Judgements

27 March 2001
Supreme Court
5 pages

KARTAR SINGH BHADANA Vs HARI SINGH NALWA .

Bench: S.P. BHARUCHA,N. SANTOSH HEGDE,Y.K. SABHARWAL.
Case number: C.A. No.-006931-006931 / 2000
Diary number: 19899 / 2000
Advocates: IRSHAD AHMAD Vs PRASHANT KUMAR

27 March 2001
Supreme Court
7 pages

V.M.KURIAN Vs STATE OF KERALA

Bench: V.N. KHARE,K.G. BALAKRISHNAN
Case number: C.A. No.-015581-015581 / 1996
Diary number: 72730 / 1994
Advocates: E. M. S. ANAM Vs M. P. VINOD

27 March 2001
Supreme Court
4 pages

MARUTI WIRE INDS. PVT.LTD. Vs S.T.O., IST CIRCLE,MATTANCHERRY

Bench: S.P. BHARUCHA,R.C. LAHOTI,Y.K. SABHARWAL.
Case number: C.A. No.-003009-003009 / 1999
Diary number: 15207 / 1998
Advocates: SUDHIR KUMAR GUPTA Vs G. PRAKASH

27 March 2001
Supreme Court
3 pages

MITHU SINGH Vs THE STATE OF PUNJAB

Case number: Crl.A. No.-000673-000673 / 1992
Diary number: 79875 / 1992
Advocates: R. C. GUBRELE Vs RAJEEV SHARMA

27 March 2001
Supreme Court
7 pages

NEW INDIA ASSURANCE CO., SHIMLA Vs KAMLA .

Bench: K.T. THOMAS,R.P. SETHI.
Case number: C.A. No.-002387-002387 / 2001
Diary number: 630 / 2000
Advocates: 0 Vs M. A. CHINNASAMY

27 March 2001
Supreme Court
6 pages

B. KANDASAMY REDDIAR Vs O. GOMATHI AMMAL

Case number: C.A. No.-002397-002397 / 2001
Diary number: 9445 / 2000
Advocates: K. K. MANI Vs

26 March 2001
Supreme Court
0 pages

M.C. MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

26 March 2001
Supreme Court
14 pages

VIJAYALAKSHMAMMA Vs B.T. SHANKAR

Bench: D.P. MOHAPATRA,DORAISWAMY RAJU.
Case number: C.A. No.-005473-005473 / 1998
Diary number: 15076 / 1998
Advocates: Vs DEVENDRA SINGH

26 March 2001
Supreme Court
9 pages

Vs

Bench: R.C.LAHOTI,S.V.PATIL
Case number: /
Diary number: 1 / 1418

26 March 2001
Supreme Court
16 pages

CADILA HEALTH CARE LTD. Vs CADILA PHARMACEUTICALS LTD.

Bench: B.N.KRIPAL,DORASWAMY RAJU,BRITISH KUMAR
Case number: C.A. No.-002372-002372 / 2001
Diary number: 14572 / 1998
Advocates: BHARGAVA V. DESAI Vs S. K. VERMA

26 March 2001
Supreme Court
8 pages

SYNDICATE BANK Vs MR. PRABHA D. NAIK

Case number: C.A. No.-004944-004944 / 1989
Diary number: 69354 / 1989
Advocates: R. C. GUBRELE Vs

26 March 2001
Supreme Court
5 pages

STATE REP. BY C.B.I. & ANR. Vs M. KURIAN CHIEF FUNCTIONARY OF THE CROSS

Bench: G.B. PATTANAIK,U.C. BANERJEE.
Case number: Special Leave Petition (crl.) 84-86 of 2001

23 March 2001
Supreme Court
4 pages

VALLAMPATI KALAVATHI Vs HAJI ISMAIL

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL.
Case number: C.A. No.-002309-002309 / 2001
Diary number: 7450 / 1999
Advocates: Y. RAJA GOPALA RAO Vs HARINDER MOHAN SINGH

23 March 2001
Supreme Court
4 pages

PRAHLAD SINGH BHATI Vs STATE, N.C.T. DELHI

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Crl.A. No.-000324-000324 / 2001
Diary number: 16598 / 2000
Advocates: HARINDER MOHAN SINGH Vs IRSHAD AHMAD

22 March 2001
Supreme Court
14 pages

GURUDEVDATTA V.K.S.S.S.MARYADIT Vs STATE OF MAHARASHTRA .

Bench: G.B. PATTANAIK,UMESH C BANERJEE,B.N. AGRAWAL.
Case number: C.A. No.-002298-002298 / 2001
Diary number: 1431 / 2001
Advocates: Vs SHIVAJI M. JADHAV