|
28 July 2000
Supreme Court 3 pages P.S.E.B. Vs RAM RAKHI
Bench: Shivaraj V. Patil,S.R.Babu |
|
28 July 2000
Supreme Court 3 pages GAUTAM CONSTRN. & FISHERIES LTD Vs NATIONAL BANK OF AGR. & RURAL DEV.&ANR
Bench: M. Jagannadha Rao.,Doriswamy Raju. |
|
28 July 2000
Supreme Court 2 pages MOHAMMED AYNUDDIN Vs STATE OF A.P.
Bench: R.P.SETHI,K.T.THOMAS |
|
28 July 2000
Supreme Court 2 pages HARI FERTILISERS Vs STATE OF U.P. .
Bench: SHIVARAJ V. PATIL,S.R.BABU |
|
28 July 2000
Supreme Court 14 pages Vs
Bench: CJI.,S. RAJENDRA BABU,J.,DORAISWAMY RAJU,J. |
|
27 July 2000
Supreme Court 7 pages POONAM Vs M.C.D.
Bench: V.N. Khare,J,S.N. VAriava. J. |
|
26 July 2000
Supreme Court 6 pages PHULWARI JAGDAMBAPRASAD PATHAK Vs R.H. MENDONCA .
Bench: A.P. MISRA,J. ,D.P. MOHAPATRA,J. |
|
26 July 2000
Supreme Court 4 pages THE FACTORY MANAGER,CIMMCO WAGON FACTORY Vs VIRENDRA KUMAR SHARMA
Bench: S. RAJENDRA BABU,J.,SHIVARAJ V. PATIL,J. |
|
26 July 2000
Supreme Court 2 pages CHIMAJIRAO KANHOJIRAO SHIRKE Vs ORIENTAL FIRE & GENL. INSURANCE CO.LTD.
Bench: A.P.MISRA,RUMA PAL |
|
26 July 2000
Supreme Court 3 pages KALI PRASAD & ORS. Vs DEPUTY DIRECTOR OF CONSOLIDATION & ORS.
Bench: Y.K.SABHARWAL,S.S.M.QUADRI |
|
25 July 2000
Supreme Court 4 pages KOMAL Vs DY.DIR.OF CONSOLIDATION,DEORIA
Bench: S. RAJENDRA BABU.,,SHIVARAJ V. PATIL. |
|
25 July 2000
Supreme Court 4 pages PROBODH CHANDRA GHOSH Vs URMILA DASSI
Case number: C.A. No.-002351-002351 / 1989 |
|
24 July 2000
Supreme Court 4 pages FEDERATION OF BAR ASSOCIATIONS Vs UNION OF INDIA .
Bench: K.T. THOMAS,M.B. SHAH |
|
24 July 2000
Supreme Court 4 pages M/S.PATHEJA BROS.FORGINGS&STAMPING &ANR Vs I.C.I.C.I. LTD.
Bench: S.P. BHARUCHA. J,M.B. SHAH.J,,RUMA PAL J. |
|
24 July 2000
Supreme Court 2 pages KANCHERLA M. RAO Vs STATE OF A.P.
Case number: SLP(C) No.-014890-014890 / 1999 |