Showing 23851 - 23865 of 41947 judgements
21 September 2000
Supreme Court
6 pages
B.S. KHURANA Vs MUNICIPAL CORPORATION OF DELHI .

Case number: SLP(C) No.-013639-013639 / 2000
Diary number: 13883 / 2000
Advocates: RAKESH K. SHARMA Vs CHANDER SHEKHAR ASHRI

21 September 2000
Supreme Court
3 pages
JANATHA BAZAR(S.K.CENT.COOP.W.STORES LTD Vs SECY.,SAHAKARI N. SANGHA

Bench: M.B. SHAH,,D.P. MOHAPATRA.
Case number: C.A. No.-005224-005225 / 2000
Diary number: 7651 / 1999

20 September 2000
Supreme Court
4 pages
THE COMMISSIONER OF GIFT TAX Vs T.M. LOUIZ

Bench: S.P.BHARUCHA,S.N.PHUKAN,Y.K.SABHARWAL
Case number: C.A. No.-004411-004411 / 1996
Diary number: 72433 / 1990
Advocates: SUSHMA SURI Vs SAHARYA & CO.

20 September 2000
Supreme Court
5 pages
CHARAN SINGH Vs HEALING TOUCH HOSPITAL .

Bench: K.G.BALAKRISHNAN,M.B.SHAH
Case number: C.A. No.-000767-000767 / 2000
Diary number: 16994 / 1999

20 September 2000
Supreme Court
4 pages
D.M.NANJJAPPA (DEAD) BY LRS. Vs S.A. RAMAPPA .

Bench: S.N.PHUKAN,S.S.M.QUADRI
Case number: C.A. No.-005215-005215 / 2000
Diary number: 11606 / 1999
Advocates: SHANKAR DIVATE Vs

19 September 2000
Supreme Court
4 pages
RAVINDER SINGH Vs JANMEJA SINGH .

Bench: N.SANTOSH HEGDE
Case number: C.A. No.-000865-000865 / 2000
Diary number: 17015 / 1999
Advocates: YASH PAL DHINGRA Vs

19 September 2000
Supreme Court
6 pages
A. VENKATASUBBIAH NAIDU Vs S. CHELLAPPAN .

Bench: K.T. THOMAS,R.P. SETHI
Case number: C.A. No.-005102-005102 / 2000
Diary number: 20117 / 1999
Advocates: Vs ARPUTHAM ARUNA AND CO

19 September 2000
Supreme Court
5 pages
STATE OF HARYANA Vs HARYANA VETERNATY & A.H.T.S. ASSON. &ANR

Case number: C.A. No.-013423-013423 / 1996
Diary number: 79001 / 1996
Advocates: Vs RESPONDENT-IN-PERSON

19 September 2000
Supreme Court
4 pages
S.B.I. Vs TARUN KUMAR BANERJEE

Case number: C.A. No.-003151-003151 / 1997
Diary number: 76969 / 1996
Advocates: SANJAY KAPUR Vs

14 September 2000
Supreme Court
2 pages
M/S. CRANEX LIMITED Vs M/S. NAGARJUNA FINANCE LIMITED

Case number: Crl.A. No.-000789-000789 / 2000
Diary number: 8398 / 2000
Advocates: Vs A. SUBBA RAO

14 September 2000
Supreme Court
4 pages
SHRI KASTURCHAND Vs SHRI HARBILASH .

Case number: C.A. No.-005392-005392 / 1990
Diary number: 68176 / 1987
Advocates: Vs RAJESH

14 September 2000
Supreme Court
5 pages
HUKAM SINGH AND ORS. Vs STATE OF RAJASTHAN

Bench: K.T. THOMAS,J.,R.P. SETHI,J.
Case number: Appeal Criminal 299 of 1971

13 September 2000
Supreme Court
3 pages
R.K. PANDA Vs STEEL AUTHORITY OF INDIA

Bench: S. RAJENDRA BABU,J.,D.P. MOHAPATRA,J.
Case number: W.P.(C) No.-000617-000617 / 1986
Diary number: 68293 / 1986
Advocates: PRASHANT BHUSHAN Vs SUNIL KUMAR JAIN

13 September 2000
Supreme Court
7 pages
SURJIT KAUR Vs NAURATA SINGH

Bench: V. N. KHARE J.,S. N. VARIAVA J.
Case number: C.A. No.-004701-004701 / 1994
Diary number: 82131 / 1993
Advocates: NARESH BAKSHI Vs ARPUTHAM ARUNA AND CO

13 September 2000
Supreme Court
9 pages
MAHARASHI DAYANAND UNIVERSITY&ANR Vs M.L.R.SARASWATI COLLEGE OF EDU.

Bench: M. JAGANNADHA RAO J.,DORAISWAMY RAJU J.
Case number: C.A. No.-005029-005029 / 2000
Diary number: 15313 / 1999
Advocates: MINAKSHI VIJ Vs MEERA AGARWAL