Showing 23881 - 23895 of 41947 judgements
04 September 2000
Supreme Court
6 pages
LAKSHMI NARAYANAN Vs S S PANDIAN

Bench: SYED SHAH MOHAMMED QUADRI J.,Y. K. SABHARWAL J.
Case number: C.A. No.-007809-007810 / 1997
Diary number: 17948 / 1997
Advocates: N. ANNAPOORANI Vs S. SRINIVASAN

04 September 2000
Supreme Court
5 pages
NAVINCHANDRA N. MAJITHIA Vs STATE OF MAHARASHTRA

Bench: K.T. THOMAS
Case number: Crl.A. No.-000744-000744 / 2000
Diary number: 5312 / 1999
Advocates: S. R. GROVER Vs RANJAN MUKHERJEE

04 September 2000
Supreme Court
6 pages
LIFE CONVICT LAXMAN NASKAR Vs STATE OF WEST BENGAL

Bench: S. RAJENDRA BABU,J.,SHIVARAJ V. PATIL,J.
Case number: W.P.(Crl.) No.-000110-000110 / 2000
Diary number: 7709 / 2000
Advocates: SANTOSH SINGH Vs TARA CHANDRA SHARMA

04 September 2000
Supreme Court
2 pages
RAM LAL Vs UNION OF INDIA .

Case number: C.A. No.-003077-003077 / 2003
Diary number: 14726 / 2000
Advocates: VINAY GARG Vs B. V. BALARAM DAS

04 September 2000
Supreme Court
1 pages
R.L. MEENA Vs UNION OF INDIA .

Case number: W.P.(C) No.-000135-000135 / 2000
Diary number: 5584 / 2000
Advocates: PRAVEEN SWARUP Vs B. KRISHNA PRASAD

01 September 2000
Supreme Court
2 pages
STATE OF U.P. Vs VINEET SINGH .

Bench: S. RAJENDRA BABU,J.,S.N. PHUKAN,J.,SHIVARAJ V. PATIL
Case number: C.A. No.-004839-004839 / 2000
Diary number: 9062 / 2000
Advocates: CHITRA MARKANDAYA Vs HIMANSHU SHEKHAR

01 September 2000
Supreme Court
3 pages
ASHOK PAPER MILLS KAMGAR UNION Vs UNION OF INDIA

Bench: S. Rajendra Babu,J.,S.N. Phukan,J.
Case number: W.P.(C) No.-000174-000174 / 1991
Diary number: 60063 / 1991
Advocates: PETITIONER-IN-PERSON Vs D. BHARATHI REDDY

01 September 2000
Supreme Court
2 pages
DELHI JAL BOARD Vs MAHENDER SINGH

Case number: SLP(C) No.-011726-011726 / 2000
Diary number: 10341 / 2000

31 August 2000
Supreme Court
6 pages
MANJUSHREE PATHAK Vs THE ASSAM INDS.DEV.CORPN.LTD.&ORS

Bench: S. RAJENDRA BABU J.,SHIVARAJ V. PATIL J.
Case number: C.A. No.-004827-004827 / 2000
Diary number: 6178 / 1998
Advocates: SHIVAJI M. JADHAV Vs

31 August 2000
Supreme Court
11 pages
SADASHIV H. PATIL Vs VITHAL D. TEKE

Bench: CJI,R.C. LAhoti,K.G. Balakrishnan
Case number: C.A. No.-006266-006268 / 1998
Diary number: 19077 / 1998
Advocates: Vs V. D. KHANNA

30 August 2000
Supreme Court
7 pages
CHURCH OF GOD(F.G.) IN INDIA Vs K.K.R. MAJESTIC COLONY WELF.ASCN.7ORS

Bench: M B SHAH,J.,S.N. PHUKAN,J.
Case number: Crl.A. No.-000732-000732 / 2000
Diary number: 12597 / 1999
Advocates: REVATHY RAGHAVAN Vs L. K. PANDEY

30 August 2000
Supreme Court
13 pages
ELECTION COMMISSION OF INDIA THR. SECY Vs ASHOK KUMAR .

Bench: CJI,R.C. LAHOTI,K G BALAKRISHNAN
Case number: C.A. No.-006843-006844 / 1999
Diary number: 15976 / 1999
Advocates: Vs S. SRINIVASAN

30 August 2000
Supreme Court
5 pages
R. BALAKRISHNA PILLAI Vs STATE OF KERALA

Bench: M.B.SHAH,S.N.PHAKUN
Case number: Crl.A. No.-000372-000372 / 2001
Diary number: 4563 / 2001
Advocates: E. M. S. ANAM Vs K. R. SASIPRABHU

29 August 2000
Supreme Court
9 pages
STATE OF WEST BENGAL Vs MIR MOHAMMED OMAR & ORS. ETC.

Bench: R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000785-000785 / 1991
Diary number: 74583 / 1991
Advocates: SINHA & DAS Vs

29 August 2000
Supreme Court
2 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: B.N. KIRPAL,MRS. RUMA PAL
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs