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17 April 2001
Supreme Court 6 pages DAYA SINGH LAHORIA Vs UNION OF INDIA .
Case number: W.P.(Crl.) No.-000256-000256 / 2000 |
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17 April 2001
Supreme Court 15 pages M/S SOMAIYA ORGANICS (INDIA) LTD. ANR. Vs STATE OF UTTAR PRADESH
Bench: B.N. Kirpal , Syed Shah Mohammed Quadri , M.B. Shah , Ruma Pal , K.G. Balakrishnan |
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17 April 2001
Supreme Court 14 pages M/S SOMAIYA ORGANICS (INDIA) LTD. ANR. Vs STATE OF UTTAR PRADESH
Bench: B.N.KIRPAL , S.S.M.QUADRI , M.B.SHAH , RUMA PAL , K.G.BALAKRISHNAN |
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16 April 2001
Supreme Court 7 pages BABU KHAN Vs NAZIM KHAN (D) BY LRS.
Bench: V.N. KHARE,SHIVARAJ V. PATIL |
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16 April 2001
Supreme Court 4 pages P. NARAYANA BHAT Vs STATE OF TAMIL NADU & ORS.
Case number: Appeal (civil) 803 of 2001 |
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16 April 2001
Supreme Court 2 pages VINOY KUMAR Vs STATE OF U.P. & ORS.
Bench: K.T. THOMAS,R.P. SETHI |
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14 April 2001
Supreme Court 4 pages CHILAKURI GANGULAPPA Vs REVEN.DIVN.OFFICER,MADANAPALLE
Case number: C.A. No.-001800-001800 / 2001 |
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12 April 2001
Supreme Court 8 pages S.B.I. Vs ANJAN SANYAL
Bench: G.B.. PATTANAIK,Y.K. AGRAWAL |
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12 April 2001
Supreme Court 4 pages NATIONAL JUTE MFRS. CORPN. LTD Vs KATIHAR MAZDOOR SANGH
Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL |
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12 April 2001
Supreme Court 9 pages ALL INDIA S.C.&S.T.EMPLOYEES ASSON. Vs A. ARTHUR JEEN .
Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL |
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11 April 2001
Supreme Court 23 pages UNION OF INDIA Vs HARJEET SINGH SANDHU
Bench: CJI,R.C. LAHOTI,BRIJESH KUMAR |
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11 April 2001
Supreme Court 2 pages U.O.I Vs K.SUBRAMANIAM
Case number: SLP(C) No.-005802-005802 / 1998 |
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11 April 2001
Supreme Court 4 pages DEOKINANDAN SHARMA Vs U.O.I.
Case number: C.A. No.-005811-005811 / 1999 |
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11 April 2001
Supreme Court 8 pages LOKEMAN SHAH Vs STATE OF WEST BENGAL
Bench: K.T. THOMAS,R.P. SETHI,S.N. PHUKAN |
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11 April 2001
Supreme Court 7 pages MUNINANJAPPA Vs R. MANUAL
Case number: C.A. No.-009147-009147 / 1996 |