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22 March 2001
Supreme Court 1 pages KEWAL KRISHAN Vs HARNEK SINGH (DEAD) BY LRS.
Case number: C.A. No.-002295-002295 / 2001 |
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22 March 2001
Supreme Court 3 pages AKHATARI BI Vs STATE OF M.P.
Case number: Crl.A. No.-000320-000320 / 2001 |
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22 March 2001
Supreme Court 6 pages SUCHA SINGH Vs STATE OF PUNJAB
Bench: K.T. THOMAS,R.P. SETHI |
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22 March 2001
Supreme Court 7 pages UGAR SUGAR WORKS LTD. Vs DELHI ADMINISTRATION .
Case number: W.P.(C) No.-000321-000321 / 2000 |
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22 March 2001
Supreme Court 4 pages KANDASWAMY Vs BD.OF MANAGEMENT,H.S.I.SAID MOSQUE
Case number: C.A. No.-002303-002303 / 2001 |
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21 March 2001
Supreme Court 14 pages KULWANT KAUR Vs GURDIAL SINGH MANN (DEAD) BY LRS. .
Bench: A.P. MISRA,UMESH C. BANERJEE |
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21 March 2001
Supreme Court 24 pages H.H.M.SHANTADEVI P. GAEKWAD Vs SAVJIBHAI H. PATEL
Bench: S.P. BHARUCHA,N. SANTOSH HEGDE,Y.K. SABHARWAL |
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21 March 2001
Supreme Court 5 pages M/S. DEVI LAL KUTIR SOAP Vs COMMNR. OF CENTRAL EXCISE, JAIPUR-II
Bench: SYED SHAH MOHAMMAD QUADRI,S.N. PHUKAN. |
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21 March 2001
Supreme Court 9 pages V.S. MALLIMATH Vs UNION OF INDIA
Bench: G.B. PATTANAIK,S.N. PHUKAN,B.N. AGARWAL. |
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21 March 2001
Supreme Court 5 pages Vs
Case number: / |
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21 March 2001
Supreme Court 6 pages ASSAM CO. Vs STATE OF ASSAM
Bench: S.P. BHARUCHA,N. SANTOSH HEGDE,Y.K. SABHARWAL |
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21 March 2001
Supreme Court 3 pages HINDUSTAN LEVER LTD. Vs S.M. JADHAV
Case number: C.A. No.-001720-001720 / 1999 |
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21 March 2001
Supreme Court 3 pages INDS. ASSISTANCE GROUP GOVT.OF HARYANA Vs ASHUTOSH AHLUWALIA
Case number: C.A. No.-002151-002151 / 1999 |
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21 March 2001
Supreme Court 4 pages M/S. K.D. INDUSTRIES Vs BIHAR STATE ELECTRICITY BOARD .
Bench: S. RAJENDRA BABU,S.N. VARIAVA. |
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21 March 2001
Supreme Court 4 pages WORKMEN REP.BY AKHIL BHARTIYA K.K.UNION Vs EMP.IN REL.TO MGMT.OF I.C.OF B.C.C.L&ORS
Bench: S. RAJENDRA BABU,S.N. VARIAVA |