Showing 23896 - 23910 of 41947 judgements
29 August 2000
Supreme Court
7 pages
ELECTRICITY EMPLOYMENT UNION Vs UNION OF INDIA AND OTHERS

Bench: V.N.KHARE,S.N.PHUKAN
Case number: Writ Petition(Criminal) 10705 of 1996

28 August 2000
Supreme Court
6 pages
NATIONAL INSURANCE CO LTD Vs BEHARI LAL

Bench: S.S.M.QUADRI,Y.K.SABHARWA
Case number: C.A. No.-004807-004807 / 2000
Diary number: 15827 / 1997
Advocates: PARMANAND GAUR Vs DEVENDRA SINGH

28 August 2000
Supreme Court
12 pages
SHYAMDEO PD. SINGH Vs NAWAL KISHORE YADAV

Bench: CJI,R.C. LAHOTI,K.G. BALAKRISHNAN
Case number: C.A. No.-000376-000376 / 1999
Diary number: 4 / 1999
Advocates: LAKSHMI RAMAN SINGH Vs

28 August 2000
Supreme Court
10 pages
ALIGARH MUSLIM UNIVERSITY Vs MANSOOR ALI KHAN

Bench: M. JAGANNADHA RAO J.,Y. K. SABHARWAL,J.
Case number: C.A. No.-004780-004780 / 2000
Diary number: 10657 / 1999
Advocates: Vs PRAVEEN SWARUP

28 August 2000
Supreme Court
2 pages
SANJAY KUMAR Vs STATE OF BIHAR .

Case number: SLP(C) No.-012876-012876 / 2000
Diary number: 10055 / 2000
Advocates: KRISHNANAND PANDEYA Vs

28 August 2000
Supreme Court
2 pages
SPL.OFFICER & COMPETENT AUTH.,U.L.C.&ANR Vs P.S. RAO

Bench: M. JAGANNADHA RAO,DORAISWAMY RAJU
Case number: SLP(C) No.-001662-001662 / 2000
Diary number: 18793 / 1999
Advocates: K. RAM KUMAR Vs S.. UDAYA KUMAR SAGAR

25 August 2000
Supreme Court
7 pages
AHMED Vs STATE OF GUJARAT

Bench: V.C.BANERJEE,G.B.PATTANAIK
Case number: Crl.A. No.-000701-000701 / 2000
Diary number: 77274 / 1996
Advocates: Vs HEMANTIKA WAHI

25 August 2000
Supreme Court
4 pages
STATE OF U.P. Vs INDRAJEET

Bench: Doraswamy Raju,M.Jagannadhi Rao
Case number: Crl.A. No.-000700-000700 / 2000
Diary number: 12027 / 1998
Advocates: Vs RAMESH CHANDRA MISHRA

25 August 2000
Supreme Court
9 pages
THIMMAIAH Vs NINGAMMA

Bench: A.P.MISRA,RUMA PAL
Case number: C.A. No.-001062-001062 / 1992
Diary number: 79818 / 1992
Advocates: LALITA KAUSHIK Vs RAJESH MAHALE

25 August 2000
Supreme Court
7 pages
AHMED Vs STATE OF GUJARAT

Bench: G.B.Pattanaik,U.C.Banerjee
Case number: Crl.A. No.-000701-000701 / 2000
Diary number: 77274 / 1996
Advocates: Vs HEMANTIKA WAHI

25 August 2000
Supreme Court
4 pages
BHUNESHWAR PRASAD Vs UNITED COMMERCIAL BANK .

Bench: S.S.M.QUADRI,Y.K.SABHARWAL
Case number: C.A. No.-011756-011756 / 1996
Diary number: 76964 / 1996
Advocates: RANJAN MUKHERJEE Vs R. D. UPADHYAY

24 August 2000
Supreme Court
5 pages
STATE OF H.P. Vs MANGO RAM

Bench: CJI,R.C. LAHOTI,,K.G. BALAKRISHNAN,J.
Case number: Crl.A. No.-000790-000790 / 1996
Diary number: 78995 / 1996

22 August 2000
Supreme Court
3 pages
JAGDAMBA PRASAD SHUKLA Vs STATE OF U.P. .

Bench: S.P. Bharucha,J.,Y K Sabharwal,J.
Case number: C.A. No.-004734-004734 / 2000
Diary number: 10839 / 1998
Advocates: ABHA JAIN Vs

22 August 2000
Supreme Court
4 pages
PRABHUDAYAL BIRARI Vs M.P. RAJYA NAGRIK AAPURTI NIGAM LTD.

Bench: S. Rajendra Babu J.,Shivaraj V. Patil J.
Case number: C.A. No.-004719-004720 / 2000
Diary number: 16048 / 1999

22 August 2000
Supreme Court
16 pages
RUDRA KUMAR SAIN Vs U.O.I. .

Bench: D.P.MOHAPATRO,DORASWAMI RAJU,SHIVARAJ V. PATIL
Case number: W.P.(C) No.-000490-000490 / 1987
Diary number: 68169 / 1987
Advocates: KAMINI JAISWAL Vs