Showing 23356 - 23370 of 41947 judgements
11 April 2001
Supreme Court
2 pages
RAJINDER SINGH Vs STATE OF PUNJAB

Case number: C.A. No.-002720-002720 / 2001
Diary number: 7521 / 1999
Advocates: Vs YASH PAL DHINGRA

10 April 2001
Supreme Court
7 pages
CO-OPERATIVE COMPANY, UTTAR PRADESH Vs STATE OF U.P.

Case number: C.A. No.-001847-001847 / 1994
Diary number: 82179 / 1993
Advocates: PRASHANT BHUSHAN Vs

10 April 2001
Supreme Court
6 pages
VINOD KUMAR SHARMA Vs STATE OF UTTAR PRADESH

Case number: C.A. No.-002671-002671 / 2001
Diary number: 9737 / 2000
Advocates: K. K. MOHAN Vs

10 April 2001
Supreme Court
3 pages
STATE OF T.N. Vs M/S.KERALA STATE SMALL I.D.& EMP.CORPN.

Case number: C.A. No.-002255-002256 / 1999
Diary number: 7779 / 1998

10 April 2001
Supreme Court
13 pages
U.O.I. Vs LALITA S. RAO

Bench: G.B. PATTANAIK,U.C. BANERJEE,B.N.. AGRAWAL
Case number: C.A. No.-002478-002479 / 2000
Diary number: 10585 / 1999
Advocates: SUSHMA SURI Vs

10 April 2001
Supreme Court
11 pages
SHIPPING CORPN. OF INDIA LTD. Vs C.L.JAIN WOOLLEN MILLS

Bench: G.B. PATTANAIK S.N. PHUKAN,B.N. AGRAWAL
Case number: C.A. No.-002681-002681 / 2001
Diary number: 3474 / 1999
Advocates: Vs D. BHARATHI REDDY

10 April 2001
Supreme Court
5 pages
UKA RAM Vs STATE OF RAJASTHAN

Bench: K.T. THOMAS,R.P. SETHI,S.N. PHUKAN
Case number: Crl.A. No.-000749-000749 / 2000
Diary number: 10832 / 1999
Advocates: Vs JAVED MAHMUD RAO

10 April 2001
Supreme Court
3 pages
KISAN YESHWANT DHIRADE Vs SONABAI BAPPU LOHAR

Case number: C.A. No.-003024-003024 / 1997
Diary number: 77067 / 1996
Advocates: Vs MANOJ SWARUP

09 April 2001
Supreme Court
3 pages
M/S.STREETLITE ELECTRIC CORPORATION Vs REGIONAL PROVIDENT FUND COMMNR.

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL
Case number: C.A. No.-006498-006498 / 1998
Diary number: 17841 / 1998
Advocates: S. C. PATEL Vs ARVIND KUMAR SHARMA

09 April 2001
Supreme Court
5 pages
BANK OF INDIA Vs SECRETARY,BANK OF INDIA STAFF UNION &ANR

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL
Case number: C.A. No.-008569-008569 / 1997
Diary number: 19736 / 1997
Advocates: Vs P. N. GUPTA

09 April 2001
Supreme Court
11 pages
STATE OF ORISSA Vs NIRIPAMA SWAIN

Bench: A.P. MISRA,UMMESH C. BANERJEE
Case number: C.A. No.-000466-000469 / 2001
Diary number: 2477 / 1997

04 April 2001
Supreme Court
17 pages
THE ORIENTAL INSURANCE CO.LTD. Vs HANSRAJBHAI V. KODALA

Bench: M.B. SHAH,D.P. MOHAPATRA
Case number: C.A. No.-002568-002568 / 2001
Diary number: 8215 / 1999
Advocates: MINAKSHI VIJ Vs ABHIJAT P. MEDH

04 April 2001
Supreme Court
2 pages
NARSINGH PRASAD SINGH Vs RAJ KUMAR @ PAPPU .

Bench: M.B. SHAH,S.N. VARIAVA
Case number: Crl.A. No.-000453-000453 / 2001
Diary number: 17141 / 2000
Advocates: K. K. MOHAN Vs

04 April 2001
Supreme Court
6 pages
SARASWATHI Vs S. GANAPATHY

Bench: V.N. KHARE,S.N. VARIAVA
Case number: C.A. No.-004494-004494 / 1998
Diary number: 11916 / 1998
Advocates: M. A. CHINNASAMY Vs

04 April 2001
Supreme Court
2 pages
D.D.A. Vs OFF.LIQUIDATOR, H.C. OF CALCUTTA

Case number: C.A. No.-005499-005499 / 1999
Diary number: 7480 / 1999