Showing 23686 - 23700 of 41947 judgements
02 December 2000
Supreme Court
6 pages
PRADYUT BORDOLOI Vs SWAPAN ROY

Bench: R.G.LAHOTI,S.V.PAATIL
Case number: C.A. No.-001001-001001 / 2000
Diary number: 1331 / 2000
Advocates: SATISH VIG Vs RR-EX-PARTE

01 December 2000
Supreme Court
8 pages
CHIRANJILAL SRILAL GOENKA(DEAD)BY LRS. Vs JASJIT SINGH

Bench: M.J.RAO,M.B.SHAH
Case number: C.A. No.-000723-000723 / 1973
Diary number: 60163 / 1973
Advocates: Vs ANIL KATIYAR

01 December 2000
Supreme Court
6 pages
F.C.I. Vs STATE OF PUNJAB .

Bench: D.P.MOHAPATRO,Y.K.SABHARWAL
Case number: C.A. No.-007423-007423 / 1996
Diary number: 19656 / 1994
Advocates: Y. PRABHAKARA RAO Vs

01 December 2000
Supreme Court
2 pages
STATE OF TAMIL NADU Vs KADAL KANI

Case number: Crl.A. No.-001047-001047 / 2000
Diary number: 11591 / 2000
Advocates: Vs MINAKSHI VIJ

01 December 2000
Supreme Court
7 pages
M/S.K. GOVINDAN & SONS Vs C.I.T.,COCHIN

Bench: S.P.BHARUCHA,Y.K.SABHARWAKM D.P.MOHAPATRO
Case number: C.A. No.-001144-001144 / 1999
Diary number: 20933 / 1998
Advocates: BABY KRISHNAN Vs RR-EX-PARTE

01 December 2000
Supreme Court
3 pages
HAR NARAIN DAGA Vs HEERALAL .

Case number: C.A. No.-007041-007041 / 2000
Diary number: 16695 / 1999
Advocates: SUSHIL KUMAR JAIN Vs B. D. SHARMA

01 December 2000
Supreme Court
4 pages
DMAI Vs

Bench: V.N.KHARE,S.N.HEGDE
Case number: C.A. No.-000690-000692 / 1991
Diary number: 79839 / 1991

01 December 2000
Supreme Court
37 pages
A.P.POLLUTION CONTROL BOARD Vs PROF.M.V.NAYUDU(RETD.) .

Bench: M.J.RAO,M.B.SHAH
Case number: C.A. No.-000368-000371 / 1999
Diary number: 9020 / 1998
Advocates: Vs A. SUBBA RAO

01 December 2000
Supreme Court
5 pages
M.G. BADAPPANAVAR Vs STATE OF KARNATAKA

Case number: C.A. No.-006970-006971 / 2000
Diary number: 79950 / 1996
Advocates: Vs E. C. VIDYA SAGAR

01 December 2000
Supreme Court
4 pages
DEVI DASS GOPAL KRISHEN LTD. Vs STATE OF J&K

Case number: C.A. No.-007050-007050 / 2000
Diary number: 6811 / 1999
Advocates: BINA GUPTA Vs ASHOK MATHUR

30 November 2000
Supreme Court
9 pages
TATA IRON AND STEEL CO.LTD. Vs UNION OF INDIA .

Bench: M.J.RAO,UMESH C BANERJEE
Case number: C.A. No.-006962-006962 / 2000
Diary number: 11692 / 1999
Advocates: Vs FOX MANDAL & CO.

30 November 2000
Supreme Court
18 pages
STATE OF PUNJAB Vs V.K. KHANNA .

Bench: U.C.BANERJEE,M.J.RAO
Case number: C.A. No.-006963-006963 / 2000
Diary number: 5356 / 1999
Advocates: Vs K. R. SASIPRABHU

30 November 2000
Supreme Court
3 pages
BOROSIL GLASS WORKS LTD EMPLOYEES UNION Vs D.D. BAMBODE

Bench: S.R.BABU,S.N.VARIAVA
Case number: C.A. No.-003409-003409 / 1995
Diary number: 1441 / 1995

30 November 2000
Supreme Court
2 pages
HINDUSTAN ALMUNIUM CORPN. LTD. Vs SATYA NARAIN SINGH

Case number: C.A. No.-004856-004856 / 1999
Diary number: 2933 / 1999
Advocates: SARLA CHANDRA Vs SHEELA GOEL

30 November 2000
Supreme Court
3 pages
RUTH SOREN Vs MANAGING COMMITTEE,EAST I.S.S.D.A.

Bench: S R BABU,S N VARIAVA
Case number: C.A. No.-000513-000513 / 2000
Diary number: 1294 / 1999
Advocates: 0 Vs S.K. SINHA