Showing 23701 - 23715 of 41947 judgements
30 November 2000
Supreme Court
2 pages
CALCUTTA ELECTRIC SUPPLY CORPN LTD Vs SHEW KR SINGH

Bench: S R BABU,, S N VARIAVA
Case number: C.A. No.-005872-005872 / 1997
Diary number: 10434 / 1997
Advocates: SUMAN JYOTI KHAITAN Vs

30 November 2000
Supreme Court
4 pages
DISTT. MANAGER, APSRTC, VIJAYAWADA Vs K. SIVAJI .

Bench: S.R.BABU,S.B.VARIIAVA
Case number: C.A. No.-000496-000497 / 1999
Diary number: 6402 / 1987
Advocates: GUNTUR PRABHAKAR Vs

30 November 2000
Supreme Court
14 pages
MALAYSIAN AIRLINES SYSTEM BHD Vs M/S. STIC TRAVELS (P) LTD.

Case number: 9999 No.-000018-000018 / 2000
Diary number: 16237 / 1999
Advocates: Vs JANENDRA LAL & CO.

30 November 2000
Supreme Court
3 pages
SHRI K. RAVINDRANATHAN NAIR Vs COMMISSIONER OF INCOME-TAX, ERNAKULAM

Case number: C.A. No.-004475-004476 / 1998
Diary number: 65338 / 1985
Advocates: K. J. JOHN Vs SUSHMA SURI

29 November 2000
Supreme Court
7 pages
M/S. HANIL ERA TEXTILES LTD. Vs ORIENTAL INSURANCE CO. LTD. .

Bench: M.J.RAO,G.G.BALAKRISHNAN
Case number: C.A. No.-001112-001112 / 2000
Diary number: 1026 / 2000
Advocates: ABHIJAT P. MEDH Vs M. K. DUA

29 November 2000
Supreme Court
7 pages
STATE, GOVT.OF NCT OF DELHI Vs SUNIL

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-001119-001120 / 1998
Diary number: 9830 / 1998
Advocates: D. S. MAHRA Vs K. V. SREEKUMAR

29 November 2000
Supreme Court
6 pages
Vs

Bench: S.P.BHARUCHA,DORASWAMY,RUMA PAL
Case number: /
Diary number: 1 / 9068

29 November 2000
Supreme Court
3 pages
YADALA VENKATA SUBBAMMA Vs YADALLA CHINNA SUBBAIAH(DEAD)BY LRS&ORS.

Case number: C.A. No.-005007-005007 / 1990
Diary number: 72449 / 1990
Advocates: Y. PRABHAKARA RAO Vs GUNTUR PRABHAKAR

29 November 2000
Supreme Court
4 pages
PUNJAB AND SIND BANK Vs SAKATTAR SINGH

Case number: C.A. No.-012795-012795 / 1996
Diary number: 77008 / 1996
Advocates: P. N. GUPTA Vs M. K. DUA

29 November 2000
Supreme Court
2 pages
SOUTHERN AGENCIES, RAJAHMUNDRY Vs A.P. EMPLOYEES STATE INSURANCE CORPN.

Case number: C.A. No.-000514-000514 / 1999
Diary number: 20635 / 1998
Advocates: K. V. VENKATARAMAN Vs V. J. FRANCIS

29 November 2000
Supreme Court
5 pages
KUNWAR BAHADUR SINGH Vs SHEO BARAN SINGH .

Case number: Crl.A. No.-001078-001082 / 2000
Diary number: 129 / 1999
Advocates: Vs VISHWAJIT SINGH

29 November 2000
Supreme Court
2 pages
R.D.UPADHYAY Vs STATE OF A.P

Case number: W.P.(C) No.-000559-000559 / 1994
Diary number: 13797 / 1994
Advocates: RAJENDER PD. SAXENA Vs B. KRISHNA PRASAD

28 November 2000
Supreme Court
7 pages
HAMJABI Vs SYED KARIMUDDIN .

Bench: V.N.KHARE,RUMA PAL
Case number: C.A. No.-003419-003419 / 1988
Diary number: 68141 / 1988
Advocates: MANIK KARANJAWALA Vs

28 November 2000
Supreme Court
20 pages
STATE OF MAHARASHTRA Vs MILIND .

Bench: S.N.PATTANAIK,, S.V.PATIL,DORASMY RAJU,S.R.BABUU,D.P.MOHAPATRO
Case number: C.A. No.-002294-002294 / 1986
Diary number: 67283 / 1986
Advocates: Vs J. S. WAD

28 November 2000
Supreme Court
3 pages
STATE C.B.I./S.P.E., N.DELHI Vs PAL SINGH

Case number: Crl.A. No.-001031-001031 / 2000
Diary number: 7330 / 1999
Advocates: SUSHMA SURI Vs S. K. VERMA