Showing 23866 - 23880 of 41947 judgements
13 September 2000
Supreme Court
3 pages
SHABBIR 'DEAD'(BY L.R'S) Vs ABDUL SATTAR (DEAD) BY LRS. .

Bench: Syed Shah Mohammaed Quadri,J.,S.N. Variava,J.
Case number: C.A. No.-000669-000669 / 1982
Diary number: 63056 / 1982
Advocates: I. B GAUR Vs

13 September 2000
Supreme Court
3 pages
UNION OF INDIA Vs ARVIND SHERGILL

Bench: S. RAJENDRA BABU,J.,D.P. MOHAPATRA,J.
Case number: Crl.A. No.-000783-000783 / 2000
Diary number: 18564 / 1999
Advocates: P. PARMESWARAN Vs

13 September 2000
Supreme Court
6 pages
KARNAIL SINGH Vs STATE OF RAJASTHAN

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Special Leave Petition (crl.) 982 of 1999

12 September 2000
Supreme Court
2 pages
SANTOKH SINGH Vs MAHANT IQBAL SINGH

Bench: V. N. Khare J.,S. N. Variava J.
Case number: C.A. No.-005177-005177 / 1990
Diary number: 72430 / 1990
Advocates: Vs RANI CHHABRA

12 September 2000
Supreme Court
11 pages
SMT. DILBOO (DEAD) BY LRS. Vs SMT. DHANRAJI (DEAD) .

Bench: V.N. KHARE J.,S.N. VARIAVA J.
Case number: C.A. No.-003673-003673 / 1982
Diary number: 63054 / 1982
Advocates: Vs AJIT SINGH PUNDIR

12 September 2000
Supreme Court
4 pages
STATE OF M.P. Vs PRADEEP KUMAR AND ANOTHER

Case number: C.A. No.-004994-004994 / 2000
Diary number: 5287 / 1999
Advocates: Vs S. S. KHANDUSA

11 September 2000
Supreme Court
8 pages
R. HARIHARAN Vs K. BALACHANDRAN NAIR

Bench: V.N.KHARE,S.N.PHUKAN
Case number: C.A. No.-009090-009091 / 1996
Diary number: 3433 / 1996
Advocates: E. M. S. ANAM Vs AJIT PUDUSSERY

08 September 2000
Supreme Court
2 pages
MAHENDRA SINGH SALUJA Vs STATE OF U P

Bench: K.T. THOMAS,J.,R.P. SETHI,J.
Case number: Crl.A. No.-000765-000765 / 1996
Diary number: 78005 / 1996

07 September 2000
Supreme Court
7 pages
STATE OF HARYANA Vs M/S.MARUTI UDYOG LTD.

Bench: K.T. THOMAS,R.P. SETHI.
Case number: C.A. No.-004938-004938 / 2000
Diary number: 6945 / 1999
Advocates: Vs K. J. JOHN

06 September 2000
Supreme Court
3 pages
RAM KALYAN Vs STATE OF RAJASTHAN

Bench: S. Rajendra Babu J.,Shivaraj V. PAtil,J.
Case number: Crl.A. No.-000753-000753 / 2000
Diary number: 60367 / 1999
Advocates: Vs SUSHIL KUMAR JAIN

06 September 2000
Supreme Court
3 pages
VIKRANT PARIHAR Vs STATE OF JAMMU & KASHMIR .

Case number: C.A. No.-004935-004935 / 2000
Diary number: 4668 / 2000
Advocates: Vs E. C. AGRAWALA

06 September 2000
Supreme Court
4 pages
NARSINGH DAS TAPADIA Vs GOVERDHAN DAS PARTANI & ANR.

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Special Leave Petition (crl.) 1636 of 1999

05 September 2000
Supreme Court
6 pages
P.P. UNNIKRISHNAN Vs PUTTIYOTTIL ALIKUTTY

Bench: K.T. THOMAS,J.,R.P. SETHI,J.
Case number: Crl.A. No.-000747-000747 / 2000
Diary number: 15762 / 1999
Advocates: RAJIV MEHTA Vs A. RAGHUNATH

05 September 2000
Supreme Court
26 pages
NARAYAN CHETANRAM CHAUDHARY Vs STATE OF MAHARASHTRA

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Crl.A. No.-000025-000026 / 2000
Diary number: 20650 / 1999

05 September 2000
Supreme Court
11 pages
UNITED BANK OF INDIA, CALCUTTA Vs ABHIJIT TEA CO.PVT. LTD. .

Bench: M. JAGANNADHA RAO J. ,DORAISWAMY RAJU J.
Case number: C.A. No.-004897-004897 / 2000
Diary number: 17478 / 1999