Showing 23416 - 23430 of 41947 judgements
21 March 2001
Supreme Court
5 pages
M/S.RAJARAM MAIZE PRODUCTS Vs INDUSTRIAL COURT OF M.P.

Bench: S. RAJENDRA BABU,S.N. VARIAVA
Case number: C.A. No.-000089-000090 / 1999
Diary number: 42 / 1998
Advocates: Vs SHIV SAGAR TIWARI

20 March 2001
Supreme Court
3 pages
M/S.SHRIRAM VINYL & CHEMICAL INDS. Vs COMMNR.OF CUSTOMS, MUMBAI

Case number: C.A. No.-003940-003940 / 1998
Diary number: 6386 / 1998
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

20 March 2001
Supreme Court
7 pages
STATE OF U.P. Vs CHANDRA PRAKASH PANDEY

Bench: G.B. PATTANAIK,B.N. AGRAWAL
Case number: C.A. No.-008467-008468 / 1995
Diary number: 11983 / 1995

20 March 2001
Supreme Court
9 pages
HIRACHAND SRINIVAS MANAGAONKAR Vs SUNANDA

Bench: D.P. MOHAPATRA,DORAISWAMY RAJU
Case number: C.A. No.-001473-001473 / 1999
Diary number: 18756 / 1995

19 March 2001
Supreme Court
2 pages
DMAI Vs

Bench: G.B. Pattanaik, S. Rajendra Babu, D.P. Mohapatra,,Doraiswamy Raju , Shivaraj V. Patil
Case number: C.A. No.-002749-002751 / 1982
Diary number: 63665 / 1982

19 March 2001
Supreme Court
18 pages
DMAI Vs

Bench: G.B. Pattanaik, S. Rajendra Babu, D.P. Mohapatra,Doraiswamy Raju , Shivaraj V. Patil.
Case number: W.P.(C) No.-003815-003819 / 1978
Diary number: 61188 / 1978

19 March 2001
Supreme Court
6 pages
OM WATI Vs STATE, THROUGH DELHI ADMN. .

Bench: K.T. THOMAS,R.P. SETHI
Case number: Crl.A. No.-000304-000304 / 2001
Diary number: 19494 / 2000
Advocates: K. V. MOHAN Vs BINU TAMTA

16 March 2001
Supreme Court
3 pages
S S AHLUWALIA Vs UOI

Bench: S. RAJENDRA BABU,S.N. PHUKAN
Case number: W.P.(C) No.-000232-000232 / 1997
Diary number: 7228 / 1997
Advocates: VIJAY PANJWANI Vs

16 March 2001
Supreme Court
7 pages
MRITYUNJOY DAS Vs SAYED HASIBUR RAHAMAN .

Bench: UMESH C. BANERJEE,S.N. PHUKAN
Case number: CONMT.PET.(C) No.-000202-000202 / 2000
Diary number: 12901 / 2000

16 March 2001
Supreme Court
7 pages
AMERY PHARMACEUTICALS Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000300-000300 / 2001
Diary number: 5701 / 2000
Advocates: Vs SUSHIL KUMAR JAIN

16 March 2001
Supreme Court
4 pages
SEELAN RAJ Vs P.O.,IST ADDL.LABOUR COURT,CHENNAI &ORS.

Case number: C.A. No.-001300-001301 / 1998
Diary number: 2105 / 1998
Advocates: Vs A. T. M. SAMPATH

15 March 2001
Supreme Court
5 pages
ZAHID HUSSEIN Vs STATE OF WEST BENGAL

Bench: S. RAJENDRA BABU,S.N. PHUKAN
Case number: W.P.(Crl.) No.-000274-000277 / 2000
Diary number: 12889 / 2000
Advocates: SANTOSH SINGH Vs TARA CHANDRA SHARMA

15 March 2001
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs RITESH

Bench: K.T. THOMAS,R.P. SETHI
Case number: Crl.A. No.-000297-000297 / 2001
Diary number: 16639 / 2000

14 March 2001
Supreme Court
4 pages
CHILAKURI GANGULAPPA Vs REVEN.DIVN.OFFICER,MADANAPALLE

Case number: C.A. No.-001800-001800 / 2001
Diary number: 15895 / 1999
Advocates: B. SUNITA RAO Vs K. RAM KUMAR

14 March 2001
Supreme Court
8 pages
ASHOK YESHWANT BADAVE Vs SURENDRA MADHAVRAO NIGHOJAKAR

Bench: K.T. THOMAS,R.P. SETHI,B.N. AGRAWAL
Case number: Crl.A. No.-000293-000293 / 2001
Diary number: 2030 / 2001