Showing 23401 - 23415 of 41947 judgements
22 March 2001
Supreme Court
1 pages
KEWAL KRISHAN Vs HARNEK SINGH (DEAD) BY LRS.

Case number: C.A. No.-002295-002295 / 2001
Diary number: 10248 / 2000

22 March 2001
Supreme Court
3 pages
AKHATARI BI Vs STATE OF M.P.

Case number: Crl.A. No.-000320-000320 / 2001
Diary number: 17155 / 2000

22 March 2001
Supreme Court
6 pages
SUCHA SINGH Vs STATE OF PUNJAB

Bench: K.T. THOMAS,R.P. SETHI
Case number: Crl.A. No.-000024-000024 / 2001
Diary number: 18969 / 2000
Advocates: Vs RAJEEV SHARMA

22 March 2001
Supreme Court
7 pages
UGAR SUGAR WORKS LTD. Vs DELHI ADMINISTRATION .

Case number: W.P.(C) No.-000321-000321 / 2000
Diary number: 7252 / 2000
Advocates: SHRISH KUMAR MISRA Vs

22 March 2001
Supreme Court
4 pages
KANDASWAMY Vs BD.OF MANAGEMENT,H.S.I.SAID MOSQUE

Case number: C.A. No.-002303-002303 / 2001
Diary number: 16058 / 1999
Advocates: K. V. VENKATARAMAN Vs SUCHITRA ATUL CHITALE

21 March 2001
Supreme Court
14 pages
KULWANT KAUR Vs GURDIAL SINGH MANN (DEAD) BY LRS. .

Bench: A.P. MISRA,UMESH C. BANERJEE
Case number: C.A. No.-001287-001287 / 1990
Diary number: 60845 / 1990
Advocates: RAMESH CHANDRA MISHRA Vs MANOJ SWARUP

21 March 2001
Supreme Court
24 pages
H.H.M.SHANTADEVI P. GAEKWAD Vs SAVJIBHAI H. PATEL

Bench: S.P. BHARUCHA,N. SANTOSH HEGDE,Y.K. SABHARWAL
Case number: C.A. No.-003530-003530 / 1998
Diary number: 9761 / 1998
Advocates: KRISHNA KUMAR Vs ASHOK KUMAR SINGH

21 March 2001
Supreme Court
5 pages
M/S. DEVI LAL KUTIR SOAP Vs COMMNR. OF CENTRAL EXCISE, JAIPUR-II

Bench: SYED SHAH MOHAMMAD QUADRI,S.N. PHUKAN.
Case number: C.A. No.-001238-001238 / 2001
Diary number: 248 / 2001

21 March 2001
Supreme Court
9 pages
V.S. MALLIMATH Vs UNION OF INDIA

Bench: G.B. PATTANAIK,S.N. PHUKAN,B.N. AGARWAL.
Case number: W.P.(C) No.-000203-000203 / 2000
Diary number: 4696 / 2000
Advocates: Vs SUSHMA SURI

21 March 2001
Supreme Court
5 pages
Vs

Case number: /
Diary number: 6359 / 1999

21 March 2001
Supreme Court
6 pages
ASSAM CO. Vs STATE OF ASSAM

Bench: S.P. BHARUCHA,N. SANTOSH HEGDE,Y.K. SABHARWAL
Case number: C.A. No.-005047-005047 / 1996
Diary number: 3382 / 1996

21 March 2001
Supreme Court
3 pages
HINDUSTAN LEVER LTD. Vs S.M. JADHAV

Case number: C.A. No.-001720-001720 / 1999
Diary number: 16653 / 1998
Advocates: Vs SHIVAJI M. JADHAV

21 March 2001
Supreme Court
3 pages
INDS. ASSISTANCE GROUP GOVT.OF HARYANA Vs ASHUTOSH AHLUWALIA

Case number: C.A. No.-002151-002151 / 1999
Diary number: 3100 / 1999
Advocates: Vs RESPONDENT-IN-PERSON

21 March 2001
Supreme Court
4 pages
M/S. K.D. INDUSTRIES Vs BIHAR STATE ELECTRICITY BOARD .

Bench: S. RAJENDRA BABU,S.N. VARIAVA.
Case number: C.A. No.-002247-002247 / 2001
Diary number: 13823 / 2000
Advocates: Vs NAVIN PRAKASH

21 March 2001
Supreme Court
4 pages
WORKMEN REP.BY AKHIL BHARTIYA K.K.UNION Vs EMP.IN REL.TO MGMT.OF I.C.OF B.C.C.L&ORS

Bench: S. RAJENDRA BABU,S.N. VARIAVA
Case number: C.A. No.-004964-004964 / 1999
Diary number: 18301 / 1998