Showing 23731 - 23745 of 41947 judgements
20 November 2000
Supreme Court
7 pages
STATE BY C.B.I., BANGALORE Vs S. BANGARAPPA

Bench: R.P.Sethi,K.T.Thomas
Case number: Crl.A. No.-000997-000997 / 2000
Diary number: 3072 / 2000
Advocates: P. PARMESWARAN Vs DINESH KUMAR GARG

20 November 2000
Supreme Court
7 pages
STATE BY CENTRAL BUREAU OF INVESTIGATION Vs SHRI S. BANGARAPPA

Case number: Appeal (crl.) 1997 2000

17 November 2000
Supreme Court
2 pages
B.S. SHARMA Vs STATE OF HARYANA

Case number: SLP(C) No.-019326-019326 / 2000
Diary number: 15228 / 2000
Advocates: P. N. PURI Vs

17 November 2000
Supreme Court
17 pages
DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION

Case number: SLP(C) No.-021000-021000 / 1993
Diary number: 60005 / 1993
Advocates: KAMINI JAISWAL Vs LEGAL OPTIONS

16 November 2000
Supreme Court
11 pages
KANHAIYALAL VISHINDAS GIDWANI Vs ARUN DATTATRAY MEHTA

Bench: S.N.Hegde
Case number: C.A. No.-004992-004992 / 1999
Diary number: 13669 / 1999
Advocates: Vs SHIVAJI M. JADHAV

16 November 2000
Supreme Court
2 pages
BHOLA RAM KUSHWAHA Vs STATE OF MADHYA PRADESH

Case number: Crl.A. No.-000983-000983 / 2000
Diary number: 10556 / 2000
Advocates: P. R. RAMASESH Vs

16 November 2000
Supreme Court
14 pages
M/S RAYMOND LTD. Vs M.P.ELECTRICITY BOARD .

Bench: B.N.KIRPAL,DORAISWAMY RAJU,K.G.BALAKRISHNA
Case number: C.A. No.-004218-004219 / 1998
Diary number: 11380 / 1998
Advocates: GAGRAT AND CO Vs

15 November 2000
Supreme Court
9 pages
KSHETRIYA KISAN GRAMIN BANK Vs D.B.SHARMA .

Bench: U.C.BANERJEE,G.B.PATTANAIK
Case number: C.A. No.-013192-013192 / 1996
Diary number: 76990 / 1996
Advocates: D. BHARATHI REDDY Vs ANIL KUMAR JHA

15 November 2000
Supreme Court
11 pages
SAJU Vs STATE OF KERALA

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-000699-000699 / 1998
Diary number: 5758 / 1998
Advocates: K. V. SREEKUMAR Vs G. PRAKASH

15 November 2000
Supreme Court
4 pages
C.I.T.,GUJARAT-I Vs NAVNIT LAL SAKAR LAL

Case number: C.A. No.-007723-007723 / 1997
Diary number: 3933 / 1997
Advocates: SUSHMA SURI Vs

15 November 2000
Supreme Court
6 pages
THE EAST INDIA HOTELS LTD. Vs UNION OF INDIA

Case number: C.A. No.-005086-005086 / 1989
Diary number: 69332 / 1989
Advocates: Vs SHREEKANT N. TERDAL

14 November 2000
Supreme Court
2 pages
M/S.SUNIL INDS. Vs RAM CHANDER PRADHAN

Bench: S.N.VARIAVA,S.R.BABU
Case number: C.A. No.-002231-002231 / 1998
Diary number: 18589 / 1997

14 November 2000
Supreme Court
6 pages
M.M. DOLICHAN Vs STATE OF KERALA

Bench: B.N.Agrawal,G.BPattanaik
Case number: C.A. No.-007154-007155 / 1999
Diary number: 16290 / 1998
Advocates: Vs G. PRAKASH

14 November 2000
Supreme Court
4 pages
STATE BANK OF INDIA Vs RAM CHANDRA DUBEY .

Bench: S. Rajendra Babu,,S.N. Variava.
Case number: C.A. No.-006550-006550 / 1999
Diary number: 9383 / 1999
Advocates: SANJAY KAPUR Vs PRAVEEN SWARUP

14 November 2000
Supreme Court
3 pages
KIRLOSKAR CONSULTANTS Vs EMPLOYEES' STAE INSU. COPRN.

Bench: S.N.VARIAVA,S.RAJENDRA BABU
Case number: C.A. No.-004668-004668 / 1995
Diary number: 2586 / 1995
Advocates: Vs VIJAY K. MEHTA