Showing 23716 - 23730 of 41947 judgements
28 November 2000
Supreme Court
4 pages
SINGHAI RAKESH KUMAR Vs U O I .

Bench: S.P.BHARUCHA,DORASWAIMY RAJU,, RUMA PAL
Case number: C.A. No.-015619-015620 / 1996
Diary number: 77002 / 1996
Advocates: Vs SUSHMA SURI

28 November 2000
Supreme Court
5 pages
BALLARPUR INDS. Vs STATE OF ORISSA

Bench: S.R.BABU,S.N.VARIAVA
Case number: C.A. No.-009294-009294 / 1995
Diary number: 10718 / 1995
Advocates: DALIP KUMAR MALHOTRA Vs RADHA SHYAM JENA

28 November 2000
Supreme Court
3 pages
UNION OF INDIA Vs K.M. SHANKARAPPA

Bench: V.N. KHARE,S.N. VARIAVA.
Case number: C.A. No.-003106-003106 / 1991
Diary number: 74625 / 1991
Advocates: C. V. SUBBA RAO Vs RR-EX-PARTE

28 November 2000
Supreme Court
20 pages
STATE OF MAHARASHTRA Vs MILIND .

Bench: G.B.PATTANAIK , S.RAJENDRA BABU , D.P.MOHAPATRA , DORAISWAMY RAJU , S.V.PATIL
Case number: C.A. No.-002294-002294 / 1986
Diary number: 67283 / 1986
Advocates: Vs J. S. WAD

28 November 2000
Supreme Court
2 pages
BHANU CONST.CO.P.LTD. Vs ANDHRA BANK, HYD.

Case number: C.A. No.-007056-007057 / 2000
Diary number: 10044 / 1999
Advocates: ABHIJIT SENGUPTA Vs

27 November 2000
Supreme Court
5 pages
GAYA DIN (SINCE DECEASED) THRU.LRS Vs HANUMAN PRASAD (DECEASED) THR.LRS..

Case number: C.A. No.-000191-000191 / 1991
Diary number: 74626 / 1991
Advocates: AJIT SINGH PUNDIR Vs

24 November 2000
Supreme Court
4 pages
STATE OF ORISSA Vs UNION OF INDIA &ANR

Bench: G.B.PATTANAIK,B.N.AGRAWAL
Case number: C.A. No.-002235-002235 / 1996
Diary number: 16016 / 1994
Advocates: KIRTI RENU MISHRA Vs ARVIND KUMAR SHARMA

24 November 2000
Supreme Court
4 pages
ISHWAR SWAROOP SHARMA Vs JAGMOHAN LAL

Bench: S.R.BABU,RUMA PAL
Case number: C.A. No.-006755-006755 / 2000
Diary number: 5218 / 2000
Advocates: UGRA SHANKAR PRASAD Vs

23 November 2000
Supreme Court
10 pages
RAMESH K SHARMA Vs RAJASTHAN CIVIL SERVICES

Bench: G.B.PATTANAIK,B.N.AGRAWAL
Case number: C.A. No.-006298-006299 / 1995
Diary number: 9065 / 1995
Advocates: SUCHITRA ATUL CHITALE Vs SUSHIL KUMAR JAIN

23 November 2000
Supreme Court
7 pages
CHRISTIAN MEDICAL COLLEGE Vs E.S.I.C.

Bench: S.N.VARIAVA,S.R.BABU
Case number: C.A. No.-003125-003125 / 1998
Diary number: 19160 / 1997
Advocates: Vs V. J. FRANCIS

22 November 2000
Supreme Court
3 pages
M/S. HINDUSTAN ANTIBIOTICS LTD. Vs M/S.PARENTERAL DRUGS(INDIA) P.LTD..

Case number: C.A. No.-003925-003925 / 1990
Diary number: 72446 / 1990

21 November 2000
Supreme Court
4 pages
M/S.SCOOTERS INDIA LTD. Vs M.MOHAMMAD YAQUB

Bench: S.N.VARIAVA,S.R.BABU
Case number: C.A. No.-001471-001471 / 1999
Diary number: 12575 / 1998
Advocates: MANOJ SWARUP AND CO. Vs M. A. CHINNASAMY

21 November 2000
Supreme Court
4 pages
M/S.SCOOTERS INDIA LTD. Vs M.MOHAMMAD YAQUB

Bench: S.R.BABU,S.N.VARIAVA
Case number: C.A. No.-001471-001471 / 1999
Diary number: 12575 / 1998
Advocates: MANOJ SWARUP AND CO. Vs M. A. CHINNASAMY

21 November 2000
Supreme Court
6 pages
DMAI Vs

Bench: U.C.BANERJEE,K.G.BALAKRISHNA
Case number: C.A. No.-005656-005914 / 1990
Diary number: 76632 / 1990

21 November 2000
Supreme Court
3 pages
HAR KIRAN COMMAR Vs DELHI ADMN.

Case number: R.P.(C) No.-000021-000021 / 2000
Diary number: 15412 / 1999
Advocates: B. VIJAYALAKSHMI MENON Vs MANOJ SWARUP