR Vs I.C.I.C.I. LTD.

Bench: S.P. BHARUCHA. J,M.B. SHAH.J,,RUMA PAL J.
Case number: C.A. No.-004111-004111 / 2000
Diary number: 12781 / 1999
Advocates: ANIP SACHTHEY Vs BHARAT SANGAL

24 July 2000
Supreme Court
2 pages
KANCHERLA M. RAO Vs STATE OF A.P.

Case number: SLP(C) No.-014890-014890 / 1999
Diary number: 14932 / 1999
Advocates: Vs ANIL KUMAR TANDALE