Judgements

Showing 23431 - 23445 of 41947 judgements
14 March 2001
Supreme Court
4 pages
CHILAKURI GANGULAPPA Vs REVEN.DIVN.OFFICER,MADANAPALLE

Case number: C.A. No.-001800-001800 / 2001
Diary number: 15895 / 1999
Advocates: B. SUNITA RAO Vs K. RAM KUMAR

14 March 2001
Supreme Court
13 pages
DHANANJAYA REDDY Vs STATE OF KARNATAKA

Bench: K.T. THOMAS,R.P. SETHI
Case number: Crl.A. No.-001000-001000 / 1999
Diary number: 7943 / 1999
14 March 2001
Supreme Court
4 pages
CHILAKURI GANGULAPPA Vs REVEN.DIVN.OFFICER,MADANAPALLE

Case number: C.A. No.-001800-001800 / 2001
Diary number: 15895 / 1999
Advocates: B. SUNITA RAO Vs K. RAM KUMAR

13 March 2001
Supreme Court
6 pages
RAMJI LAL SHARMA Vs STATE OF U.P. .

Bench: UMESH C. BANERJEE,K.G. BALAKRISHNAN
Case number: W.P.(Crl.) No.-001386-001386 / 1991
Diary number: 75819 / 1991
Advocates: IRSHAD AHMAD Vs

13 March 2001
Supreme Court
9 pages
RATHI MENON Vs UNION OF INDIA

Bench: K.T. THOMAS,R.P. SETHI.
Case number: C.A. No.-001778-001779 / 2001
Diary number: 19304 / 1999
Advocates: BABY KRISHNAN Vs ANIL KATIYAR

13 March 2001
Supreme Court
6 pages
THE STATE OF KARNATAKA Vs M/S. DRIVE-IN-ENTERPRISES

Case number: C.A. No.-004319-004319 / 1991
Diary number: 74650 / 1991
Advocates: M. VEERAPPA Vs ANIL KUMAR SANGAL

13 March 2001
Supreme Court
6 pages
APPROPRIATE ATY. & COMMR., INCOME TAX Vs VARSHABEN BHARATBHAI SHAH

Bench: S.P. BHARUCHA,, N. SANTOSH HEGDE,Y.K. SABHARWAL
Case number: C.A. No.-005426-005426 / 1997
Diary number: 77059 / 1996
Advocates: SUSHMA SURI Vs HARISH J. JHAVERI

13 March 2001
Supreme Court
4 pages
TATA CONSULTANCY SERVICES Vs STATE OF A P

Bench: S. RAJENDRA BABU,R.C. LAHOTI
Case number: C.A. No.-002582-002582 / 1998
Diary number: 10554 / 1997
Advocates: MANIK KARANJAWALA Vs MOHAN PRASAD MEHRIA

02 March 2001
Supreme Court
5 pages
R.V. SRINATH PRASAD Vs NANDAMURI JAYAKRISHNA .

Case number: C.A. No.-001685-001686 / 2001
Diary number: 19605 / 2000
Advocates: A. RAGHUNATH Vs SUMITA RAY

02 March 2001
Supreme Court
2 pages
M/S.NORTHERN EXPRESS HIGHWAYS Vs STATE OF HARYANA

Case number: C.A. No.-001731-001731 / 2001
Diary number: 1809 / 1999
02 March 2001
Supreme Court
6 pages
A.P.8ANKERS& PAWN BROKERS ASOCN. Vs MUNICIPAL CORPN. OF HYDERABAD

Bench: A.P. MISRA,S.N. VARIAVA
Case number: C.A. No.-001691-001691 / 2001
Diary number: 3668 / 1999
Advocates: A. SUBBA RAO Vs S.. UDAYA KUMAR SAGAR

02 March 2001
Supreme Court
6 pages
A.K. DOSHI Vs U.O.I.

Bench: D.P. MOHAPATRA,S.N. VARIAVA
Case number: C.A. No.-001692-001692 / 2001
Diary number: 21031 / 1999
Advocates: Vs ASHOK K. MAHAJAN

02 March 2001
Supreme Court
1 pages
STATE OF TAMIL NADU Vs MUNIANDI

Case number: Crl.A. No.-000268-000268 / 2001
Diary number: 14352 / 2000
Advocates: V. G. PRAGASAM Vs

02 March 2001
Supreme Court
3 pages
STATE OF TAMIL NADU Vs GLORY

Case number: Crl.A. No.-000269-000269 / 2001
Diary number: 13548 / 2000
Advocates: V. G. PRAGASAM Vs R. NEDUMARAN

02 March 2001
Supreme Court
7 pages
SURESH Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001298-001299 / 1998
Diary number: 19940 / 1998
Advocates: V. D. KHANNA Vs